High Courts12 Apr 1962Dismissed
Kaliaperumal Padayachi and Others Vs Kuppayee Ammal
Madras High Court · AIR 1963 Mad 110
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 16 of 23
High Courts12 Apr 1962
K.S.R. Acharya Vs Mrs. Halima Meeran
Madras High Court · (1963) ILR (Mad) 905 : (1962) 75 LW 620 : (1962) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts11 Apr 1962
Vyravan Chettiar Chatram by Hereditary Trustee, D. Shanmuga Raja Vs The Board of Revenue by the Commissioner of Settlements of Estates
Madras High Court · (1962) 75 LW 689 : (1963) 1 MLJ 20
Madras Estates Land Act, 1908 — Section 6A
High Courts10 Apr 1962
Gitanjali Press Private Ltd. Vs S. Thangaswami and Another
Madras High Court · AIR 1962 Mad 493 : (1962) 32 CompCas 1108 : (1962) 75 LW 497
Companies Act, 1913 — Section 397, 398, 433(1), 443
High Courts10 Apr 1962
Ejman Mohamed Meeran Gani Sahib and Others Vs The Estates Abolition Tribunal, District Judge and Others
Madras High Court · (1963) ILR (Mad) 901 : (1963) 76 LW 170 : (1963) 1 MLJ 213
High Courts10 Apr 1962Allowed
Parry and Co. Ltd. Vs Perry and Co.
Madras High Court · AIR 1963 Mad 460 : (1963) 2 MLJ 311
Trade Marks Act, 1940 — Section 21, 84Trade Marks Rules, 2002 — Rule 13
High Courts09 Apr 1962
Kothari Textiles Ltd. and Others Vs Commissioner of Wealth Tax
Madras High Court · AIR 1963 Mad 274 : (1963) 33 CompCas 217 : (1963) ILR (Mad) 489 : (1963) 48 ITR 816 : (1963) 76 LW 151 : (1963) 1 MLJ 242
Wealth Tax Act, 1957 — Section 2, 7
High Courts09 Apr 1962Allowed
VR. RM. RM. Ramanathan Chettiar Vs Abdul Hameed
Madras High Court · AIR 1963 Mad 73
Land Acquisition Act, 1894 — Section 31(2)Transfer of Property Act, 1882 — Section 73(2)
High Courts09 Apr 1962Dismissed
Bangaru Ammal Vs M.V. Kuppuswami Chettiar and Others
Madras High Court · AIR 1963 Mad 211
Transfer of Property Act, 1882 — Section 92
High Courts06 Apr 1962Dismissed
R.A. Natarajan Vs State Transport Appellate Tribunal and Another
Madras High Court · AIR 1964 Mad 489 : (1964) CriLJ 559
Motor Vehicles Act, 1939 — Section 60(3)
High Courts06 Apr 1962Dismissed
Ponnuswami Udayar and Another Vs Santhappa Udayar and Others
Madras High Court · AIR 1963 Mad 171 : (1962) 75 LW 683
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts06 Apr 1962
R.A. Natarajan Vs The State Transport Appellate Tribunal and Another
Madras High Court · (1964) 1 MLJ 367
Motor Vehicles Act, 1988 — Section 60(3)
High Courts04 Apr 1962
State G.S.S.I. Vs P. Ramaswami
Madras High Court · AIR 1963 Mad 160 : (1963) ILR (Mad) 298 : (1962) 75 LW 739 : (1963) 1 MLJ 15
Criminal Procedure Code, 1898 (CrPC) — Section 173(1), 190(1), 196, 196B, 251AMadras City Police Act, 1888 — Section 7Penal Code, 1860 (IPC) — Section 295A
High Courts04 Apr 1962
Commissioner of Income Tax, Madras Vs A. V. Meyyappa Chettiar
Madras High Court · (1963) 50 ITR 751
High Courts03 Apr 1962
Public Prosecutor Vs T.K. Ghul Sahib, Proprietor, G.S. Nataka Saba
Madras High Court · (1962) 75 LW 543 : (1962) 2 MLJ 276
Tamil Nadu Gaming Act, 1930 — Section 4(1)(a)(vi)
High Courts03 Apr 1962Dismissed
M.C.T. Muthiah and Another Vs Deputy Controller of Estate Duty, Southern Zone
Madras High Court · AIR 1963 Mad 235
Estate Duty Act, 1953 — Section 63(6), 67(4), 70, 70(1)
High Courts03 Apr 1962Partly Allowed
Evershine Metals and Another Vs Regional Provident Fund Commissioner
Madras High Court · AIR 1963 Mad 455 : (1962) 2 LLJ 479
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2(1A)
High Courts02 Apr 1962Allowed
R. Nagalingam Vs University of Madras and Another
Madras High Court · AIR 1963 Mad 31 : (1963) ILR (Mad) 177 : (1962) 75 LW 591 : (1963) 1 MLJ 24
Constitution of India, 1950 — Article 226
High Courts02 Apr 1962Dismissed
Kandaswamy Gounder Vs K.P. Sivasubramania Iyer
Madras High Court · AIR 1963 Mad 16
Contract Act, 1872 — Section 62
High Courts31 Mar 1962
T. N. K. Govindaraju Chetty and Co. (Private) Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 731
Income Tax Act, 1922 — Section 14(2)(a), 14(2)(b), 66, 66(1)