COURT ARCHIVE

Madras High Court judgments, 1990

964 judgments · page 31 of 49

High Courts14 Jun 1990

V. Krishnamurthy Vs The Chief Superintendent (Training) Power Engineer Training Society (A Government of India Organisation), Thermal Power Station, Personel Training Institute and Another

Madras High Court · (1991) 177 MLJ 1

Constitution of India, 1950 — Article 16, 226

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High Courts14 Jun 1990

Commissioner of Income Tax Vs Shri Thyaga Brahma Gana Sabha (Regd)

Madras High Court · (1990) 85 CTR 77 : (1991) 188 ITR 160

Income Tax Act, 1961 — Section 11, 11(1), 13, 13(1), 2(5)

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High Courts14 Jun 1990

Commissioner of Income Tax Vs Gemini Pictures Circuit (P.) Ltd.

Madras High Court · (1990) 85 CTR 7 : (1991) 188 ITR 101

Income Tax Act, 1961 — Section 209, 273, 274

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High Courts14 Jun 1990

Commissioner of Income Tax Vs C.R. Niranjan

Madras High Court · (1990) 84 CTR 259 : (1991) 187 ITR 280

Income Tax Act, 1961 — Section 2(24), 27(1), 271(1), 4, 64

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High Courts14 Jun 1990

N.B. Mohan Narayanaswami Vs State of Tamil Nadu

Madras High Court · (1990) 06 MAD CK 0026

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65

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High Courts14 Jun 1990

Commissioner of Income Tax Vs T.S. Srinivasa Iyer

Madras High Court · (1990) 85 CTR 175 : (1991) 192 ITR 50

Income Tax Act, 1961 — Section 36, 37

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High Courts14 Jun 1990

G. Thirugnanasambandam Vs R. Shanmugasundaram

Madras High Court · (1992) 73 CompCas 401

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts14 Jun 1990

Pappa Vs Shanmughathammal and others

Madras High Court · AIR 1991 Mad 90 : (1990) 2 LW 158 : (1991) 2 MLJ 555

Limitation Act, 1963 — Section 10Succession Act, 1925 — Section 118, 87Trusts Act, 1882 — Section 10, 19, 23, 6

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High Courts14 Jun 1990

Thiru Arooran Sugars Ltd. Vs State Bank of India and others

Madras High Court · (1990) 06 MAD CK 0022

Contract Act, 1872 — Section 65Specific Relief Act, 1963 — Section 33

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High Courts14 Jun 1990

K.A. Anwar Sahib Vs Commissioner of Wealth-tax

Madras High Court · (1990) 06 MAD CK 0015

Income Tax Act, 1961 — Section 140A, 140A(1), 141, 143, 144Wealth Tax Act, 1957 — Section 18A, 18A(1), 2, 27(1)

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High Courts14 Jun 1990

Duraiswami and Others Vs Swaminathan and Others

Madras High Court · (1990) 2 MLJ 480

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts13 Jun 1990Dismissed

United India Insurance Co. Ltd. Vs Angammal and Others

Madras High Court · (1991) 2 ACC 386 : (1991) ACJ 449

Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)

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High Courts13 Jun 1990

Nagarathinam Vs Murugesan and Others

Madras High Court · (1992) 1 ACC 437

Motor Vehicles Act, 1988 — Section 2(24)

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High Courts13 Jun 1990

Raja Paul David (died) and Others Vs M. Thiagarajan (died) and Others

Madras High Court · (1991) 2 MLJ 55

Transfer of Property Act, 1882 — Section 55(6)(b)

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High Courts13 Jun 1990

Patel Roadways P. Ltd. Vs Tropical Agrosystems P. Ltd. and Others

Madras High Court · (1990) 2 MLJ 204

Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts13 Jun 1990

Swastic Agency Vs State of Tamil Nadu

Madras High Court · (1990) 06 MAD CK 0038

Tamil Nadu General Sales Tax Act, 1959 — Entry 139

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High Courts13 Jun 1990Allowed

United India Insurance Co. Ltd. Vs K. Subramaniam and Others

Madras High Court · (1991) 2 ACC 520 : (1991) ACJ 625

Motor Vehicles Act, 1988 — Section 125, 2, 3, 7, 8

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High Courts13 Jun 1990

Ananda Stores Vs State of Tamil Nadu

Madras High Court · (1990) 06 MAD CK 0033

Tamil Nadu General Sales Tax Act, 1959 — Section 2

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High Courts13 Jun 1990

Raja Corporation and others Vs Income Tax Officer

Madras High Court · (1992) 194 ITR 487 : (1992) 65 TAXMAN 192

Income Tax Act, 1961 — Section 133A, 276C, 277, 278B

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High Courts13 Jun 1990

Ratnam Automobiles Vs Sivagami and others

Madras High Court · (1990) 06 MAD CK 0018

Motor Vehicles Act, 1939 — Section 94, 95

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