High Courts20 Sept 1962
Sri Ahobila Mutt Sri Lakshmi Narasimhaswami Sannadhi Vs Karumani Mudaliar and Others
Madras High Court · AIR 1964 Mad 61 : (1963) 76 LW 128
Limitation Act, 1908 — Article 110, 131
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 8 of 23
High Courts20 Sept 1962
G. Veerappa Pillai Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 313
High Courts20 Sept 1962Allowed
Rajamanickam Vs Ramiah Chettiar and Another
Madras High Court · (1963) ILR (Mad) 986
Ballot Act, 1872 — Section 13Constitution of India, 1950 — Article 226Madras Village Panchayats Act, 1950 — Section 112(2)
High Courts19 Sept 1962
C. R. Corera and Brothers Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 49 ITR 188
Income Tax Act, 1961 — Section 10(2)(v), 10(2)(xv), 66(1)
High Courts19 Sept 1962
In Re: Ramiah Thevar
Madras High Court · (1963) 1 MLJ 66
Penal Code, 1860 (IPC) — Section 17, 494, 7, 7(1)
High Courts19 Sept 1962
Sree Meenakshi Mills Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 49 ITR 156
Income Tax Act, 1961 — Section 10(2)(xv), 183, 66
High Courts19 Sept 1962Allowed
S.R. Kuppuswami Chettiar Vs M. Ramachandran and Another
Madras High Court · AIR 1964 Mad 356 : (1963) ILR (Mad) 627 : (1963) 76 LW 822
Motor Vehicles Act, 1939 — Section 48, 48A, 64A
High Courts19 Sept 1962Dismissed
P.S. Machado and Others Vs K. Venkatarama Gopala Iyer and Others
Madras High Court · AIR 1963 Mad 231 : (1963) 76 LW 91 : (1963) 1 MLJ 183
Contract Act, 1872 — Section 72
High Courts19 Sept 1962Dismissed
I.S. Machado and Others Vs K. Venkatarama Gopala Iyer and Others
Madras High Court · (1963) ILR (Mad) 638
Coasting Vessels Act, 1838 — Section 4Contract Act, 1872 — Section 20, 21, 65, 70, 72Defence of India Rules, 1962 — Rule 1, 3, 80(2), 89(2)
High Courts19 Sept 1962Dismissed
V.N. Singu alias Vedamvetti Vs Valliammal alias Valli and others
Madras High Court · (1962) 09 MAD CK 0003
Constitution of India, 1950 — Article 226
High Courts18 Sept 1962
M. Andiappan Vs Chockalingam Chettiar and Others
Madras High Court · (1963) 76 LW 86 : (1963) 1 MLJ 302
Madras Estates Land (Reduction of Rent) (Amendment) Act, 1956 — Section 3A(2)(a)
High Courts18 Sept 1962Dismissed
S. Vaidayanatha Iyer and Another Vs Life Insurance Corporation of India
Madras High Court · AIR 1964 Mad 24 : (1963) ILR (Mad) 761
Field Officers (Alteration of Remuneration and Other Terms and Conditions of Service) Order, 1957 — Rule 2Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 49(2), 5
High Courts18 Sept 1962Dismissed
J.D. Nichani and Another Vs State of Madras
Madras High Court · AIR 1964 Mad 30 : (1963) ILR (Mad) 532 : (1963) 76 LW 642 : (1963) 1 MLJ 202
Constitution of India, 1950 — Article 14, 19(1)Tamil Nadu Money Lenders Act, 1957 — Section 10, 14, 2, 2(6), 4
High Courts18 Sept 1962Dismissed
First Additional Income Tax Officer Vs R. Shanmugha Rajeswara Sethupathi
Madras High Court · AIR 1963 Mad 190 : (1963) ILR (Mad) 620 : (1963) 48 ITR 647 : (1963) 76 LW 18 : (1963) 2 MLJ 395
Constitution of India, 1950 — Article 133, 226
High Courts18 Sept 1962Dismissed
P. Sathan and Others Vs Valliammal Achi and Others
Madras High Court · (1963) ILR (Mad) 689
Constitution of India, 1950 — Article 226Madras Estates Land (Reduction of Rent) (Amendment) Act, 1956 — Section 3, 3 3A(2), 3 3A(3), 3 3A(4), 3(2)Madras Estates Land (Reduction of Rent) (Amendment) Act, 1957 — Section 7
High Courts17 Sept 1962Allowed
Collector of Customs Vs Hazarimall K. Shah, Proprietor of J. Hazarimall and Co.
Madras High Court · AIR 1963 Mad 399 : (1963) ILR (Mad) 752 : (1963) 76 LW 278 : (1963) 1 MLJ 220
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3
High Courts17 Sept 1962Allowed
M. Gomathinarayagam Pillai and Others Vs Sri Manthramurthi High School Committee and Others
Madras High Court · AIR 1963 Mad 387 : (1963) ILR (Mad) 746 : (1963) 76 LW 229 : (1963) 1 MLJ 56
Civil Procedure Code, 1908 (CPC) — Section 92Companies Act, 1956 — Section 25, 398, 493
High Courts17 Sept 1962Dismissed
The South India Flour Mills Private Ltd. Vs The Corporation of Madras
Madras High Court · (1962) 09 MAD CK 0009
High Courts14 Sept 1962Allowed
The Official Receiver Vs P.R.M. and Co. and Others
Madras High Court · AIR 1963 Mad 201 : (1963) 76 LW 196 : (1963) 1 MLJ 65
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts14 Sept 1962Dismissed
Periyakarupa Thevar and Others Vs Vellai alias Ocha Thevar and Others
Madras High Court · AIR 1963 Mad 338 : (1963) CriLJ 381 : (1964) ILR (Mad) 494 : (1963) 1 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1898 (CrPC) — Section 141, 146