High Courts08 Apr 1969Allowed

Doraipandi Konar Vs P. Sundara Pathar

Madras High Court · AIR 1970 Mad 291 : (1969) 82 LW 640

Contract Act, 1872 — Section 70Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(7), 22Transfer of Property Act, 1882 — Section 108