High Courts18 Feb 1993
Gannon Dunkerley and Company (Madras) Limited (In liquidation) Vs The Government of Tamil Nadu
Madras High Court · (1993) 02 MAD CK 0008
Companies Act, 1956 — Section 391, 446, 456, 457, 457(1)(c)
COURT ARCHIVE
Madras High Court judgments, 1993
809 judgments · page 36 of 41
High Courts18 Feb 1993
Aru Vs State
Madras High Court · (1993) LW(Cri) 127
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts17 Feb 1993
Kovilpatti Sri Dhandayuthapani Trust Vs M. Tilakaraj
Madras High Court · (1993) 1 MLJ 522
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Feb 1993
The Superintending Engineer, Fishing Harbour Projects Vs Andhra Civil Construction Company
Madras High Court · (1993) 2 LW 138 : (1993) 2 MLJ 28
Arbitration Act, 1940 — Section 33
High Courts16 Feb 1993
Kamalia Bivi and others Vs Fakkir Mohammed
Madras High Court · (1994) CriLJ 208 : (1994) 2 DMC 558
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts12 Feb 1993Dismissed
Mgt. of Tamilnadu Cement Corporation Ltd. Vs N. Jayapalan
Madras High Court · (1994) ACJ 60 : (1994) 68 FLR 861 : (1994) 1 LLJ 838 : (1993) 2 MLJ 363
Workmens Compensation Act, 1923 — Section 4(1)
High Courts12 Feb 1993
Ramakrishnan Steel Industries Ltd. Vs Superintendent of C. Ex.
Madras High Court · (1993) 44 ECC 21 : (1993) 66 ELT 563
High Courts12 Feb 1993
Renganayaki Vs Arunagiri
Madras High Court · AIR 1993 Mad 174 : (1994) 1 DMC 315
Hindu Marriage Act, 1955 — Section 13
High Courts12 Feb 1993
The Commissioner, H.R. and C.E. (Admn.) Dept. Vs M.V.P.B. Nammalwar
Madras High Court · (1993) 1 LW 707 : (1993) 2 MLJ 21
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts12 Feb 1993
Management of Tamil Nadu Cements Corpn. Ltd. Vs N. Jayapalan
Madras High Court · (1994) 2 ACC 670
Workmens Compensation Act, 1923 — Section 4, 4(1)(c)(ii)
High Courts10 Feb 1993Allowed
M/s. V.R. Muthu and Brothers, Virudhunagar Vs The Commercial Tax Officer, Section I, Virudhunagar
Madras High Court · (1993) 02 MAD CK 0058
High Courts10 Feb 1993
C. Abdul Jabbar Sahib (died) and Others Vs C. Abdul Hafiz Sahib and Others
Madras High Court · (1993) 2 MLJ 283
Evidence Act, 1872 — Section 107
High Courts10 Feb 1993Dismissed
New India Assurance Company Ltd. and another Vs Union of India
Madras High Court · (1993) 02 MAD CK 0001
High Courts09 Feb 1993
M/s. Rolab Potymers (P) Ltd. Vs M/s. Subhadra Enterprises
Madras High Court · (1993) 02 MAD CK 0056
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433(e), 434, 434(i)(a), 439(i)(b)
High Courts09 Feb 1993Allowed
Ramchand, Proprietor, P.M. Vest and Co. Vs State
Madras High Court · (1993) LW(Cri) 409
High Courts09 Feb 1993Allowed
Selvi Vs The Secretary to Government of Tamil Nadu, Prohibition and Excise Department, Fort St. George, Madras-9
Madras High Court · (1993) LW(Cri) 569
High Courts09 Feb 1993
Rolab Polymers (P.) Ltd. Vs Subhadra Enterprises
Madras High Court · (1996) 85 CompCas 616 : (1994) 2 LW 631 : (1993) 1 LW 530
Arbitration Act, 1940 — Section 34COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts09 Feb 1993
State Vs Muthu and others
Madras High Court · (1993) 2 ALT(Cri) 649 : (1993) CriLJ 2420
Tamil Nadu Gaming Act, 1930 — Section 8, 9
High Courts09 Feb 1993
S. Pakkiaraj Vs S.N. Kulasekaran
Madras High Court · (1993) 2 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts09 Feb 1993
Soopi Haji and Others Vs R.M. Ramanathan Chettiar
Madras High Court · (1993) 2 LW 146 : (1993) 1 MLJ 644
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3