High Courts29 Mar 1990
Poosariar Ekambaram Pillai Vs Visalakshi and Others
Madras High Court · (1990) 2 MLJ 90
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 37 of 49
High Courts29 Mar 1990
Smt. Jothirani Vs Govt. of Tamil Nadu
Madras High Court · (1991) 62 FLR 194
Industrial Disputes Act, 1947 — Section 12(3)
High Courts29 Mar 1990
Commissioner of Income Tax Vs A. and F. Harvey Ltd., Madurai
Madras High Court · (1990) 185 ITR 343
Income Tax Act, 1961 — Section 147, 2(22), 2(24), 2(47), 2(6A)
High Courts29 Mar 1990
Poosarilar Ekambaram Pillai Vs Visalakshmi and others
Madras High Court · AIR 1991 Mad 203
Constitution of India, 1950 — Article 227, 5Panchayat Election Rules — Rule 12Succession Act, 1925 — Section 14, 7
High Courts29 Mar 1990
Vasanthi Vs Ramaswami and others
Madras High Court · (1992) CriLJ 2442
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246, 248Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts28 Mar 1990Allowed
G. Govindan Vs C. David and Another
Madras High Court · (1990) 2 ACC 603 : (1990) ACJ 1039 : (1990) 1 LW 577
Motor Vehicles Act, 1939 — Section 110B
High Courts28 Mar 1990
Controller of Estate Duty Vs Mani Raj and others
Madras High Court · (1990) 186 ITR 558
Estate Duty Act, 1953 — Section 10, 2(15), 27, 34(1)
High Courts28 Mar 1990
Oriental Fire and General Insurance Co. Ltd. Vs Poompavai and others
Madras High Court · (1991) ACJ 220 : (1993) 77 CompCas 171 : (1990) 2 LW 209
Motor Vehicles Act, 1939 — Section 95(2)
High Courts26 Mar 1990
Commissioner of Income Tax Vs Grand Bazar
Madras High Court · (1991) 187 ITR 471
Income Tax Act, 1961 — Section 256(2), 68
High Courts26 Mar 1990Dismissed
Thiru Pitchai Pillai alias Muthiah Pillai Vs The District Forest Officer, Madurai South Division, Madurai
Madras High Court · (1990) 03 MAD CK 0013
High Courts26 Mar 1990Dismissed
Yovan. J. Vs The State of Tamil Nadu and Others
Madras High Court · (1990) 03 MAD CK 0011
High Courts25 Mar 1990
Commissioner of Income Tax Vs Sudha Transports
Madras High Court · (1991) 189 ITR 691
Income Tax Act, 1961 — Section 52, 52(1)
High Courts23 Mar 1990
P. Mani Vs P. Viswanathan and Another
Madras High Court · (1990) 1 LW 623 : (1990) 2 MLJ 414
High Courts23 Mar 1990
The National Engineering Co. Ltd. Vs The Tahsildar and Others
Madras High Court · (1990) 2 MLJ 25
Constitution of India, 1950 — Article 299Revenue Recovery Act, 1890 — Section 3
High Courts23 Mar 1990
J. Shyamala Vs P. Sundar Kumar
Madras High Court · (1990) 2 MLJ 198
Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(b)
High Courts23 Mar 1990
M.K. Abdur Rasheed Sahib Vs A.R. Rahimunnissa Begum
Madras High Court · (1990) 1 MLJ 386
High Courts23 Mar 1990
Thangamani and Another Vs Natesan and Others
Madras High Court · (1990) 2 LW 37 : (1990) 2 MLJ 32 : (1990) 1 MLJ 388
Transfer of Property Act, 1882 — Section 53A
High Courts22 Mar 1990Allowed
Pravinkumar rep. by mother and natural guardian Shantibai and another Vs R. Sivagnanam
Madras High Court · (1990) 03 MAD CK 0080
Presidency Towns Insolvency Act, 1909 — Section 12, 9(2)
High Courts22 Mar 1990
Commissioner of Income Tax Vs Devi Chit Fund
Madras High Court · (1990) 186 ITR 738
Income Tax Act, 1961 — Section 36(1)
High Courts22 Mar 1990
N.C. Rangesh and others Vs Inspector General of Registration and others
Madras High Court · (1990) 84 CTR 241 : (1991) 189 ITR 270 : (1991) 1 LW 697 : (1991) 1 MLJ 233
Income Tax Act, 1961 — Section 230A, 269U, 269UA, 269UC, 269UL