High Courts21 Feb 1967
K. Raghavan Vs K. Venkatarama Iyer and Others
Madras High Court · (1969) ILR (Mad) 627 : (1967) 80 LW 452 : (1967) 2 MLJ 371
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 24 of 26
High Courts21 Feb 1967
K. Raghavan Vs K. Venktarama Iyer and Others
Madras High Court · AIR 1968 Mad 318
High Courts17 Feb 1967
S. Chattanatha Karayalar Vs Vaikuntarama Karayalar and Another
Madras High Court · AIR 1968 Mad 346 : (1969) ILR (Mad) 618 : (1968) 81 LW 156 : (1968) 2 MLJ 150
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 3 Rule 1, Order 32 Rule 15, 151
High Courts16 Feb 1967
Badrabahu Nainar Vs Devendra Nainar and Others
Madras High Court · (1969) ILR (Mad) 175 : (1969) 82 LW 533 : (1969) 2 MLJ 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts10 Feb 1967Allowed
Paramount Automobiles Vs Joint Commercial Tax Officer
Madras High Court · (1968) 21 STC 34
High Courts10 Feb 1967
C.P. Nagarajan Vs Election Commissioner, (Principal Subordinate Judge) and Others
Madras High Court · (1967) 80 LW 660 : (1967) 2 MLJ 393
Tamil Nadu District Municipalities Act, 1920 — Section 49(2)(e)
High Courts09 Feb 1967
A. Thiruvengadaswamy Naidu Vs C.T. Nachiappan, through his father and guardian V.P.C.T. Chidambaram Chettiar and Another
Madras High Court · (1967) 80 LW 514 : (1968) 1 MLJ 145
High Courts08 Feb 1967Allowed
Pencil alias Bodi Reddi Vs Vajjiram Chetti and others
Madras High Court · (1967) 02 MAD CK 0026
Transfer of Property Act, 1882 — Section 56
High Courts07 Feb 1967
The Council of the Institute of Chartered Accountants of India Vs K. Ramanathan
Madras High Court · (1967) 80 LW 608 : (1967) 2 MLJ 450
Chartered Accountants Act, 1949 — Section 21, 21(6)(d), 22
High Courts07 Feb 1967
Rukmony Ammal and Another Vs Ganesa Mudaliar
Madras High Court · (1967) 80 LW 477 : (1967) 2 MLJ 616
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Feb 1967
R. Chellammal and Others Vs Accommodation Controller
Madras High Court · (1969) ILR (Mad) 109 : (1967) 80 LW 396 : (1967) 2 MLJ 453
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3(1)(a)(i)
High Courts03 Feb 1967
Vijayarangam (T.N.) Vs Southern Railway (by General Manager) and Others
Madras High Court · (1967) 1 LLJ 802
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 1967
Senathi N.V. Vasudeva Iyer Vs The Board of Revenue Authority and Others
Madras High Court · (1967) 80 LW 444 : (1967) 2 MLJ 507
Stamp Act, 1899 — Section 2(12)
High Courts02 Feb 1967
Krishnamurthy Iyer Vs Tiruppangur Sri Sivaloganathaswami Devasthanam by Executive Officer, S. Maharajan
Madras High Court · (1968) ILR (Mad) 141 : (1968) 81 LW 50 : (1968) 2 MLJ 70
Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 4(1)
High Courts02 Feb 1967
Karupiah Palukki (Died) and Others Vs Periasami
Madras High Court · AIR 1968 Mad 260
Contract Act, 1872 — Section 201Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts02 Feb 1967
Kalyani Ammal Vs Ezhumalai Nattar and Another
Madras High Court · (1968) ILR (Mad) 548 : (1968) 81 LW 272 : (1969) 1 MLJ 76
Transfer of Property Act, 1882 — Section 55(2)
High Courts02 Feb 1967
R. Venkata Subbu and Others Vs The Director of Enforcement and Another
Madras High Court · (1968) ILR (Mad) 18 : (1969) 1 MLJ 281
Foreign Exchange Regulation Act, 1973 — Section 12(2), 4(1)
High Courts02 Feb 1967
Kunju Pillai and Others (L.Rs.) Vs Periasami
Madras High Court · (1969) ILR (Mad) 168 : (1969) 2 MLJ 148
Contract Act, 1872 — Section 201
High Courts30 Jan 1967Dismissed
The State of Madras Vs M.S.K. Shahul Hameed
Madras High Court · (1967) 19 STC 288
High Courts27 Jan 1967
Sri Hindu Bala Patasala Vs Director of Public Instruction and Others
Madras High Court · (1967) 2 MLJ 138
Constitution of India, 1950 — Article 14, 19