High Courts27 Aug 1958Dismissed
Raju and another Vs Venkataswami Naidu and others
Madras High Court · (1959) ILR (Mad) 436
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 8 of 20
High Courts27 Aug 1958
K.S. Sodsai Udayar and another Vs S. Andiappan Ambalam and others
Madras High Court · (1958) 08 MAD CK 0032
High Courts27 Aug 1958
Pattabhirama Ayyar Vs K.S. Muniswami Mudaliar
Madras High Court · (1958) 08 MAD CK 0030
High Courts27 Aug 1958Dismissed
Raju and Another Vs Venkataswami Naidu and Others
Madras High Court · (1959) ILR (Mad) 436
Court Fees Act, 1955 — Section 40, 7
High Courts26 Aug 1958Dismissed
Perumalsamy Naicker Vs Srinivasier
Madras High Court · (1958) 08 MAD CK 0039
High Courts26 Aug 1958Allowed
The State of Madras Vs The Madura Knitting Co., Ltd.
Madras High Court · (1959) 10 STC 155
Madras General Sales Tax Rules, 1939 — Rule 9
High Courts22 Aug 1958Allowed
In Re: Kuppammal
Madras High Court · AIR 1959 Mad 389 : (1959) CriLJ 1085 : (1959) ILR (Mad) 345 : (1959) 72 LW 66 : (1958) 2 MLJ 606
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13
High Courts22 Aug 1958
Ramu alias Kalyanasundaram Iyer, and others Vs Muthuveera Muthuraja and others
Madras High Court · (1959) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 20(1)Provincial Insolvency Act, 1920 — Section 28A
High Courts22 Aug 1958
Ramu alias Kalyanasundaeam Iyer and Others Vs Muthuveera Muthuraja and Others
Madras High Court · (1959) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 20(1)Finance Act, 1931 — Section 8(2)
High Courts21 Aug 1958
Ramaswami Padayachi Vs Shanmugha Padayachi
Madras High Court · (1959) 2 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts21 Aug 1958Dismissed
A. Arunachala Naicker Vs Ghulam Mahmood Sahib
Madras High Court · AIR 1959 Mad 191 : (1959) ILR (Mad) 336 : (1959) 72 LW 59 : (1959) 1 MLJ 181
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 47, 96Madras City Tenants Protection Act, 1922 — Section 4, 6, 7, 8, 9
High Courts21 Aug 1958Dismissed
Public Prosecutor Vs V. Rajagopala Naidu
Madras High Court · AIR 1959 Mad 356 : (1959) CriLJ 1001 : (1958) 2 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 249, 403, 494Tamil Nadu Entertainments Tax Act, 1939 — Section 14
High Courts20 Aug 1958
The State of Madras Vs The Estates Abolition Tribunal and Another
Madras High Court · (1959) 72 LW 21 : (1959) 72 LW 1 : (1958) 2 MLJ 585
High Courts19 Aug 1958
M.L.M. Muthiah Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1959) 2 MLJ 262
Income Tax Assessment Act, 1936 — Section 25
High Courts19 Aug 1958
M. L. M. Muthiah Chettiar and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1959) 35 ITR 339
Income Tax Assessment Act, 1936 — Section 25
High Courts19 Aug 1958
M.L.M. Muthiah Chettiar and Others Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1959 Mad 158 : (1959) ILR (Mad) 205 : (1958) 33 ITR 567 : (1959) 2 MLJ 196
Income Tax Act, 1922 — Section 10, 10(2), 3
High Courts18 Aug 1958Allowed
The New Central Hall, a firm of two partners, Ismail Ibrahim Sully and Another Vs The United Commercial Bank Ltd. Madurai
Madras High Court · AIR 1959 Mad 153 : (1959) ILR (Mad) 198 : (1959) 72 LW 131 : (1959) 1 MLJ 28
Negotiable Instruments Act, 1881 (NI) — Section 31
High Courts15 Aug 1958
V. Somasundaram Vs Nalini Somasundaram
Madras High Court · AIR 1959 Mad 432
Court fees Act, 1870 — Section 7Madras Court Fees Act, 1955 — Section 23, 40
High Courts14 Aug 1958
Patel Bros. Vs Vadilal Kashidas Ltd.
Madras High Court · AIR 1959 Mad 227 : (1959) 1 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Aug 1958Dismissed
J.C. Patel Vs N.R.M. Ponnayya Nadar and Another
Madras High Court · (1959) ILR (Mad) 187
Madras Buildings (Lease and Rent Control) (Amendment) Act, 1951 — Section 19, 20, 6, 7Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 12(3), 4