High Courts26 Jul 1995Dismissed
D. Balaraman Vs State of Tamil Nadu and Others
Madras High Court · (1995) 07 MAD CK 0054
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 24 of 55
High Courts26 Jul 1995
State of Tamil Nadu Vs Amra Press
Madras High Court · (1995) 07 MAD CK 0040
Tamil Nadu General Sales Tax Act, 1959 — Section 3B
High Courts26 Jul 1995
P. Narayanasamy Vs State of Tamil Nadu
Madras High Court · (1997) 1 MLJ 294
Tamil Nadu General Sales Tax Act, 1959 — Section 34
High Courts26 Jul 1995Dismissed
Dhakshinamoorthy Vs The Management, Kancheepuram Central Co-operative Bank and Others
Madras High Court · (1996) 1 LLJ 338
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2), 6
High Courts26 Jul 1995Allowed
Paulraj Vs The State of Tamil Nadu
Madras High Court · (1995) 2 LW(Cri) 704
High Courts25 Jul 1995
English Electric Co. of India Ltd. Vs Commissioner of Income Tax
Madras High Court · (1995) 07 MAD CK 0105
Income Tax Act, 1961 — Section 256, 37, 37(1), 37(2A)
High Courts25 Jul 1995
R. Viswanathan Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0101
Central Sales Tax Act, 1956 — Section 5
High Courts25 Jul 1995
Rangan Engineering Company Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0100
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts25 Jul 1995
Maragatham Silicate Industries Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0075
Tamil Nadu General Sales Tax Act, 1959 — Section 12(5)
High Courts25 Jul 1995
Thyagarajan Vs State
Madras High Court · (1996) CriLJ 1304 : (1995) 2 LW(Cri) 467
Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 352
High Courts25 Jul 1995
Speed-away Limited Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0063
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 38
High Courts25 Jul 1995
Chinnan alias Chinnaswami and another Vs The State
Madras High Court · (1997) CriLJ 441 : (1995) 2 LW(Cri) 589
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts25 Jul 1995
Swastik Household and Industrial Products Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0038
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 38
High Courts25 Jul 1995Dismissed
Binny Ltd. Vs M.P. Appadurai Samuel (Died) and Others
Madras High Court · (1996) 1 LLJ 228
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts25 Jul 1995Dismissed
Shaik Meeran and 2 others Vs The District Magistrate and Collector of Kanyakumari Dt. at Nagercoil and The Secretary to Government of Tamil Nadu, Prohibition and Excise Department, Fort St. George, Madras-9
Madras High Court · (1995) 07 MAD CK 0014
Penal Code, 1860 (IPC) — Section 302, 307, 379
High Courts24 Jul 1995Allowed
Chidambaram Vs Ratnam
Madras High Court · (1998) 2 CTC 468 : (1998) 3 MLJ 747
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts21 Jul 1995
Kandasami and Another Vs Adi Narayanan and Others
Madras High Court · (1996) 1 MLJ 320
High Courts21 Jul 1995
N. Nagarajan Vs State of Tamil Nadu
Madras High Court · (1996) CriLJ 1007 : (1995) 2 LW(Cri) 626
Evidence Act, 1872 — Section 24, 25Penal Code, 1860 (IPC) — Section 120B, 409, 477A
High Courts20 Jul 1995
M. Krishnaswamy Vs Sadras Venkatarama Chetty Charities and Others
Madras High Court · (1996) 1 MLJ 23
High Courts20 Jul 1995Dismissed
J. Swamivelu @ John Samuvel Deva Asirvatham Vs K. Parameswari and Others
Madras High Court · (1997) 2 DMC 244 : (1996) 2 LW(Cri) 373
Criminal Procedure Code, 1973 (CrPC) — Section 125, 483