High Courts16 Apr 1959
P.R. Narayanaswami Iyer and Others Vs Union of India
Madras High Court · AIR 1960 Mad 58
Railways Act, 1890 — Section 3(6), 77, 80
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 16 of 20
High Courts16 Apr 1959
P.R. Narayanaswami Iyer Vs Union of India (UOI)
Madras High Court · (1959) ILR (Mad) 939 : (1959) 72 LW 556 : (1959) 2 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 80Presidency Small Cause Courts Act, 1882 — Section 18ARailways Act, 1890 — Section 77
High Courts15 Apr 1959
C.V. Rajagopalachariar Vs The State of Madras by Collector
Madras High Court · (1960) ILR (Mad) 1073 : (1959) 72 LW 536 : (1959) 2 MLJ 344
Madras Local Boards Act, 1884 — Section 78Madras Revenue Recovery Act, 1864 — Section 58Tamil Nadu Agriculturists Relief Act, 1938 — Section 4
High Courts15 Apr 1959
C.V. Rajagopalachariar Vs State of Madras
Madras High Court · AIR 1960 Mad 543
Constitution of India, 1950 — Article 226Madras Land Revenue (Surcharge) Act, 1954 — Section 5
High Courts13 Apr 1959
Trichy-Srirangam Transport Company (Private), Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1959) 2 LLJ 515 : (1960) 2 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16
High Courts13 Apr 1959
R.K.A. Ponnuraman Vs Rajappa Malavarayar
Madras High Court · (1959) ILR (Mad) 1061 : (1959) 72 LW 633 : (1960) 1 MLJ 38
High Courts13 Apr 1959
R.K.A. Poonuraman Vs Rajappa Malavarayar
Madras High Court · AIR 1960 Mad 353
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Madras Village Panchayats Act, 1950 — Section 19(1)
High Courts08 Apr 1959
Royal Printing Works Vs Industrial Tribunal and Another
Madras High Court · (1959) 2 LLJ 619 : (1959) 72 LW 577
High Courts08 Apr 1959
K.S. Lakshmipathy Nayakar Vs The State of Madras and Another
Madras High Court · AIR 1960 Mad 15 : (1959) ILR (Mad) 915 : (1959) 72 LW 505 : (1959) 2 MLJ 254
High Courts07 Apr 1959
Management of the "Hindu", Madras (Kasturi and Sons Ltd.) Vs The Working Journalists of the "Hindu", Madras and Another
Madras High Court · AIR 1960 Mad 196 : (1959) 2 LLJ 348
Criminal Procedure Code, 1898 (CrPC) — Section 145Industrial Disputes Act, 1947 — Section 10, 15, 2Penal Code, 1860 (IPC) — Section 324, 326
High Courts07 Apr 1959
Qhamrunissa Begum Vs Fathima Begum and Others
Madras High Court · (1960) 1 MLJ 354
Court Fees Act, 1955 — Section 37(2)
High Courts07 Apr 1959
V. Edaganathan Pillai Vs Murugappa and Sons and Others
Madras High Court · (1959) 04 MAD CK 0017
Contract Act, 1872 — Section 43Transfer of Property Act, 1882 — Section 82, 92
High Courts07 Apr 1959
The Management of 'The Hindu' Vs The Working Journalists of 'The Hindu' and Another
Madras High Court · (1959) 72 LW 487 : (1959) 2 MLJ 272
Criminal Procedure Code, 1898 (CrPC) — Section 145Industrial Disputes Act, 1947 — Section 2(k)Penal Code, 1860 (IPC) — Section 324
High Courts07 Apr 1959
O.R.M.M.S.P.S.V. Meyyappa Chettiar by his Power-of-attorney Agent V. Edaganathan Pillai Vs Murugappa and Sons and Others
Madras High Court · AIR 1960 Mad 117 : (1960) ILR (Mad) 24 : (1959) 72 LW 734 : (1940) 72 LW 734 : (1959) 2 MLJ 555
Contract Act, 1872 — Section 43, 69, 70Transfer of Property Act, 1882 — Section 82, 92
High Courts03 Apr 1959
Sambasiva Chetti Vs Mannankatti
Madras High Court · (1959) 2 LLJ 630 : (1960) 73 LW 525
Employees Compensation Act, 1923 — Section 2, 30Partnership Act, 1932 — Section 69
High Courts03 Apr 1959Dismissed
R. Palaniswami Goundar Vs V. Palaniswami Goundar
Madras High Court · (1959) 04 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Apr 1959Allowed
Public Prosecutor Vs T.M. Natarajan
Madras High Court · AIR 1959 Mad 437 : (1959) CriLJ 1187 : (1959) 2 MLJ 8
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras Village Panchayats Act, 1946 — Section 106
High Courts02 Apr 1959
Kamakshi Vs Sinnachami Naidu
Madras High Court · (1959) 72 LW 740 : (1940) 72 LW 740 : (1959) 2 MLJ 512
High Courts02 Apr 1959
Chinnathambi Goundar Vs Narayanaswamy Goundar and Others
Madras High Court · (1959) 2 MLJ 467
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2