High Courts20 Apr 1971
K. Jagan Mohan Rao Vs K. Swarup
Madras High Court · (1972) 85 LW 484 : (1972) 2 MLJ 77
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 18 of 27
High Courts20 Apr 1971
The Management of Madras Vs The Workmen of Madras and Another
Madras High Court · (1972) ILR (Mad) 291 : (1972) 85 LW 66 : (1972) 1 MLJ 117
High Courts20 Apr 1971Dismissed
In Re: Kumaru Thever
Madras High Court · (1971) 04 MAD CK 0002
Penal Code, 1860 (IPC) — Section 300, 316, 354, 444
High Courts19 Apr 1971
Pichaimuthu Vs Winner Knitting Co.
Madras High Court · (1972) CriLJ 91
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Trade and Merchandise Marks Act, 1958 — Section 78(b)
High Courts19 Apr 1971
Wheel and Rim Company of India Ltd. Vs Government of Tamil Nadu and Another
Madras High Court · (1971) 2 LLJ 299
Industrial Disputes Act, 1947 — Section 33CPayment of Bonus Act, 1965 — Section 18, 19, 2, 8, 9
High Courts19 Apr 1971
Union of India and Another Vs M. Mariaprakasa Mudaliar Sons Karur
Madras High Court · AIR 1972 Mad 140 : (1972) ILR (Mad) 105 : (1971) 84 LW 869
Contract Act, 1872 — Section 151, 152, 161Limitation Act, 1908 — Article 30, 31Railways Act, 1989 — Section 54, 55, 56, 57, 72
High Courts16 Apr 1971
Appavu Gramani and Another Vs N. Jayalakshmi Ammal
Madras High Court · (1971) 84 LW 497 : (1971) 2 MLJ 296
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts16 Apr 1971Allowed
Excellent Publicities Vs The Madurai Municipality
Madras High Court · (1971) LW(Cri) 237
Tamil Nadu District Municipalities Act, 1920 — Section 182, 183(3)
High Courts16 Apr 1971
Ramaswami Gounder Vs Ramaswami Gounder and Others
Madras High Court · (1972) ILR (Mad) 225 : (1972) 85 LW 124 : (1972) 1 MLJ 417
Hindu Succession Act, 1956 — Section 14(1)
High Courts16 Apr 1971Dismissed
In Re: Kumaran alias Narayanasami
Madras High Court · (1971) LW(Cri) 162
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 379
High Courts16 Apr 1971Allowed
Narayana Pillai and others Vs Dharmar and another
Madras High Court · (1971) 04 MAD CK 0003
Hindu Succession Act, 1956 — Section 7Trusts Act, 1882 — Section 73
High Courts15 Apr 1971
K.P. Arthanariswamy Chettiar and Others Vs First Income Tax Officer
Madras High Court · (1972) 84 ITR 51
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149
High Courts15 Apr 1971
SOUTHERN TEXTILES LTD. Vs Income Tax OFFICER, CITY CIRCLE I(2), COIMTBATORE, AND ANOTHER. [1971] 82 I. T. R. (SH. N.) 36.
Madras High Court · (1972) 83 ITR 790
Income Tax Act, 1961 — Section 226(3)
High Courts15 Apr 1971
Southern Textiles Ltd. Vs Income Tax Officer and Another
Madras High Court · (1972) 83 ITR 790
Income Tax Act, 1961 — Section 226(3)
High Courts13 Apr 1971
Chokkan Palani Vilas Vs The Regional Provident Fund Commissioner
Madras High Court · (1972) 2 MLJ 268
Penal Code, 1860 (IPC) — Section 196
High Courts12 Apr 1971
G. Kesarichand and Another Vs T.A. Sankunni Maistry
Madras High Court · (1972) ILR (Mad) 90 : (1971) 84 LW 852 : (1972) 1 MLJ 358
Transfer of Property Act, 1882 — Section 109
High Courts12 Apr 1971
A.R.A. Karuppiah Nadar and Others Vs The Commissioner of Civil Supplies, Madras and Another
Madras High Court · AIR 1972 Mad 204 : (1972) 85 LW 887
High Courts12 Apr 1971Allowed
S.N. Vr. Ct. Chinnan Chettiar and Others Vs Official Receiver
Madras High Court · (1971) 41 CompCas 914 : (1971) 84 LW 667 : (1971) 2 MLJ 490
Companies Act, 1913 — Section 177B(2), 196(1)
High Courts12 Apr 1971Dismissed
Mahalingam Vs Ayyathurai and others
Madras High Court · (1971) 04 MAD CK 0001
Transfer of Property Act, 1882 — Section 107, 53A, 54
High Courts08 Apr 1971
K. Radhakrishna Chetty Vs N. Rajagopal Pillai and Co.
Madras High Court · AIR 1972 Mad 107 : (1971) 84 LW 748 : (1971) 2 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, 144, 47