High Courts19 Dec 1963Dismissed
Somasundaram Vs The State of Madras and Others
Madras High Court · (1964) ILR (Mad) 567
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 2 of 28
High Courts19 Dec 1963
In Re: Quirsheed Miya
Madras High Court · (1964) ILR (Mad) 358
Opium Act, 1878 — Section 9(a)
High Courts18 Dec 1963
Cork Industries and Others Vs A. Govindarajulu Mudaliar
Madras High Court · AIR 1965 Mad 87 : (1964) ILR (Mad) 42 : (1964) 77 LW 491
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts18 Dec 1963Allowed
S.A.R.M. Meyyappa Chettiar Vs Viswanathan and Another
Madras High Court · AIR 1964 Mad 349 : (1964) 77 LW 226
High Courts18 Dec 1963Allowed
B.A. Mallya Vs The Commissioner, Corporation of Madras
Madras High Court · (1964) ILR (Mad) 563
Madras City Municipal Act, 1904 — Section 100
High Courts18 Dec 1963Allowed
B.A. Mallayya Vs The Commissioner, Corporation of Madras
Madras High Court · (1964) ILR (Mad) 563
Madras City Municipal Corporation Act, 1919 — Section 100, 100(1)
High Courts18 Dec 1963
In Re: Periasami Nadar
Madras High Court · (1965) CriLJ 780 : (1964) ILR (Mad) 403
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 195(1)(a)Penal Code, 1860 (IPC) — Section 182
High Courts17 Dec 1963Allowed
East Asiatic Co. (India) Pvt. Ltd. Vs Regional Director, Employees' State Insurance Corporation
Madras High Court · AIR 1964 Mad 360 : (1964) 9 FLR 96 : (1964) ILR (Mad) 571
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts17 Dec 1963Allowed
P. Ramachandran Vs The Tahsildar, Srivilliputtur
Madras High Court · (1965) ILR (Mad) 681
Constitution of India, 1950 — Article 226Madras Village Panchayats Act, 1950 — Section 17, 18, 18(1), 18(2), 19Tamil Nadu Panchayats Act, 1958 — Section 150(1)
High Courts17 Dec 1963Dismissed
Mottayyan alias Palaniyandi Goundan Vs K.G. Ramaswami Iyer and Others
Madras High Court · AIR 1964 Mad 493 : (1964) ILR (Mad) 538 : (1964) 77 LW 470
High Courts16 Dec 1963Dismissed
The Management of Messrs. Wilfred Pereira (Private) Limited Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1965) ILR (Mad) 678
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts16 Dec 1963
The State of Madras Vs Murray and Co. and Others
Madras High Court · AIR 1965 Mad 301 : (1964) ILR (Mad) 33 : (1964) 77 LW 542
Constitution of India, 1950 — Article 19, 19(1), 19(6), 226
High Courts16 Dec 1963Dismissed
R.C. Samanna Goundar Vs V.B. Thiruvengada Mudaliar
Madras High Court · (1963) 12 MAD CK 0012
High Courts13 Dec 1963
Sembala Varadiah Chetty and Another Vs P. Parthasarathy Chetty
Madras High Court · (1965) CriLJ 390 : (1964) ILR (Mad) 416 : (1964) 77 LW 179
Penal Code, 1860 (IPC) — Section 499, 500
High Courts13 Dec 1963Dismissed
Shanbagavalli Ammal and Others Vs T.S. Damodaram and Others
Madras High Court · (1964) ILR (Mad) 10
Limitation Act, 1908 — Article 180, 181, 183
High Courts12 Dec 1963Allowed
S.K.M. Muhammad Rowther, Managing Partner of S.K.M. Muhammad Rowther and Brother Vs Senthathi Kalai Pandia Chinnathambiar and others
Madras High Court · (1963) 12 MAD CK 0054
High Courts11 Dec 1963
Tamilnad Electricity Workers Federation and Another Vs Madras State Electricty Board
Madras High Court · AIR 1965 Mad 111 : (1964) ILR (Mad) 1
Electricity (Supply) Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 9
High Courts11 Dec 1963Dismissed
Padmini Chandrasekaran Vs S. Somasundaram Chettiar (died) and Others
Madras High Court · (1964) ILR (Mad) 872
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 26
High Courts11 Dec 1963
A.A. Nachimuthu Mudaliar Vs Sreeranga Goundar and Another
Madras High Court · (1965) ILR (Mad) 673
High Courts11 Dec 1963
Balasubramania Iyer Vs Subbiah Thevar and Another
Madras High Court · AIR 1965 Mad 417 : (1964) ILR (Mad) 586 : (1965) 78 LW 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 3(9)