High Courts28 Mar 1995Dismissed
P. Nagarajan Vs Southern Structurals Ltd. and Others
Madras High Court · (1996) 1 LLJ 364 : (1995) 2 MLJ 337
Contract Act, 1872 — Section 74
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 36 of 55
High Courts28 Mar 1995
Madeena Beevi Vs Joint Secretary to The Govt. of India, Ministry of Finance and another
Madras High Court · (1996) CriLJ 12
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts28 Mar 1995
K.M. Vijayan and others Vs Union of India and others
Madras High Court · (1995) 215 ITR 371
Constitution of India, 1950 — Article 14, 15, 16, 17, 18Income Tax Act, 1961 — Section 10(32), 139, 14, 15, 159(6)
High Courts28 Mar 1995
Commissioner of Income Tax Vs Praveena Film Circuit
Madras High Court · (1996) 217 ITR 844
Income Tax Act, 1961 — Section 256(2)
High Courts28 Mar 1995
Mohamad Rafi Vs Jayakumar and others
Madras High Court · (1995) CriLJ 2941
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts28 Mar 1995Dismissed
H.M. Kari Gowder Vs H.M. Halan
Madras High Court · (1995) 2 CTC 89
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 40 Rule 1
High Courts27 Mar 1995Allowed
M/s Bharat Petroleum Corporation Vs V. Antony and Others
Madras High Court · (1995) 03 MAD CK 0126
High Courts27 Mar 1995Allowed
Messrs, Bharat Petroleum Corporation Limited Vs V. Antony and 2 others
Madras High Court · (1995) 03 MAD CK 0118
High Courts27 Mar 1995Dismissed
K. Swarna Vs Saileela Mohan and Another
Madras High Court · (1996) 1 CTC 224
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts27 Mar 1995
State of Tamil Nadu Vs Auro Food (P) Ltd.
Madras High Court · (1995) 03 MAD CK 0090
Central Sales Tax Act, 1956 — Section 2
High Courts27 Mar 1995
Advani Oerlikon Ltd. Vs A.C.C. Ex., Madras-VII Division, Madras-34
Madras High Court · (1996) 82 ELT 198
Central Excises and Salt Act, 1944 — Section 11B
High Courts27 Mar 1995
K.R. Ramaswamy Vs State Consumer Disputes Redressal Commission and others
Madras High Court · (1996) 87 CompCas 995 : (1996) 1 MLJ 26
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 15, 19, 2, 23
High Courts27 Mar 1995
The Commercial Credit Corporation (1943) Pvt. Ltd., Madras Vs The Commissioner, Corporation of Madras, and others
Madras High Court · AIR 1996 Mad 93
Constitution of India, 1950 — Article 220, 226Madras City Municipal Corporation Act, 1919 — Section 104
High Courts27 Mar 1995Dismissed
Balasubramanian Mohan Vs Vidya Mohan
Madras High Court · (1995) 03 MAD CK 0016
Guardians and Wards Act, 1890 — Section 17(2), 25Hindu Adoptions and Maintenance Act, 1956 — Section 2, 3(1)Hindu Marriage Act, 1955 — Section 2
High Courts26 Mar 1995
Income Tax OFFICER Vs KODAIKANAL FINANCE LTD.
Madras High Court · (1995) 55 ITD 480
Income Tax Act, 1961 — Section 201(1A)
High Courts25 Mar 1995
English Electric Company of India Limited Vs Commissioner of Income Tax
Madras High Court · (1996) 134 CTR 551 : (1996) 218 ITR 478
Income Tax Act, 1961 — Section 256, 28, 37, 37(1), 37(2A)
High Courts25 Mar 1995
DEVAKI AMMAL (DECD.) AND OTHERS Vs TAX RECOVERY OFFICER AND OTHERS.
Madras High Court · (1996) 140 CTR 119 : (1996) 218 ITR 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 5
High Courts25 Mar 1995
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs COMMISSIONER OF Income Tax.
Madras High Court · (1996) 134 CTR 551 : (1996) 218 ITR 478
Income Tax Act, 1961 — Section 256
High Courts25 Mar 1995
Commissioner of Income Tax Vs Madras Race Club
Madras High Court · (1996) 219 ITR 39
Income Tax Act, 1961 — Section 4, 4(3)Income Tax Rules, 1962 — Rule 2, 4
High Courts25 Mar 1995
Devaki Ammal (Decd.) and Others Vs Tax Recovery Officer and Others
Madras High Court · (1997) 140 CTR 119
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 61