High Courts06 Nov 1958
N.S. Vasudeva Iyer Vs Ramakrishna Iyer and others
Madras High Court · (1958) 11 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments, 1958
391 judgments · page 4 of 20
High Courts06 Nov 1958Dismissed
Jaga Button Industries Ltd. Vs The State of Madras
Madras High Court · (1959) 10 STC 323
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 286
High Courts06 Nov 1958
The Jaga Button Industries, Limited, by Managing Partner Sri Kondaswami Naidu Vs The State of Madras by Collector of Coimbatore
Madras High Court · (1959) 2 MLJ 415
Constitution of India, 1950 — Article 286(2)
High Courts05 Nov 1958Dismissed
In Re: Pachaimuthu Mudaliar
Madras High Court · (1958) 11 MAD CK 0034
Penal Code, 1860 (IPC) — Section 304A, 337, 396, 71
High Courts04 Nov 1958
In Re: Rajabather
Madras High Court · AIR 1959 Mad 450
Criminal Procedure Code, 1898 (CrPC) — Section 103Evidence Act, 1872 — Section 5Madras Prohibition Act, 1937 — Section 16, 32, 4(1)
High Courts31 Oct 1958
V.S. Ratnaswami Padayachi Vs P. Mani Pillai and another
Madras High Court · (1959) ILR (Mad) 380
Constitution of India, 1950 — Article 226Co-operative Societies Act, 1912 — Section 3, 3(1)
High Courts31 Oct 1958
V.S. Ratnaswami Padayachi Vs P. Mani Pillai and Another
Madras High Court · (1959) ILR (Mad) 380
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8), 9
High Courts31 Oct 1958
United India Fire and General Insurance Company Vs Trojan and Company and Others
Madras High Court · (1959) 2 MLJ 194
High Courts31 Oct 1958Dismissed
L. Balakrishnan Vs The Deputy Inspector-General of Police, Southern Range, Madurai and Another
Madras High Court · AIR 1959 Mad 270 : (1959) ILR (Mad) 639 : (1959) 2 LLJ 514 : (1959) 72 LW 255 : (1959) 1 MLJ 220
Constitution of India, 1950 — Article 226, 309
High Courts30 Oct 1958Dismissed
Asoka Tea Estate (Private) Ltd. Vs Registrar of Joint Stock Companies, Madras
Madras High Court · AIR 1959 Mad 334 : (1959) 29 CompCas 244 : (1959) 72 LW 459
Companies Act, 1913 — Section 3Companies Act, 1956 — Section 10, 10(2), 645, 75General Clauses Act, 1897 — Section 24
High Courts30 Oct 1958
N. Periaswami and Others Vs Naduviduthi Muthiah Chettiar
Madras High Court · (1959) 72 LW 36 : (1960) 1 MLJ 194
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts29 Oct 1958Allowed
Tajunnisa Bibi Ammal Vs Rahmath Bibi Ammal
Madras High Court · (1959) ILR (Mad) 630
High Courts29 Oct 1958
Lakshmi Ammal Vs Ramaswami Naicker and Another
Madras High Court · AIR 1960 Mad 6 : (1959) ILR (Mad) 634 : (1959) 72 LW 349
Constitution of India, 1950 — Article 14Hindu Marriage Act, 1955 — Section 11, 17
High Courts28 Oct 1958
P. Orr and Sons, Madras Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1959 Mad 372
Income Tax Act, 1922 — Section 10(2)
High Courts28 Oct 1958
P. Orr and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1959) 35 ITR 556
Income Tax Act, 1922 — Section 10(2)(xv), 66(1), 66(1)
High Courts27 Oct 1958
In Re: Pappathi Ammal
Madras High Court · AIR 1959 Mad 239 : (1959) CriLJ 724
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts17 Oct 1958
Mohan and others Vs R. Balaram and others
Madras High Court · (1958) 10 MAD CK 0032
High Courts17 Oct 1958Dismissed
R. Padmanabha Naidu Vs V.K. Ponnusami Naicker
Madras High Court · (1958) 10 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 41, 9, 9(1)
High Courts17 Oct 1958
K. Simrathmull Vs The Additional Income Tax Officer
Madras High Court · (1959) 72 LW 245 : (1959) 2 MLJ 189
Income Tax Act, 1961 — Section 34
High Courts17 Oct 1958Dismissed
K. Simrathmull Vs Addl. Income Tax Officer, Ootacamund
Madras High Court · AIR 1959 Mad 328 : (1959) ILR (Mad) 592 : (1959) 36 ITR 41
Income Tax Act, 1922 — Section 31, 33, 33A, 33B, 34(1)