High Courts19 Jan 1994
Commissioner of Income Tax Vs Bimetal Bearings Ltd.
Madras High Court · (1995) 124 CTR 189 : (1994) 210 ITR 945
Income Tax Act, 1961 — Section 37, 80G
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 53 of 57
High Courts19 Jan 1994
Emgee Perfumery Works Vs Enforcement Directorate, Madras
Madras High Court · (1994) 71 ELT 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 18, 54, 57
High Courts19 Jan 1994
Commissioner of Income Tax Vs Andavar Calendering Mills
Madras High Court · (1994) 210 ITR 815
Income Tax Act, 1961 — Section 32(1A), 37
High Courts19 Jan 1994
Commissioner of Income Tax Vs A.N. Arunachalam
Madras High Court · (1994) 122 CTR 87 : (1994) 208 ITR 481
Income Tax Act, 1961 — Section 184(7), 288, 80J, 80J(6A)
High Courts19 Jan 1994
Commissioner of Income Tax Vs Continental Sea Foods India (Private) Ltd.
Madras High Court · (1994) 121 CTR 4 : (1994) 208 ITR 346
Finance Act, 1974 — Section 2(8)(C)Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A, 19A(3)
High Courts19 Jan 1994
M.S. Haneefa Vs Agricultural Income Tax Officer and another
Madras High Court · (1994) 210 ITR 921
High Courts19 Jan 1994
Commissioner of Income Tax Vs T. Narasimhalu Chettiar
Madras High Court · (1994) 210 ITR 869 : (1994) 210 ITR 689
High Courts18 Jan 1994
Commissioner of Income Tax Vs Kongarar Spinners (P.) Ltd.
Madras High Court · (1995) 78 TAXMAN 81
High Courts18 Jan 1994
Voora Mahalakshmamma Vs C. Veera Reddy
Madras High Court · (1994) 2 MLJ 383
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2), 4(4)
High Courts18 Jan 1994
S. Maragadhathammal and Others Vs Sivasankara Bhattar and Another
Madras High Court · (1994) 2 MLJ 51
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 1994
Commissioner of Income Tax Vs Bush Boacke Allen (India) Ltd.
Madras High Court · (1994) 208 ITR 324
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 32(1), 41(2)
High Courts18 Jan 1994
Commissioner of Gift-tax Vs P.C. Varghese
Madras High Court · (1994) 207 ITR 180
Gift Tax Act, 1958 — Section 5(1)
High Courts18 Jan 1994
Balu Readymade Stores Vs Commissioner of Income Tax
Madras High Court · (1994) 207 ITR 461
High Courts18 Jan 1994
C. Lakshmi Narain Vs Secretary, Government of India, Ministry of Communications, New Delhi
Madras High Court · AIR 1994 Mad 213 : (1994) 2 LW 711 : (1994) WritLR 801
Constitution of India, 1950 — Article 14, 226Telegraph Act, 1885 — Section 7
High Courts18 Jan 1994
Commissioner of Income Tax Vs Kongarar Spinners Pvt. Ltd.
Madras High Court · (1994) 121 CTR 230 : (1994) 208 ITR 645
Income Tax Act, 1961 — Section 28
High Courts18 Jan 1994
Commissioner of Income Tax Vs V. Ramaswamy Naidu
Madras High Court · (1994) 208 ITR 377
Income Tax Act, 1961 — Section 271(1)
High Courts18 Jan 1994Dismissed
T. Suthendraraja Vs The Deputy Superintendent of Police, Central Bureau of Investigation, Special Investigation Team, Madras
Madras High Court · (1994) 01 MAD CK 0009
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Evidence Act, 1872 — Section 3
High Courts18 Jan 1994
Collector of Customs, Madras Vs Tungabhadra Fibres Ltd.
Madras High Court · (1994) 46 ECC 65 : (1994) 71 ELT 655
Customs Act, 1962 — Section 15, 15(1), 59, 60, 61
High Courts17 Jan 1994
Commissioner of Income Tax Vs New India Maritime Agencies P. Ltd.
Madras High Court · (1994) 207 ITR 392
Income Tax Act, 1961 — Section 22
High Courts17 Jan 1994
M.K. Chandrakanth Vs Kannan
Madras High Court · (1994) 80 CompCas 307 : (1995) 2 LLJ 1198 : (1994) 1 LW(Cri) 158
Companies Act, 1956 — Section 630, 630(1)