High Courts30 Mar 1961Dismissed

S.R. Rajender and Others Vs N.S. Govindier and Others

Madras High Court · AIR 1962 Mad 16 : (1961) ILR (Mad) 1194

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 13, 151, 2(2)Land Acquisition Act, 1894 — Section 30Madras City Tenants Protection (Amendment) Act, 1955 — Section 9A