High Courts26 Oct 1994
G. Sivasubramanian Vs State of Tamil Nadu
Madras High Court · (1994) 10 MAD CK 0105
Tamil Nadu General Sales Tax Act, 1959 — Section 12(2)
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 13 of 57
High Courts26 Oct 1994
Kuppuswami Nainar Vs The District Revenue Officer and Others
Madras High Court · (1995) 1 MLJ 426
Constitution of India, 1950 — Article 226
High Courts26 Oct 1994
Adhimoolam and others Vs State
Madras High Court · (1994) 10 MAD CK 0048
Arms Act, 1959 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105
High Courts26 Oct 1994
Ideal Garden Complex Private Limited Vs Vijai Agencies
Madras High Court · (1995) 1 MLJ 190
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts26 Oct 1994
K.R. Sathyanarayana Rao and another Vs K.R. Venkoba Rao
Madras High Court · (1994) 10 MAD CK 0012
Contempt of Courts Act, 1971 — Section 13
High Courts25 Oct 1994
Younus Sait Sons Vs State of Tamil Nadu
Madras High Court · (1995) 215 ITR 132
High Courts25 Oct 1994
S. Satishchandran, represented by his next friend and guardian S. Ramadevi Vs The State of Tamil Nadu and Another
Madras High Court · (1995) 1 LW 219 : (1995) 1 MLJ 29
Constitution of India, 1950 — Article 14
High Courts25 Oct 1994
Pappammal Vs G.R. Raju and Another
Madras High Court · (1995) 2 LW 263 : (1995) 2 MLJ 359
Specific Relief Act, 1963 — Section 8, 9, 9
High Courts25 Oct 1994
S. Raman Vs Nithyakalyani Flush Doors Company Private Limited and Another
Madras High Court · (1995) 1 MLJ 575
Registration Act, 1908 — Section 30Transfer of Property Act, 1882 — Section 54
High Courts25 Oct 1994
L. Manicka Mudaliar and 14 others Vs K.V. Annamalai
Madras High Court · (1995) 1 LW(Cri) 190
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Oct 1994
Commissioner of Income Tax Vs Gopal Plastic (P.) Ltd.
Madras High Court · (1995) 215 ITR 136
Income Tax Act, 1961 — Section 139, 32, 32(1), 33, 34
High Courts25 Oct 1994
Shanmugham Vs State
Madras High Court · (1995) CriLJ 1588
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts25 Oct 1994
Kannan alias Krishna Rajan Vs R.A. Varadarajan
Madras High Court · (1995) CriLJ 3059
Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 209Penal Code, 1860 (IPC) — Section 109, 114, 148, 398, 427
High Courts25 Oct 1994
Andavar and Company Vs State of Tamil Nadu
Madras High Court · (1994) 10 MAD CK 0030
High Courts25 Oct 1994Allowed
Vallikan Vs State
Madras High Court · (1995) 2 LW(Cri) 703
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts24 Oct 1994
National Insurance Co. Ltd. Vs Kalai Selvi and others
Madras High Court · (1995) 83 CompCas 565
Motor Vehicles Act, 1939 — Section 95
High Courts24 Oct 1994
Subbiramani Vs State by the Inspector of Police, Velur
Madras High Court · (1995) CriLJ 3382
Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 313Evidence Act, 1872 — Section 145, 27Penal Code, 1860 (IPC) — Section 201, 302, 316, 404
High Courts24 Oct 1994
Hariharaputhra Plantations Ltd. Vs State of Tamil Nadu
Madras High Court · (1995) 215 ITR 111
High Courts21 Oct 1994Allowed
Metal Box India Ltd. and Another Vs State of Tamil Nadu and Others
Madras High Court · (1996) 1 LLJ 763
Industrial Disputes Act, 1947 — Section 10(1), 10(3), 10(B), 12, 2Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 19A, 22, 3(1), 32Tamil Nadu Industrial Disputes Rules, 1958 — Rule 25, 3(25)