High Courts10 Oct 1991
Sabari Foundry Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0084
Tamil Nadu General Sales Tax Act, 1959 — Section 22(2), 31(1), 31(3), 34, 55
COURT ARCHIVE
Madras High Court judgments, 1991
909 judgments · page 10 of 46
High Courts10 Oct 1991
G. Vaidehi Vs S. Govindarajan
Madras High Court · (1992) 1 LW 311 : (1992) 2 MLJ 393
Evidence Act, 1872 — Section 69Succession Act, 1925 — Section 232, 276, 63(c)
High Courts10 Oct 1991
Seshasayee Industries Limited Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0050
Central Sales Tax Act, 1956 — Section 2
High Courts10 Oct 1991
Assistant Registrar of Companies Vs H.C. Kothari and others
Madras High Court · (1992) 75 CompCas 688
Companies Act, 1956 — Section 13, 209A, 372, 372(10), 372(13)Criminal Procedure Code, 1973 (CrPC) — Section 218, 468, 469
High Courts10 Oct 1991
Anbiah and Others Vs Rev. J. George Robinson and Others
Madras High Court · AIR 1992 Mad 265 : (1992) 2 MLJ 38
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 80, 92(2)
High Courts10 Oct 1991
Dravidar Kazhakam Vs The Chairman, United India insurance Company Limited
Madras High Court · (1992) 1 LW 11 : (1992) 1 MLJ 530
Constitution of India, 1950 — Article 12, 14, 25General Insurance Business (Nationalisation) Act, 1972 — Section 9
High Courts10 Oct 1991
M/s. National India Textiles Vs K.N. Natesan
Madras High Court · (1991) 10 MAD CK 0018
Easements Act, 1882 — Section 1, 15, 28, 3, 33
High Courts10 Oct 1991Allowed
K. Balakrishnan and Others Vs The Superintendent, Central Prison, Tiruchirappalli and Others
Madras High Court · (1991) 10 MAD CK 0007
Penal Code, 1860 (IPC) — Section 302, 34, 342, 352
High Courts09 Oct 1991
Dr. Alexander Educational Foundation Vs University of Pondicherry and Another
Madras High Court · (1992) 2 MLJ 97
Pondicherry Universities Act, 1985 — Section 32(5)
High Courts09 Oct 1991
State of Tamil Nadu Vs Indian Silk Traders
Madras High Court · (1991) 10 MAD CK 0060
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(2), 12(3), 16(2), 43
High Courts09 Oct 1991
A.B. Steels Vs Coromandel Steel Products
Madras High Court · (1992) 74 CompCas 762
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 1991
Mahalakshmi Spinners Vs State of Tamil Nadu
Madras High Court · (1991) 10 MAD CK 0056
High Courts08 Oct 1991
Asia Tobacco Company Limited Vs Union of India
Madras High Court · (1994) ECR 292 : (1992) 58 ELT 418
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3, 4
High Courts08 Oct 1991
P. Jeyapal Vs The Governor of Tamil Nadu and Others
Madras High Court · (1992) 2 MLJ 34
High Courts07 Oct 1991
Super Spinning Mills Ltd. Vs Commissioner of Income Tax and another
Madras High Court · (1993) 199 ITR 832
Income Tax Act, 1961 — Section 143(3), 144B, 214, 214(2), 240
High Courts07 Oct 1991
Ramasundaram and Others Vs Rakkammal and Others
Madras High Court · (1993) 2 LLJ 182 : (1993) 2 LLJ 129 : (1992) 2 LW 138 : (1992) 2 MLJ 149
Provident Fund Rules — Rule 42(3)
High Courts07 Oct 1991Dismissed
Dewan Bahadur M.O. Parthasarathy Iyengar's Charities Vs P. Satyam, Proprietor, Sathyam Motors, 20, Nungambakkam High Road, 4th Lane, Nungambakkam, Madras-34
Madras High Court · (1991) 10 MAD CK 0081
Civil Procedure Code, 1908 (CPC) — Section 11Suits Valuation Act, 1887 — Section 11Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29, 30
High Courts07 Oct 1991
Indian Bank Vs V.S. Perumal Raja and others
Madras High Court · (1993) 76 CompCas 787 : (1992) 1 LW 317
Companies Act, 1956 — Section 446, 456, 529, 529A
High Courts07 Oct 1991
V.R. Palanisamy Vs The Private Colleges Appellate Tribunal and Others
Madras High Court · (1992) 1 MLJ 598
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 14, 20, 22, 55