High Courts11 Nov 1994
S.K. Kumaraswami and Others Vs S.R. Somasundaram and Others
Madras High Court · (1994) 2 LW 646 : (1995) 1 MLJ 322
COURT ARCHIVE
Madras High Court judgments, 1994
1,125 judgments · page 10 of 57
High Courts11 Nov 1994
Subramaniam Vs Ammani Ammal
Madras High Court · (1995) 1 MLJ 237
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(b), 3(2)(c)
High Courts10 Nov 1994
Commissioner of Income Tax Vs Indian Metal and Metallurgical Corpn.
Madras High Court · (1996) 84 TAXMAN 481
Income Tax Act, 1961 — Section 22, 24(1)(i), 256(1), 40(b), 56
High Courts10 Nov 1994
Mrs. R. Kempammal Vs K. Aravindakshan
Madras High Court · (1995) 1 MLJ 315
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 25, 8(5)
High Courts10 Nov 1994
K.V. Iyer Vs Commissioner of Income Tax
Madras High Court · (1995) 129 CTR 397 : (1995) 215 ITR 461
Gift Tax Act, 1958 — Section 4, 5Wealth Tax Act, 1957 — Section 3, 4, 4(1), 4(1A)
High Courts10 Nov 1994
Commissioner of Income Tax Vs Indian Metal and Metallurgical Corporation
Madras High Court · (1995) 215 ITR 424
Income Tax Act, 1961 — Section 40
High Courts10 Nov 1994
Commissioner of Income Tax Vs Rane (Madras) Ltd.
Madras High Court · (1996) 217 ITR 673
Income Tax Act, 1961 — Section 254, 28, 64(1)
High Courts10 Nov 1994
Commissioner of Income Tax Vs Tamil Nadu Industrial Investment Corporation Ltd. (No. 1)
Madras High Court · (1996) 218 ITR 616
Income Tax Act, 1961 — Section 36(1), 36(2)
High Courts10 Nov 1994
COMMISSIONER OF Income Tax Vs TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. (NO. 1).
Madras High Court · (1996) 218 ITR 616
Income Tax Act, 1961 — Section 256(2)
High Courts09 Nov 1994
Commissioner of Income Tax Vs V.N.M.A. Rathinasabapathy Nadar
Madras High Court · (1995) 215 ITR 309
Income Tax Act, 1961 — Section 139, 142, 143, 143(2), 144
High Courts09 Nov 1994
Commissioner of Wealth-tax Vs S. Venkatachalam Pillai
Madras High Court · (1995) 129 CTR 374 : (1995) 215 ITR 406
Income Tax Act, 1961 — Section 5(1)Wealth Tax Act, 1957 — Section 27, 5(1)
High Courts09 Nov 1994
P.K. Krishnasamy and another Vs State
Madras High Court · (1995) 1 LW(Cri) 235
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts09 Nov 1994
Dungarchand Narasingji Vs Chennai Sri Ekambareswarar Devasthanam
Madras High Court · (1995) 1 MLJ 352
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Nov 1994
Commissioner of Income Tax Vs A.S. Jayakumar
Madras High Court · (1995) 215 ITR 422
Income Tax Act, 1961 — Section 52(2)
High Courts09 Nov 1994
T.G. Ramachandran Vs Deivasigamani and Others
Madras High Court · (1995) 1 MLJ 240
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts09 Nov 1994
Commissioner of Income Tax Vs Rockweld Electrodes India Ltd.
Madras High Court · (1995) 215 ITR 358
Income Tax Act, 1961 — Section 14, 29, 32(1), 32(2), 41(2)
High Courts09 Nov 1994Allowed
The India Cements Ltd. Vs The Star Construction and Transport Co. and Dinaz K. Parakh The Star Construction and Transport Co. Vs The India Cement Ltd.
Madras High Court · (1994) 11 MAD CK 0015
Arbitration Act, 1940 — Section 14(2), 33, 47Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 10 Rule 2, Order 14 Rule 6, Order 14 Rule 7, Order 2 Rule 2
High Courts08 Nov 1994
Commissioner of Income Tax Vs Amalgamations Ltd. Amalgamations Ltd. Vs Commissioner of Income Tax
Madras High Court · (1995) 214 ITR 399
Estate Duty (Controlled Companies) Rules, 1953 — Rule 10, 10(1), 15Estate Duty Act, 1953 — Section 17, 17(4), 19(1), 2(12A)Income Tax Act, 1961 — Section 36(1), 37, 37(1), 57, 80AA
High Courts08 Nov 1994
Leema Resorts P. Ltd. and another Vs C.G. Suryakant and others
Madras High Court · (1995) 129 CTR 317 : (1995) 215 ITR 618
Income Tax Act, 1961 — Section 28
High Courts08 Nov 1994
Leema Resorts Private Limited and Another Vs C.G. Suryakant and Others
Madras High Court · (1995) 1 MLJ 585
Income Tax Act, 1961 — Section 194I