High Courts04 Oct 1991
Century Flour Mills Ltd. Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0086
Tamil Nadu General Sales Tax Act, 1959 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1991
909 judgments · page 11 of 46
High Courts04 Oct 1991
Business Consultancy and Marketing Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0054
Central Sales Tax Act, 1956 — Section 10, 10A
High Courts04 Oct 1991
Velu Vs Madathi
Madras High Court · AIR 1992 Mad 224
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 13(3), 8
High Courts04 Oct 1991
D. Suyaraj Vs Asstt. Collector of Customs and Central Excise
Madras High Court · (1992) 58 ELT 206
High Courts04 Oct 1991
M. Lakshmiammal and Others Vs K.T.T. Ramalingam Chettiar and Another
Madras High Court · (1992) 2 MLJ 93
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts04 Oct 1991Allowed
S.K. Jagannathan and Others Vs A.K. Ramamoorthy
Madras High Court · (1991) 10 MAD CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 482
High Courts04 Oct 1991
S. Muthuswamy Vs Chief Engineer, Construction Works Branch, Southern Railway and Another
Madras High Court · (1992) 1 LW 694 : (1992) 1 MLJ 121
Arbitration Act, 1940 — Section 20Railways Act, 1890 — Section 82A
High Courts03 Oct 1991
Bhavani Mills Limited Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0083
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 22(2), 36, 36(3)
High Courts03 Oct 1991
Indian Institute of Human Resources Development Vs National Institute of Human Resources Development
Madras High Court · (1992) 1 LW 493 : (1992) 2 MLJ 168
Constitution of India, 1950 — Article 19(1)(g)
High Courts03 Oct 1991
Indian Airlines Corporation and Another Vs N. Sundaram
Madras High Court · (1992) 2 MLJ 451
High Courts03 Oct 1991
B. Viswanathan, Prop. Meenakshi Paper Mart Vs Seshasayee Paper and Board Limited
Madras High Court · (1992) 1 MLJ 232
Companies Act, 1956 — Section 433(e), 434
High Courts03 Oct 1991
Gipoint Development Limited Vs Collector of Customs, Madras
Madras High Court · (1995) 80 ELT 55
Constitution of India, 1950 — Article 12, 14, 19, 22, 226Customs Act, 1962 — Section 111, 112, 125, 126, 129A
High Courts03 Oct 1991
B. Viswanathan Vs Seshasayee Paper and Boards Ltd.
Madras High Court · (1992) 73 CompCas 136 : (1992) 1 MLJ 232
Companies Act, 1956 — Section 397, 398, 433, 434, 434(1)
High Courts03 Oct 1991
A. Padmanabhan Nadar Vs T. Thanka Nadachi
Madras High Court · (1991) 10 MAD CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(2), Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 72
High Courts01 Oct 1991
National Insurance Co. Ltd. Vs Ramachandran and others
Madras High Court · (1992) ACJ 813 : (1993) 76 CompCas 335 : (1992) 2 LW 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110D
High Courts01 Oct 1991
S.N. Gurumurthy and Sons Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0085
Tamil Nadu General Sales Tax Act, 1959 — Section 10, 34, 8(3)
High Courts01 Oct 1991
National Insurance Company Ltd. Vs Ramachandran and Others
Madras High Court · (1992) 2 LW 131 : (1992) 2 MLJ 30
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts01 Oct 1991
Duraiswami and Others Vs Munisami and Others
Madras High Court · (1992) 2 MLJ 638
Transfer of Property Act, 1882 — Section 53A
High Courts01 Oct 1991
M. Kasirajan and Brothers Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0055
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 34
High Courts01 Oct 1991
Canara Bank Vs Vijaya Bank
Madras High Court · (1993) 76 CompCas 456
Evidence Act, 1872 — Section 106Negotiable Instruments Act, 1881 (NI) — Section 131, 131A