High Courts20 Mar 1959
T.R. Tyagarajan Vs The Official Liquidator and Others
Madras High Court · (1959) 2 MLJ 294
Companies Act, 1956 — Section 125, 125(1), 127, 127(1)
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 18 of 20
High Courts20 Mar 1959
Kanthimathi Mills, Ltd. by Managing Director, M.S. Chockalingam Pillai Vs Special Land Acquisition Officer for Co-operative Housing Schemes
Madras High Court · (1959) 2 MLJ 506
Civil Procedure Code, 1908 (CPC) — Section 144Land Acquisition Act, 1894 — Section 18
High Courts19 Mar 1959
The Management of Buckingham and Carnatic Co. Vs Sri Venkatiah and Another
Madras High Court · (1959) 72 LW 501 : (1959) 2 MLJ 493
Employees State Insurance Act, 1948 — Section 73
High Courts19 Mar 1959
S. Kr. A. Adappa Chettiar Vs Meenakshi Achi
Madras High Court · AIR 1960 Mad 146 : (1959) 72 LW 669
Limitation Act, 1963 — Article 59, 60
High Courts19 Mar 1959
Buckingham and Carnatic Company, Ltd. Vs Venkatiah and Another
Madras High Court · (1959) 2 LLJ 92
High Courts16 Mar 1959
Muthumeenatchiya and Another Vs Assistant Director of Fisheries
Madras High Court · (1959) 2 LLJ 335 : (1959) 72 LW 673
Employees Compensation Act, 1923 — Section 2, 30
High Courts13 Mar 1959
Ramamoorthy and Another Vs The Commissioner, Tirupattur Municipality
Madras High Court · (1959) 72 LW 415 : (1959) 2 MLJ 284
High Courts12 Mar 1959Dismissed
V.N.S. Chockalingam Chettiar and Others Vs The Income Tax Officer, Pudukottai
Madras High Court · AIR 1959 Mad 509 : (1959) ILR (Mad) 824 : (1959) 72 LW 423
Income Tax Act, 1922 — Section 18A, 18A(3), 18A(8), 18A(9), 28(9)
High Courts12 Mar 1959
V.N.S. Chockalingam Chettiar and Others Vs Income Tax Officer
Madras High Court · (1959) 2 MLJ 131
Income Tax Act, 1961 — Section 18A(8)
High Courts12 Mar 1959
V. N. S. Sockalingam Chettiar and Others Vs Income Tax Officer, Pudukottai
Madras High Court · (1959) 36 ITR 451
High Courts11 Mar 1959Dismissed
K.N. Ganesh Vs Chief Presidency Magistrate, Egmore, Madras and Another
Madras High Court · AIR 1959 Mad 519 : (1959) 72 LW 416
Press and Registration of Books Act, 1867 — Section 5(2), 6
High Courts11 Mar 1959
K.N. Ganesh Vs The Chief Presidency Magistrate and Another
Madras High Court · (1959) ILR (Mad) 978 : (1959) 2 MLJ 314
Constitution of India, 1950 — Article 226Press and Registration of Books Act, 1867 — Section 5, 5(2), 5(5)
High Courts10 Mar 1959
Ganapathia Pillai Vs Ekambara Mooppan and Another
Madras High Court · (1959) 2 MLJ 413
High Courts10 Mar 1959
Ganapathia Pillai Vs Ekambara Moopan and Another
Madras High Court · AIR 1960 Mad 84
High Courts06 Mar 1959Dismissed
Sri Rama Vilas Service (Private) Ltd. Vs Raman and Raman (Private) Ltd., Kumbakonam and Another
Madras High Court · AIR 1959 Mad 492 : (1959) ILR (Mad) 641 : (1959) 72 LW 474
Constitution of India, 1950 — Article 14, 19, 19(1)Motor Vehicles Act, 1939 — Section 47(1)
High Courts05 Mar 1959Dismissed
South Arcot Electricity Distribution Co. Ltd. Vs Elumalai and Others
Madras High Court · AIR 1959 Mad 401 : (1959) ILR (Mad) 812 : (1959) 1 LLJ 624 : (1959) 72 LW 380 : (1959) 2 MLJ 545
Industrial Disputes Act, 1947 — Section 33C, 33C(1), 33C(2), 33C(3), 7
High Courts03 Mar 1959
Management of Cambodia Mills Vs The Industrial Tribunal High Court and Another
Madras High Court · (1959) 2 MLJ 285
Industrial Disputes Act, 1947 — Section 33(2)
High Courts03 Mar 1959
Cambodia Mills, Ltd. Vs Industrial Tribunal and Another
Madras High Court · (1959) 03 MAD CK 0022
Industrial Disputes Act, 1947 — Section 33
High Courts03 Mar 1959
Valliammal Ammal Vs Periaswami Udayar
Madras High Court · AIR 1959 Mad 510 : (1959) 72 LW 453
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 19Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts03 Mar 1959
S. Rengaraja Iyengar and Another Vs Achikannu Ammal and Another
Madras High Court · (1959) 72 LW 767 : (1940) 72 LW 767 : (1959) 2 MLJ 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103