High Courts25 Feb 1969
Commissioner of Income Tax Vs Fenner Cockill Ltd.
Madras High Court · (1969) 74 ITR 394
Income Tax Act, 1922 — Section 15C, 15C(2)
COURT ARCHIVE
Madras High Court judgments, 1969
474 judgments · page 20 of 24
High Courts25 Feb 1969
Commissioner of Income Tax Vs Jagadeeschandran and Company
Madras High Court · (1970) 75 ITR 697
Income Tax Act, 1922 — Section 10(2)
High Courts25 Feb 1969
Sarvshri G. Annamalai Chettiar and Another Vs The Controller of Estate Duty, Madras (Revenue)
Madras High Court · AIR 1970 Mad 265
Estate Duty Act, 1953 — Section 21(1)
High Courts25 Feb 1969
C.P. Venkataraman Vs Commissioner of Income Tax
Madras High Court · (1970) 75 ITR 65
Income Tax Act, 1961 — Section 28, 66
High Courts25 Feb 1969
Commissioner of Income Tax Vs S.B. Ramakrishnan
Madras High Court · (1969) 74 ITR 761
High Courts24 Feb 1969
Pl. Rm. Arunachalam Chettiar Vs Controller of Estate Duty
Madras High Court · (1970) ILR (Mad) 702 : (1970) 75 ITR 28
Estate Duty Act, 1953 — Section 21(1), 21(2)Estate Duty Rules, 1953 — Rule 7Partnership Act, 1932 — Section 29, 48
High Courts24 Feb 1969
I.S. and C. Machado Vs Commissioner of Income Tax
Madras High Court · (1970) 75 ITR 38
Income Tax Act, 1922 — Section 10(1)
High Courts24 Feb 1969
Tirumurthi Transports (P.) Ltd. Vs The Regional Transport Authority
Madras High Court · (1969) 82 LW 545 : (1970) 1 MLJ 14
Constitution of India, 1950 — Article 226
High Courts24 Feb 1969Allowed
K. Srinivasa Iyengar Vs Noor Muhammad Rowther
Madras High Court · AIR 1970 Mad 504 : (1969) 82 LW 630
Civil Procedure Code, 1908 (CPC) — Section 73(2)
High Courts24 Feb 1969Dismissed
D. Paul David Vs State of Madras and Others
Madras High Court · AIR 1970 Mad 432 : (1970) 83 LW 290
Constitution of India, 1950 — Article 14Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 6
High Courts24 Feb 1969
T.S. Doraiswamy Naidu Vs Seth T.N. Ahuja and Co.
Madras High Court · (1969) 82 LW 603 : (1970) 1 MLJ 11
Transfer of Property Act, 1882 — Section 65A
High Courts21 Feb 1969
Dr. P. Vadamalayan Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1970 Mad 460 : (1970) ILR (Mad) 24 : (1969) 74 ITR 94
Income Tax Act, 1922 — Section 10, 10(2), 2(4)
High Courts21 Feb 1969
V. Nagalingam Vs Sivagnanam and Another
Madras High Court · (1969) 2 MLJ 246
Representation of the People Act, 1951 — Section 7(2), 7(d)
High Courts20 Feb 1969
Manikka Narasimhachari Vs M.V. Ramasubbier and Others
Madras High Court · (1970) ILR (Mad) 175 : (1969) 82 LW 677 : (1970) 1 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 92(3)
High Courts20 Feb 1969
M. Ramu and Another Vs The Government of India and Others
Madras High Court · (1969) 82 LW 706 : (1970) 1 MLJ 333
Banking Laws (Amendment) Act, 1968 — Section 36AD, 36AD(2)
High Courts20 Feb 1969
N. Annamalai and Others (by guardian) Vs Commissioner of Income Tax
Madras High Court · (1969) 73 ITR 809 : (1969) 82 LW 497 : (1969) 82 LW 438
Income Tax Act, 1922 — Section 12, 2(6AA), 40
High Courts20 Feb 1969Dismissed
M. Ramu and Another Vs Government of India and Others
Madras High Court · AIR 1970 Mad 331 : (1970) 1 LLJ 299
Banking Laws (Amendment) Act, 1968 — Section 36AD(1)Constitution of India, 1950 — Article 19(1)
High Courts20 Feb 1969
Controller of Estate Duty Vs Estate of Late V.L. Ethiraj
Madras High Court · (1970) ILR (Mad) 17 : (1969) 72 ITR 860
Estate Duty Act, 1953 — Section 2(15), 27, 9
High Courts20 Feb 1969Dismissed
D. Meenakshisundaram Pillai and Others Vs P. Nammalwar and Others
Madras High Court · AIR 1970 Mad 402 : (1970) 1 MLJ 6
Hindu Marriage Act, 1955 — Section 11Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts19 Feb 1969
Amalgamations (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1969) 73 ITR 380 : (1969) 82 LW 290
Income Tax Act, 1922 — Section 23A