High Courts07 Sept 1990
Raghavan alias Bhagavathikannu Pillai and 6 others Vs M. Krishnammal and 2 others
Madras High Court · (1990) 09 MAD CK 0081
Civil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 51, 52
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 17 of 49
High Courts07 Sept 1990Allowed
J. Sudharshanlal Gupta, represented by his power of Attorney Agent Naresh Kumar Mittal Vs State of Tamil Nadu and The Member Secretary, Madras Metropolitan Development Authority
Madras High Court · (1990) 09 MAD CK 0074
General Clauses Act, 1897 — Section 21, 21, 22, 23, 24, 24Tamil Nadu Town and Country Planning Act, 1971 — Section 113, 54, 76, 77, 78
High Courts07 Sept 1990
M. Abdul Hakim Vs State and Govt. of India
Madras High Court · (1991) LW(Cri) 57
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i)
High Courts07 Sept 1990
K.E. Khader Meeran Vs The Chief Engineer, Tamil Nadu Housing Board and Another
Madras High Court · (1991) 82 MLJ 1
High Courts07 Sept 1990
C.A. Baloo and another Vs Union of India and others
Madras High Court · (1992) 197 ITR 545
Income Tax Act, 1961 — Section 137, 269(SS), 269(T), 271(D), 276(DD)
High Courts07 Sept 1990
O.M. Muthuswamy Vs V.R. Arunachalam Chettiar
Madras High Court · (1991) 267 MLJ 1
Contract Act, 1872 — Section 74
High Courts07 Sept 1990
Latchumanan Vs Subramaniam and Others
Madras High Court · (1991) 2 MLJ 125
Partnership Act, 1932 — Section 40
High Courts07 Sept 1990Dismissed
Visaithari Thuni Thayarippalargal Sangam, Podathurpettai Vs The Tamil Nadu Electricity Board
Madras High Court · (1990) 09 MAD CK 0008
High Courts07 Sept 1990
Meru Engineers (P) Ltd. and Others Vs The Electric Control Equipment Company and Others
Madras High Court · (1991) 2 MLJ 257
Arbitration Act, 1940 — Section 34
High Courts06 Sept 1990
Neyveli Lignite Corporation Vs Collector of South Arcot, Cuddalore-1 and The State of Tamil Nadu
Madras High Court · (1990) 09 MAD CK 0082
High Courts06 Sept 1990Allowed
Nachimuthu Vs State and Another
Madras High Court · (1992) LW(Cri) 343
High Courts06 Sept 1990
G.K. Perumal and another Vs Senniappa Chettair and another
Madras High Court · (1990) 09 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 92, 92(3)Trusts Act, 1882 — Section 6
High Courts06 Sept 1990
V. Elangovan Vs The Assistant Divisional Engineer, Madras Electricity Systems
Madras High Court · (1990) 2 LW 339 : (1991) 211 MLJ 1
High Courts05 Sept 1990
The Commissioner of Land Reforms, Urban Land Tax, The Assistant Commissioner of Urban Land Tax and The Urban Land Tax Officer/Tahsildar Vs N.C. Ranganatham
Madras High Court · (1990) 09 MAD CK 0057
Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13)
High Courts05 Sept 1990
J. Arumugam and two others Vs State of Tamil Nadu
Madras High Court · (1990) 09 MAD CK 0042
Penal Code, 1860 (IPC) — Section 482, 483
High Courts04 Sept 1990
S.P. Murugappan Vs Income Tax Officer
Madras High Court · (1992) 194 ITR 531
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 2(24), 271(1), 276, 276C, 276C(1)
High Courts04 Sept 1990
Dr. K.A. Ramasubramani Raja, M.D., Padma Hospital, Rajapalayam Vs The Executive Officer, Kodaikaanal Township Kodaikaanal
Madras High Court · (1990) 09 MAD CK 0085
High Courts04 Sept 1990
S.T. Sankaran, Thiruvengada Anand Vs A. Raja Ramalingam
Madras High Court · (1990) 09 MAD CK 0073
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 5 Rule 5, Order 9 Rule 13, 151Evidence Act, 1872 — Section 114
High Courts04 Sept 1990
Indirani Surulimani Vs Commr. for Workmen's Compensation, Madurai and Another
Madras High Court · (1991) 2 ACC 548 : (1991) ACJ 554
Employees Compensation Act, 1923 — Section 10, 21
High Courts04 Sept 1990Allowed
R. Geetha Vs A.T. Rajan
Madras High Court · (1991) 1 DMC 139 : (1990) 2 LW 279
Guardians and Wards Act, 1890 — Section 25, 9