High Courts02 Mar 1967Allowed
Mayava Mudaliar Vs Varadaraja Mudaliar and another
Madras High Court · (1967) 03 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 23 of 26
High Courts02 Mar 1967
Manicka Gounder Vs Muniammal
Madras High Court · AIR 1968 Mad 392 : (1968) 81 LW 153 : (1968) 2 MLJ 74
Contract Act, 1872 — Section 23
High Courts02 Mar 1967Allowed
K.M. Jamal Mydeen Vs The State of Madras
Madras High Court · (1968) 22 STC 45
General Sales Tax Act — Section 2(r)
High Courts02 Mar 1967
Arunachalam Pillai Vs M. Velamma and Others
Madras High Court · (1969) ILR (Mad) 523 : (1967) 2 MLJ 490
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 65Limitation Act, 1908 — Section 9
High Courts01 Mar 1967
B.R. Venkatachalapathy Vs N. Manickam and Others
Madras High Court · (1967) 80 LW 663 : (1967) 2 MLJ 398
High Courts01 Mar 1967
Kanakaraj Vs B.V. Sundararaja Iyer and Another
Madras High Court · (1968) ILR (Mad) 152 : (1968) 81 LW 222 : (1969) 1 MLJ 456
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts01 Mar 1967
Kanakaraj Vs B.V. Sundaraja Iyer and Another
Madras High Court · AIR 1968 Mad 394
Civil Procedure Code, 1882 — Section 13, 43Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Limitation Act, 1877 — Article 105, 48, 49
High Courts01 Mar 1967
Indian Overseas Bank Ltd. Vs Commissioner of Income Tax, Madras, and Another
Madras High Court · (1967) 66 ITR 270
Income Tax Act, 1961 — Section 18(2), 18(7), 33A(2), 66(1), 7
High Courts01 Mar 1967
C. Arumugham Vs R. Sivaraman and Another
Madras High Court · (1967) 80 LW 670 : (1967) 2 MLJ 257
High Courts28 Feb 1967
Chief Controlling Revenue Authority, Referring Officer Vs Rustorn Nusserwanji Patel
Madras High Court · AIR 1968 Mad 159 : (1968) ILR (Mad) 651 : (1967) 80 LW 598
Stamp Act, 1899 — Article 19, 23, 55, 57
High Courts28 Feb 1967
In Re: B. Sharma The Official Assignee
Madras High Court · (1967) 80 LW 383 : (1967) 2 MLJ 487
Bankruptcy Act, 1914 — Section 40, 41Presidency Towns Insolvency Act, 1909 — Section 9(f)
High Courts27 Feb 1967
S. Attendrooloo Ghetty's Charities and Others Vs Sadhana Aushadalaya
Madras High Court · (1969) ILR (Mad) 184 : (1968) 81 LW 196 : (1968) 2 MLJ 406
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts24 Feb 1967
M. Shahul Hameed Vs Kanda Iyer and Another
Madras High Court · (1968) ILR (Mad) 632 : (1967) 80 LW 393 : (1967) 2 MLJ 536
High Courts23 Feb 1967
K. Govindaswami and Others Vs Kamalammal
Madras High Court · (1967) 80 LW 395 : (1967) 2 MLJ 396
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts23 Feb 1967
K. Govindaswamy and Others Vs Kamalammal
Madras High Court · AIR 1968 Mad 89
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 4
High Courts23 Feb 1967
Syed Azadulla Vs Syed Roshan Sahib and Others
Madras High Court · AIR 1968 Mad 86
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts23 Feb 1967
Syed Azzdulla Vs Syed Roshan Sahib and Others
Madras High Court · (1967) 80 LW 571 : (1967) 2 MLJ 296
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts22 Feb 1967Dismissed
Paramasivam Pillai Vs The State of Madras and others
Madras High Court · (1967) 02 MAD CK 0022
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 14
High Courts22 Feb 1967
Mutharasu Thevar Vs Mayandi Thevar and Others
Madras High Court · AIR 1968 Mad 333 : (1968) 81 LW 60
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Contract Act, 1872 — Section 202Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Feb 1967
Integral Coach Factory Employees Consumers Co-operative Stores Vs V. Rajan Alwar and Others
Madras High Court · (1967) 80 LW 666 : (1967) 2 MLJ 376
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1)