High Courts03 Dec 1963
A.H.M. Allaudin Vs The Commissioner of Income Tax
Madras High Court · (1964) 1 MLJ 426
Income Tax Act, 1961 — Section 50
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 4 of 28
High Courts03 Dec 1963Allowed
Mohammed Karimuddin and Others Vs The Collector of Madras
Madras High Court · (1964) ILR (Mad) 337
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1), 6
High Courts02 Dec 1963
Public Prosecutor Vs Geetha
Madras High Court · (1964) 1 MLJ 400
Criminal Procedure Code, 1898 (CrPC) — Section 476(b)Tamil Nadu Children Act, 1920 — Section 29
High Courts30 Nov 1963
M. Ct. Muthiah Vs The Deputy Controller of Estate Duty
Madras High Court · (1964) 1 MLJ 279
Constitution of India, 1950 — Article 226
High Courts29 Nov 1963
A. Gopalakrishna Iyengar Vs P. Sirrengammal and Another
Madras High Court · (1964) ILR (Mad) 163 : (1964) 1 MLJ 278
High Courts29 Nov 1963
M.S.M.M. Meyyappa Chettiar (Died) Karaikudi and Another Vs The Income Tax Officer, Karaikudi
Madras High Court · AIR 1965 Mad 68 : (1964) ILR (Mad) 954 : (1964) 54 ITR 151
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226, 32Government of India Act, 1935 — Section 226
High Courts29 Nov 1963
Kalyanaraghavan and Another Vs Deputy Commissioner Hindu Religious and Charitable Endowments (Admn.) Dept. and Another
Madras High Court · AIR 1964 Mad 426
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 54(1), 54(3)
High Courts28 Nov 1963
Arunachalam and Others Vs Marappa Goundar and Others
Madras High Court · (1964) ILR (Mad) 553
Constitution of India, 1950 — Article 226
High Courts28 Nov 1963
Rasi Goundar Vs Muthu Goundar and Others
Madras High Court · (1964) 1 MLJ 440
Penal Code, 1860 (IPC) — Section 188
High Courts28 Nov 1963
Bhagawandas Kalachand Kripalani Vs The Collector of Central Excise
Madras High Court · (1964) 77 LW 305 : (1964) 1 MLJ 354
Sea Customs Act, 1878 — Section 167(8)
High Courts27 Nov 1963Dismissed
Ayeeshee Bivi Vs K.S.A. Shaik Mohamed Alim Sahib and Others
Madras High Court · AIR 1964 Mad 309 : (1964) 77 LW 65
High Courts27 Nov 1963
Ayeesha Beevi Vs K.S.A. Shaik Mohamed Alim Sahib and Others
Madras High Court · (1964) 1 MLJ 276
Administration of Evacuee Property Act, 1950 — Section 46
High Courts27 Nov 1963
The Assistant Collector of Customs, Appraising Department Vs H.V. Jain
Madras High Court · (1964) ILR (Mad) 867
Sea Customs Act, 1878 — Section 167(37), 167(8), 29, 30
High Courts26 Nov 1963
The State of Madras Vs M.A.S. Mehta
Madras High Court · AIR 1964 Mad 508 : (1964) 77 LW 224
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 57, 61(2)
High Courts26 Nov 1963
Bar Council Vs K. Raghaviah
Madras High Court · AIR 1964 Mad 488 : (1964) CriLJ 558 : (1964) 77 LW 296
Bar Councils Act, 1926 — Section 10(1)
High Courts26 Nov 1963
M.C. Rajagopal Vs Superintendent of Police, Crime Branch, Madras and Others
Madras High Court · AIR 1965 Mad 103 : (1964) ILR (Mad) 526 : (1964) 77 LW 586
Constitution of India, 1950 — Article 14, 309, 310, 311, 313Essential Commodities Act, 1955 — Section 5Government of India Act, 1935 — Section 24(2), 24(3), 240, 241, 243
High Courts26 Nov 1963
K.M.K. Subbaraya Chettiar Vs Abirami Ammal and Another
Madras High Court · AIR 1965 Mad 157 : (1964) ILR (Mad) 720 : (1964) 77 LW 524
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts26 Nov 1963
Bar Council Vs An Advocate
Madras High Court · (1964) ILR (Mad) 650
Bar Councils Act, 1926 — Section 10(1)
High Courts22 Nov 1963Dismissed
E.C.P. Rathinaswami Nadar Vs The Presiding Officer, Labour Court and Another
Madras High Court · AIR 1964 Mad 255 : (1964) 8 FLR 343
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts22 Nov 1963
James Devadasan Pakkiam and Another Vs O. VR. SV. AR. Arunachalam Chettiar
Madras High Court · AIR 1965 Mad 192 : (1964) ILR (Mad) 155 : (1964) 77 LW 704
Stamp Act, 1899 — Article 40