COURT ARCHIVE

Madras High Court judgments, 1993

809 judgments · page 32 of 41

High Courts23 Mar 1993

Quaid-E-Millath Teachers Training Institute Vs State of Tamil Nadu and others

Madras High Court · AIR 1993 Mad 253 : (1993) 1 LW 392

Constitution of India, 1950 — Article 226, 32Tamil Nadu Arrack (Manufacture) Rules, 1981 — Rule 7

High Courts23 Mar 1993

Mrs. Bhawari Devi Acha Vs Mrs. Anjugam Raj and Others

Madras High Court · (1994) 2 MLJ 110

Specific Relief Act, 1963 — Section 27(b)

High Courts22 Mar 1993

C. Stephenson Roobasingh, Manager and Correspondent, Ebenezer Teachers Training Institute for Women Vs State of Tamil Nadu and Others

Madras High Court · (1993) 2 MLJ 311

Constitution of India, 1950 — Article 30

High Courts20 Mar 1993

Commissioner of Wealth-tax Vs Smt. Suguna Mahendran and others

Madras High Court · (1994) 209 ITR 684

Wealth Tax Act, 1957 — Section 10, 27, 27(3)

High Courts19 Mar 1993

Abdul Salam Rowther Vs State Bank of India

Madras High Court · (1993) 2 MLJ 124

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17

High Courts19 Mar 1993

The Thirunelveli Co-operative Milk Supply Society Limited Vs The Joint Regional Director, E.S.I. Corporation

Madras High Court · (1994) 2 MLJ 75

Employees State Insurance Act, 1948 — Section 2A, 39, 43, 5B, 85BPenal Code, 1860 (IPC) — Section 405

High Courts19 Mar 1993

Thirunelveli Co-operative Milk Supply Society Ltd. Vs Joint Regional Director, E.S.I. Corporation Madras

Madras High Court · (1995) 1 LLJ 662

Employees State Insurance Act, 1948 — Section 2A, 43, 85B, 94A

High Courts19 Mar 1993

Sridharan and Others Vs Arumugam and Others

Madras High Court · (1993) 2 MLJ 428

High Courts18 Mar 1993

Mahalakshmi Ammal and others Vs State of Tamil Nadu and another

Madras High Court · AIR 1993 Mad 366

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 4, 6

High Courts18 Mar 1993

M. Shanmugha Udayar Vs Sivanandam and Others

Madras High Court · AIR 1994 Mad 123 : (1993) 2 LW 72 : (1993) 2 MLJ 617

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3, Order 20 Rule 18, Order 41 Rule 27, Order 6 Rule 17Evidence Act, 1872 — Section 112, 114Hindu Succession Act, 1956 — Section 14(1), 29A, 6

High Courts18 Mar 1993

Padmini Vs The State of Tamil Nadu and others

Madras High Court · (1993) CriLJ 2964

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 161, 173

High Courts18 Mar 1993

The Superintending Engineer, Suruliyar Hydro Electric Project and Others Vs The Green Lands New India Construction Company and Others

Madras High Court · (1993) 2 MLJ 228

Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 70

High Courts18 Mar 1993

T. Kamakshi Vs K. Jayaraman and 2 others

Madras High Court · (1993) 03 MAD CK 0010

Specific Relief Act, 1963 — Section 12, 20

High Courts17 Mar 1993Dismissed

M/s. Andhra Steel Cprpn. Ltd. Vs M/s. Sikri and Grover

Madras High Court · (1993) 03 MAD CK 0064

Contract Act, 1872 — Section 23, 28Sales of Goods Act, 1930 — Section 61

High Courts17 Mar 1993

Harshad Doshi Vs Duraiswamy

Madras High Court · (1993) 1 LW 703 : (1993) 2 MLJ 112

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 110A

High Courts17 Mar 1993

Kumarasamy and Others Vs S.K. John (died) and Others

Madras High Court · (1993) 2 MLJ 144

Specific Relief Act, 1963 — Section 20(2), 20(4)

High Courts16 Mar 1993

Indian Bank Vs K. Usha and Others

Madras High Court · (1993) 1 LW 449 : (1993) 2 MLJ 186

Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 18(1)

High Courts15 Mar 1993

Kuppusamy Vs State

Madras High Court · (1993) LW(Cri) 541

Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts15 Mar 1993Allowed

V. Panchali Vs The District Collector, Kanyakumari District at Nagercoil and others

Madras High Court · (1993) 03 MAD CK 0009

High Courts15 Mar 1993Dismissed

P. Selvakumar Vs The University of Madras

Madras High Court · (1993) 03 MAD CK 0002