A.K.N. Meenambal Vs The Secretary To Government of Tamil Nadu, Education Department, Fort Sr., George and Others
Madras High Court · (1984) ILR (Mad) 160
COURT ARCHIVE
597 judgments · page 9 of 30
Madras High Court · (1984) ILR (Mad) 160
Madras High Court · (1984) 150 ITR 375 : (1984) 18 TAXMAN 70
Madras High Court · (1984) 149 ITR 703 : (1985) 20 TAXMAN 349
Madras High Court · (1985) 152 ITR 748
Madras High Court · (1984) 150 ITR 365
Madras High Court · (1984) 150 ITR 341
Madras High Court · (1984) ILR (Mad) 303 : (1984) 97 LW 162 : (1984) 2 MLJ 26
Madras High Court · (1984) 38 CTR 92 : (1985) 155 ITR 310
Madras High Court · (1983) ILR (Mad) 213 : (1984) 97 LW 131 : (1984) 1 MLJ 200
Madras High Court · (1985) ILR (Mad) 354 : (1984) 97 LW 29 : (1984) 1 MLJ 96
Madras High Court · (1984) 97 LW 507 : (1984) 2 MLJ 422
Madras High Court · (1984) 15 ELT 3
Madras High Court · (1984) 97 LW 224 : (1984) 2 MLJ 42
Madras High Court · (1984) ILR (Mad) 53 : (1984) 1 MLJ 281
Madras High Court · AIR 1984 Mad 246 : (1984) 97 LW 80
Madras High Court · (1988) 38 ELT 425 : (1986) ILR (Mad) 287
Madras High Court · (1985) 153 ITR 408
Madras High Court · (1984) 16 ELT 3
Madras High Court · (1983) 08 MAD CK 0046
Madras High Court · (1985) 152 ITR 520