High Courts13 Oct 1982Dismissed
E. Enjanadevi Vs Arumugham and Another
Madras High Court · (1983) ACJ 625
Motor Vehicles Act, 1988 — Section 112, 2(25), 2(33), 3, 3(1)
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 8 of 28
High Courts13 Oct 1982
The Workmen of The State Bank of India Vs Secretary and Treasurer of The State Bank of India Madras-1 and The Industrial Tribunal, Madras
Madras High Court · (1984) 2 LLJ 239
Industrial Disputes Act, 1947 — Section 10(1)
High Courts13 Oct 1982
Baldevji Vs Commissioner of Income Tax
Madras High Court · (1985) 156 ITR 776
Income Tax Act, 1961 — Section 155(5), 2(14), 2(17), 2(31), 2(47)
High Courts13 Oct 1982
Anjanadevi Vs Arumugham and Another
Madras High Court · AIR 1983 Mad 283 : (1983) ILR (Mad) 338 : (1983) 96 LW 413 : (1983) 2 MLJ 326
Motor Vehicles Act, 1939 — Section 110, 2(25), 2(33), 3, 95
High Courts12 Oct 1982
Rukmani Ammal and Others Vs K.G. Haridas Kunnathalai and Others
Madras High Court · (1984) ACJ 492 : (1984) 97 LW 90 : (1984) 1 MLJ 321
Motor Vehicles Act, 1988 — Section 94, 95, 95(1)(b)(i)
High Courts11 Oct 1982
P. Joseph Swaminathan Vs Commissioner of Income Tax, Madras
Madras High Court · (1984) 145 ITR 198
Income Tax Act, 1961 — Section 23(2)
High Courts11 Oct 1982
Fathima Bibi and another Vs Selvammal and others
Madras High Court · (1982) 10 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2, 2(8), 2(8)(ii), 3(8), 8(5)
High Courts08 Oct 1982
B.S. Adityan and Others Vs R. Kannan Adityan and Another
Madras High Court · AIR 1983 Mad 334 : (1983) ILR (Mad) 99 : (1983) 96 LW 215 : (1983) 2 MLJ 32
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 18, 141, 92Madras High Court (Original Side) Rules, 1956 — Order 1 Rule 4(12)
High Courts08 Oct 1982
D. Esra Sunder Singh Vs State of Tamil Nadu and Another
Madras High Court · (1984) 15 ELT 385
Customs Act, 1962 — Section 107, 108, 111, 113, 2(39)
High Courts07 Oct 1982
The State of Tamil Nadu Vs Fedders Lloyd Corporation (P.) Ltd.
Madras High Court · (1984) 56 STC 191
High Courts07 Oct 1982
Venugopal Pillai Vs Sri Kachaleeswarar Devasthanam
Madras High Court · (1983) 96 LW 705 : (1983) 2 MLJ 365
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11
High Courts07 Oct 1982
Controller of Estate Duty, Madras Vs A.C. Desikachari
Madras High Court · (1983) 33 CTR 345 : (1983) 140 ITR 441 : (1983) 13 TAXMAN 546
Estate Duty (Controlled Companies) Rules, 1953 — Rule 5(2)Estate Duty Act, 1953 — Section 17, 5(1), 5(2)
High Courts07 Oct 1982
State of Tamil Nadu Vs Devendra Electricals
Madras High Court · (1982) 10 MAD CK 0002
High Courts06 Oct 1982
Additional Commissioner of Income Tax, Madras-II Vs Shree Shanmuga Gunny Stores
Madras High Court · (1984) 146 ITR 600
Income Tax Act, 1961 — Section 40A(3)
High Courts06 Oct 1982
Commissioner of Income Tax, Coimbatore Vs Coimbatore Cotton Mills Ltd.
Madras High Court · (1983) 33 CTR 301 : (1983) 140 ITR 562
Income Tax Act, 1961 — Section 36(1), 37
High Courts06 Oct 1982
Commissioner of Income Tax Vs Coimbatore Cotton Mills Ltd.
Madras High Court · (1983) 13 TAXMAN 208
Income Tax Act, 1961 — Section 264, 36(1)(v)
High Courts06 Oct 1982
Additional Commissioner of Income Tax Vs Shree Shanmughar Gunny Stores
Madras High Court · (1984) 18 TAXMAN 127
Income Tax Act, 1961 — Section 40A(3)
High Courts05 Oct 1982
Commissioner of Income Tax Vs B. Nagi Reddy
Madras High Court · (1983) 15 TAXMAN 9
High Courts05 Oct 1982Dismissed
State Vs Baskaran
Madras High Court · (1983) LW(Cri) 56
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii), 2, 2(ia)(f), 2(la), 7(i)
High Courts05 Oct 1982
Commissioner of Income Tax, Tamil Nadu-I Vs B. Nagi Reddy
Madras High Court · (2009) 34 CTR 151 : (1984) 147 ITR 337
Income Tax Act, 1961 — Section 28