High Courts16 Mar 1992
K. Muthuswamy Vs The Chairman, Neyveli Lignite Corporation Ltd. and Another
Madras High Court · (1992) 2 MLJ 430
COURT ARCHIVE
Madras High Court judgments, 1992
641 judgments · page 25 of 33
High Courts13 Mar 1992Dismissed
Ramadoss Motor Transport Vs New India Assurance Co. Ltd. and Others
Madras High Court · (1993) ACJ 1060 : (1993) 1 LW 586
Motor Vehicles Act, 1988 — Section 110
High Courts13 Mar 1992
Ramadoss Motor Transport Vs New India Assurance Co. Ltd and Others
Madras High Court · (1994) 1 ACC 642
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 110A
High Courts13 Mar 1992
Ramadoss Motor Transport Vs New India Assurance Company and Others
Madras High Court · (1993) 1 MLJ 301
Motor Vehicles Act, 1988 — Section 110, 95
High Courts13 Mar 1992
Vaikundam Rubber Company Limited Vs State of Tamil Nadu (No. 2)
Madras High Court · (1993) 202 ITR 589
Income Tax Act, 1961 — Section 37(1)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5
High Courts13 Mar 1992
Coimbatore Texcity Share Brokers Association and another Vs Union of India and others
Madras High Court · (1993) 77 CompCas 29 : (1992) 2 MLJ 401
Companies Act, 1956 — Section 41(1)Securities Contracts (Regulation) Act, 1956 — Section 13, 2, 3, 4Securities Contracts (Regulation) Rules, 1957 — Rule 8(1)
High Courts13 Mar 1992
Cotton Corporation of India Ltd. Vs Radhakrishna Mills Ltd.
Madras High Court · (1993) 76 CompCas 637
Arbitration Act, 1940 — Section 20COMPANIES ACT, 1956 — Section 391, 446, 518, 529Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts12 Mar 1992
K. Rama Naidu Vs S.K. Parthasarathy Naidu and Another
Madras High Court · (1992) 2 LW 20 : (1993) 1 MLJ 63
High Courts12 Mar 1992
K. Ayyappan and 5 others Vs The District Revenue Officer, Kanyakumari District at Nagercoil and The Assistant Collector, Padmanabhapuram, Thuckalay Post, Kanyakumari District
Madras High Court · (1992) 03 MAD CK 0044
High Courts12 Mar 1992
A. Jothi and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1992) 2 MLJ 525
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1)
High Courts12 Mar 1992
Rajagopal (Deceased) and others Vs E.I.D. Parry Ltd. and another
Madras High Court · (1992) 03 MAD CK 0028
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 18, 2A, 33, 33A
High Courts12 Mar 1992
A.C.A. Ganapathy Mudaliar Vs Superintendent of Central Excise
Madras High Court · (1992) 60 ELT 525
High Courts11 Mar 1992Allowed
Sri Tirupathi Plastics Vs Union of India (UOI) and Others
Madras High Court · (1993) 41 ECC 13
Customs Act, 1962 — Section 111, 119, 125, 158, 24
High Courts11 Mar 1992
M. Chettyappan and Others Vs State Bank of India, Nungambakkam Branch
Madras High Court · (1992) 1 LW 631 : (1993) 1 MLJ 74
High Courts11 Mar 1992Dismissed
T. Paul Durai Vs Commissioner of Police and Others
Madras High Court · (1992) 2 DMC 180
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Dowry Prohibition Act, 1961 — Section 4
High Courts11 Mar 1992
Jayalakshmi Ammal Vs K. Lakshmi Iyengar represented by Power Agent M. Jyaramiyar
Madras High Court · (1992) 2 LW 523 : (1993) 1 MLJ 95
High Courts10 Mar 1992
A. Subaschandra Bose Vs Deputy Commissioner of Income Tax and others
Madras High Court · (1993) 199 ITR 267
High Courts10 Mar 1992
The Management of Tamil Nadu Mercantile Bank Ltd. and Another Vs T. Venkatesan
Madras High Court · (1992) 2 MLJ 435
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 17B
High Courts09 Mar 1992
Shailesh N. Shah Vs The Regional Commissioner, Employees Provident Fund
Madras High Court · (1993) 1 MLJ 328
Constitution of India, 1950 — Article 226
High Courts09 Mar 1992
Mittal Steel Limited Vs State of Tamil Nadu and others
Madras High Court · (1992) 03 MAD CK 0030
Tamil Nadu General Sales Tax Act, 1959 — Section 17