High Courts26 Apr 1985
Thiru Chelliah Pandithan Vs Smt. Anthoniammal and two others
Madras High Court · (1985) 04 MAD CK 0031
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 13 of 23
High Courts26 Apr 1985
Rajah D.V. Seetharamayya Bahadur Vs Asstt. Commissioner of Urban Land Tax, Madras
Madras High Court · AIR 1987 Mad 105 : (1985) 98 LW 896
Constitution of India, 1950 — Article 226Tamil Nadu Urban Land Tax Act, 1966 — Section 6, 7A
High Courts26 Apr 1985
K. Sushila Vs The Tahsildar and Others
Madras High Court · (1985) 98 LW 651 : (1985) 2 MLJ 412
High Courts25 Apr 1985
A. Palanivel Chettiar Vs R. Elumalai
Madras High Court · AIR 1985 Mad 303 : (1985) 98 LW 321
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts25 Apr 1985
K. Ramraj Vs Narasimha Dass Gounder
Madras High Court · (1985) 98 LW 386 : (1985) 2 MLJ 263
High Courts25 Apr 1985
Commissioner of Income Tax Vs J.K.K. Sundararajah
Madras High Court · (1986) 160 ITR 370
Income Tax Act, 1961 — Section 171, 254(2), 256(1), 25A, 66
High Courts25 Apr 1985
P. Thandavarayan Vs Y.L. Lakshmi Ammal
Madras High Court · AIR 1986 Mad 38 : (1985) 98 LW 332
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts25 Apr 1985Dismissed
P. Mahaveer Chand and Another Vs Union of India (UOI) and Another
Madras High Court · (1986) 7 ECC 80
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22Customs Act, 1962 — Section 100, 101, 103, 104, 106
High Courts24 Apr 1985Dismissed
K.N. Sreenivasan Vs S.I. Pennalurpet and Kuppuswamy
Madras High Court · (1987) LW(Cri) 95
Criminal Procedure Code, 1973 (CrPC) — Section 374(3), 381, 400, 452, 454
High Courts24 Apr 1985
Tiruppur Cotton Spinning and Weaving Mills Ltd Vs Khimji Poonja and Co. and Others
Madras High Court · AIR 1986 Mad 12 : (1986) ILR (Mad) 240 : (1985) 98 LW 530
Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969 — Section 4
High Courts24 Apr 1985
Tiruppur Cotton Spinning and Weaving Mills Ltd. Vs Khimji Poonja and Company and Others
Madras High Court · (1988) 64 CompCas 349
Companies Act, 1956 — Section 433Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969 — Section 3, 4
High Courts22 Apr 1985
M. Jaswantraj Vs Government of Tamil Nadu and Others
Madras High Court · (1985) 04 MAD CK 0017
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 3(1)
High Courts20 Apr 1985
Gundaleri Bus Service (P) Ltd. and Another Vs Narasimhan and Another
Madras High Court · (1986) 2 ACC 96 : (1986) ACJ 1051 : (1986) 99 LW 196 : (1986) 1 MLJ 208
Motor Vehicles Act, 1988 — Section 95
High Courts19 Apr 1985
Palaniammal Vs S. Periasamy and Others
Madras High Court · (1985) 98 LW 294 : (1985) 2 MLJ 156
High Courts19 Apr 1985Allowed
Ramasami Vs Srinivasan and others
Madras High Court · (1985) 04 MAD CK 0032
Penal Code, 1860 (IPC) — Section 302
High Courts19 Apr 1985
Nellai Metal Rolling Mills (P) Ltd. Vs The Southern India Central Benefit Fund (P) Ltd.
Madras High Court · (1986) 1 MLJ 370
High Courts18 Apr 1985
Appavoo Nadar Vs Chellian Nadar and Others
Madras High Court · (1985) 2 MLJ 179
High Courts17 Apr 1985
District Collector, Salem Dt. Vs N. Periasami
Madras High Court · (1985) 04 MAD CK 0013
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6Tamil Nadu Paddy and Rice (Regulation of Trade) Order, 1974 — Section 25
High Courts17 Apr 1985
In Re: Sethu
Madras High Court · (1985) LW(Cri) 315
Madras Prohibition Act, 1937 — Section 4(1)(b)
High Courts16 Apr 1985
M.C. Agarwal, Regional Manager Siemens India Ltd., Madras-34 Vs The Asst. Inspector of Labour, 32nd Circle and State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 85
Criminal Procedure Code, 1973 (CrPC) — Section 482Tamil Nadu Shops and Establishments Act, 1947 — Section 31