High Courts19 Sept 1995
Saroja Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1996) 135 CTR 106 : (1996) 220 ITR 626
Income Tax Act, 1961 — Section 256, 28
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 14 of 55
High Courts19 Sept 1995
Deen Mohammed Vs State
Madras High Court · (1996) 1 LW(Cri) 191
Criminal Procedure Code, 1973 (CrPC) — Section 207Income Tax Act, 1961 — Section 147
High Courts19 Sept 1995Dismissed
S. Viola Selvin Vs State of Tamil Nadu
Madras High Court · (1996) 1 LW(Cri) 138
Criminal Procedure Code, 1973 (CrPC) — Section 174Explosive Substances Act, 1908 — Section 5(1)Penal Code, 1860 (IPC) — Section 109
High Courts19 Sept 1995Dismissed
Mothi Sampoornammal Trust Vs Mohammed Hanif and Others
Madras High Court · (1996) 1 CTC 581 : (1996) 1 MLJ 201
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(3), 10(4)
High Courts19 Sept 1995
Mothi Sampoornammal Trust and Mothi S. Rajamannar Vs Mohammed Hanif and Others
Madras High Court · (1996) 1 MLJ 201
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(3)(iii), 10(4)(2)
High Courts19 Sept 1995
S. Nallasamy Vs Second Additional Labour Court, Madras and Others
Madras High Court · (1995) 09 MAD CK 0073
Industrial Disputes Act, 1947 — Section 11A
High Courts19 Sept 1995
K.A. Ramaswamy Chettiar and Another Vs Commissioner of Income Tax
Madras High Court · (1996) 135 CTR 176 : (1996) 220 ITR 657
Income Tax Act, 1961 — Section 143, 263, 263(1), 28
High Courts19 Sept 1995
Udayakumar Vs Muruganandham and another
Madras High Court · AIR 1996 Mad 170 : (1995) 2 CTC 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts19 Sept 1995Dismissed
N. Nanmaran Vs Union of India and Varshini 's Eswari Films
Madras High Court · (1995) 2 LW(Cri) 677
Emblems and Names (Prevention of Improper Use) Act, 1950 — Section 6, 7
High Courts18 Sept 1995
Wipro Limited Vs Asstt. Commissioner of Customs, Madras
Madras High Court · (1996) 81 ELT 28
Customs Act, 1962 — Section 111, 17, 18
High Courts18 Sept 1995Dismissed
Sri Kala Traders Vs Central Bank of India
Madras High Court · (1995) 2 CTC 394
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, 151Limitation Act, 1963 — Article 127, 5
High Courts18 Sept 1995
P.V.K. Sundarasami Chettiar Sons Vs Commissioner of Income Tax
Madras High Court · (1996) 220 ITR 587
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(8), 140A(3)
High Courts18 Sept 1995
N.K. Mohnot Vs Commissioner of Income Tax
Madras High Court · (1995) 216 ITR 844 : (1996) 2 LLJ 189
Income Tax Act, 1961 — Section 131, 288, 288(1), 288(5), 44AE
High Courts18 Sept 1995
Sampath Vs The State
Madras High Court · (1996) CriLJ 1487 : (1996) 1 LW(Cri) 292
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Sept 1995
Rangaraja Nattar Vs Subramania Chettiyar and Another
Madras High Court · (1996) 1 MLJ 258
High Courts15 Sept 1995
R. George Thomas Vs S. Lilly Samuvel
Madras High Court · (1996) 1 DMC 583 : (1996) 1 LW 134
Divorce Act, 1869 — Section 10, 11
High Courts15 Sept 1995
Selvakumar Vs Pramila
Madras High Court · AIR 1996 Mad 172 : (1996) 1 CTC 597 : (1996) 2 DMC 653 : (1996) 1 LW 229 : (1996) 1 MLJ 57
Divorce Act, 1869 — Section 11
High Courts15 Sept 1995
Augustine Vs Ruth Irine Victoria
Madras High Court · AIR 1996 Mad 169
Divorce Act, 1869 — Section 10, 11(1)
High Courts15 Sept 1995
Tirupur Exporters Association Vs State of Tamil Nadu and others
Madras High Court · (1995) 09 MAD CK 0039
Tamil Nadu General Sales Tax Act, 1959 — Section 40