COURT ARCHIVE

Madras High Court judgments, 1993

809 judgments · page 2 of 41

High Courts21 Dec 1993

J.M. Bottlings Pvt. Ltd. Vs State of Tamil Nadu and others

Madras High Court · (1994) 81 CompCas 921

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 22, 25State Financial Corporations Act, 1951 — Section 29

High Courts21 Dec 1993

S.V.S. Davey Sons Vs Liberty Dry Cleaners

Madras High Court · (1994) 1 MLJ 545

Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 47

High Courts20 Dec 1993

Revenue Divisional Officer, Cuddalore Vs Madavadass, Managing Director, Tamil Nadu Housing Board, Executive Engineer, Tamil Nadu Housing Board Madras

Madras High Court · (1993) 12 MAD CK 0068

Limitation Act, 1963 — Section 12, 14, 2(j), 5

High Courts20 Dec 1993

V.S. Muthukumar Vs V.P. Kuppuraj and others

Madras High Court · (1993) 12 MAD CK 0065

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts20 Dec 1993

The Special Tahsildar (L.A.), B.H.E.L. Vs M.G. Sampathkumar and Another

Madras High Court · (1994) 2 MLJ 406

Limitation Act, 1963 — Section 5

High Courts17 Dec 1993

J. Jeyasingh Vs Deputy Commercial Tax Officer

Madras High Court · (1993) 12 MAD CK 0078

Tamil Nadu General Sales Tax Act, 1959 — Section 19

High Courts17 Dec 1993Allowed

S. Selyaraj Vs State of Tamilnadu and 3 others

Madras High Court · (1994) 1 LW(Cri) 119

High Courts17 Dec 1993

F.A. Poncha Vs M. Meherjee

Madras High Court · (1995) CriLJ 352

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 204, 204(1), 204(2), 204(3)Penal Code, 1860 (IPC) — Section 499, 500

High Courts17 Dec 1993

Renowned Auto Products Mfrs. Ltd. Vs Board for Industrial and Financial Reconstruction

Madras High Court · (1995) 82 CompCas 646

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 14, 15(1)

High Courts17 Dec 1993

K.M. Seeni Mohamed Vs Special Director of Enforcement, New Delhi

Madras High Court · (1994) 72 ELT 3

Foreign Exchange Regulation Act, 1973 — Section 40, 50, 51, 56, 61

High Courts17 Dec 1993Dismissed

S. Kovendan and Others Vs State of Tamil Nadu and Others

Madras High Court · (1993) 12 MAD CK 0006

High Courts17 Dec 1993

M/s. National Insurance Company Limited, Gobichettipalayam Vs Thulasi and 2 others

Madras High Court · (1993) 12 MAD CK 0002

Motor Vehicles Act, 1988 — Section 149, 96(2)

High Courts16 Dec 1993

M.K. Ramaswamy Vs A. Krishna Menon

Madras High Court · (1994) 2 MLJ 7

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)

High Courts16 Dec 1993

R. Thangavelu Vs The Government of India and Another

Madras High Court · (1994) 1 MLJ 628 : (1994) WritLR 137

Tamil Nadu Freedom Fighters Pension Rules, 1966 — Rule 4(i)

High Courts16 Dec 1993

Latha Maheswari Vs Palaniswamy

Madras High Court · (1994) 1 MLJ 507

High Courts16 Dec 1993

Orient Litho Press Vs Collector of Customs, Madras

Madras High Court · (1994) 45 ECC 131 : (1994) 71 ELT 32

High Courts16 Dec 1993Dismissed

C.N. Mohanraj Vs The State of Tamil Nadu and Others

Madras High Court · (1993) 12 MAD CK 0005

Chennai Metropolitan Water Supply and Sewerage Board Act, 1978 — Section 19, 19(1), 19(2), 2, 20Madras Metropolitan Water Supply and Sewerage Board Employees Service Regulations, 1978 — Regulation 21Tamil Nadu Town and Country Planning Act, 1971 — Section 2

High Courts15 Dec 1993

Kapoor Lamp Shade Co. Vs M/s. Spencer and Co. and M/s. Mangal Tirth Estates Ltd.

Madras High Court · (1993) 12 MAD CK 0067

High Courts15 Dec 1993Dismissed

D. Kulaivanan Vs State of Tamilnadu and another

Madras High Court · (1994) 1 LW(Cri) 360

Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 379, 389, 392, 397, 457

High Courts15 Dec 1993Dismissed

Union of India (UOI) Vs Charanjeeth Kappor and Others

Madras High Court · (1994) 46 ECC 64