High Courts13 Aug 1990
B. Viswanathiah and Co. and others Vs Commissioner of Income Tax
Madras High Court · (1993) 201 ITR 53
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 22 of 49
High Courts13 Aug 1990
M.M. Selvaraj Vs P. Singaram Pillai and Others
Madras High Court · (1991) 1 LW 548 : (1991) 275 MLJ 1
Transfer of Property Act, 1882 — Section 111(d)
High Courts13 Aug 1990
Daniel and Others Vs Chellakkan Nadar
Madras High Court · (1991) 1 LW 236 : (1990) 2 MLJ 542
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Aug 1990Dismissed
P. Natarajan Chettiar Vs P. Balachandran
Madras High Court · (1990) 08 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Aug 1990Dismissed
Malla Gounder Vs Appukutti and 5 others
Madras High Court · (1990) 08 MAD CK 0086
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts10 Aug 1990Allowed
K. Ramasamy Vs Government of Tamil Nadu and Another
Madras High Court · (1991) 32 ECC 12
Constitution of India, 1950 — Article 226
High Courts10 Aug 1990
Murugan Vs The State
Madras High Court · (1991) CriLJ 1680
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 26, 8Penal Code, 1860 (IPC) — Section 201, 302, 304, 306, 316
High Courts10 Aug 1990
E.V. Palanivelu and Others Vs Sri Krishna Talkies, Mint Junction and Others
Madras High Court · (1991) 214 MLJ 1
Madras City Tenants Protection Act, 1922 — Section 9
High Courts10 Aug 1990Dismissed
K. Abdul Wahid Vs The Collector of Customs, Customs Houses, Madras, The Union of India (UOI), State of Tamil Nadu and The Superintendent, Central Prison, Madras
Madras High Court · (1991) LW(Cri) 30
High Courts09 Aug 1990
Balramakrishnaa Flour Mills and another Vs State of Tamil Nadu
Madras High Court · (1990) 08 MAD CK 0061
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 17(1)
High Courts09 Aug 1990
K.R. Jadayappa Mudaliar Trading as Sarasu Match Works and Another Vs K.B. Venkatachalam Trading as Golden Match Industries
Madras High Court · (1990) 2 LW 720 : (1990) 2 MLJ 423
Contract Act, 1872 — Section 27Monopolies and Restrictive Trade Practices Act, 1969 — Section 33(a)
High Courts09 Aug 1990Dismissed
Central Organisation of Tamil Nadu Electricity Employees Vs The Chairman, Tamil Nadu Electricity Board, 800, Anna Salai, Madras-2 and The Secretary, The Tamil Nadu Electricity Board, 800, Anna Salai, Madras-2
Madras High Court · (1990) 08 MAD CK 0011
High Courts09 Aug 1990Dismissed
Devi and 3 others Vs Canara Bank
Madras High Court · (1990) 08 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts09 Aug 1990Dismissed
Insurance Inspector, Employees' State Insurance Corporation Vs Venkatesan P.R. Ramakrishnan and V.R. Venkatesan Vs State
Madras High Court · (1991) LW(Cri) 133
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees State Insurance Act, 1948 — Section 85(i)
High Courts08 Aug 1990Allowed
M. Sundaram, Prop: Sundaram Motors, Avinashi Road, Coimbatore Vs Cheran Transport Corpn. Ltd., Coimbatore
Madras High Court · (1990) 08 MAD CK 0087
High Courts08 Aug 1990
T.E. Sugumaran Vs State, by Sub Inspector of Police, Maraimalai Nagar, Police Station
Madras High Court · (1991) LW(Cri) 23
Criminal Procedure Code, 1973 (CrPC) — Section 482Madras City Police Act, 1888 — Section 75
High Courts08 Aug 1990
K. Pushpam and Others Vs Anna Transport Corporation
Madras High Court · (1991) 2 ACC 656 : (1992) ACJ 58 : (1991) 1 LW 555
High Courts08 Aug 1990
State of Tamil Nadu Vs Aparajitha Rubbers (P) Ltd.
Madras High Court · (1991) 82 STC 74
High Courts07 Aug 1990
Sree Sakthi Saw Mill Vs Assistant Collector of C. Ex.
Madras High Court · (1991) 52 ELT 356
High Courts07 Aug 1990Dismissed
K. Rajendran Vs K. Selvaganapathy and 3 others
Madras High Court · (1990) 08 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115