COURT ARCHIVE

Madras High Court judgments, 1958

391 judgments · page 13 of 20

High Courts25 Apr 1958

Workers in the "Hindu" (Madras Union of Journalists) Vs The "Hindu"

Madras High Court · (1958) 2 LLJ 344

Industrial Disputes Act, 1947 — Section 2Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 3

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High Courts25 Apr 1958

T.K. Kannappa Gounder Vs District Forest Officer and Another

Madras High Court · AIR 1958 Mad 572 : (1959) ILR (Mad) 5 : (1958) 71 LW 560 : (1958) 2 MLJ 268

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High Courts23 Apr 1958

Mohammed Ismail Maracair and Others Vs Doraisami Mudaliar and Others

Madras High Court · (1958) ILR (Mad) 1066 : (1959) 2 MLJ 74

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9

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High Courts23 Apr 1958Dismissed

The General Manager (Personnel Branch) Southern Railway, Park Town, Madras and Another Vs S.M. Muhammad Yakub

Madras High Court · AIR 1959 Mad 88 : (1958) 2 LLJ 324 : (1958) 71 LW 864 : (1958) 2 MLJ 517

Constitution of India, 1950 — Article 226, 311

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High Courts18 Apr 1958Allowed

Abdul Kafoor and Another Vs Abdul Razack and Another

Madras High Court · AIR 1959 Mad 131 : (1958) 71 LW 688 : (1958) 2 MLJ 492

Transfer of Property Act, 1882 — Section 35, 43, 5, 6

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High Courts17 Apr 1958

S. Palaniappa Mudaliar Vs Additional First Class Magistrate and Others

Madras High Court · (1958) ILR (Mad) 999 : (1958) 71 LW 552 : (1958) 2 MLJ 346

Factories Act, 1948 — Section 2(m)

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High Courts17 Apr 1958

In Re: Rukku

Madras High Court · AIR 1958 Mad 458 : (1958) CriLJ 1195

City Police Act — Section 75

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High Courts17 Apr 1958

Madura Mills Workers' Co-operative Stores, Ltd. (Rice Mill Branch) Vs State of Madras and Others

Madras High Court · (1958) 2 LLJ 230 : (1958) 2 MLJ 487

Industrial Disputes Act, 1947 — Section 2, 25FFF

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High Courts17 Apr 1958

Angappa Gounder and Others Vs Krishnaswami Gounder

Madras High Court · AIR 1959 Mad 28 : (1959) CriLJ 52 : (1958) ILR (Mad) 880 : (1958) 71 LW 621 : (1958) 2 MLJ 355

Criminal Procedure Code, 1898 (CrPC) — Section 147(2)

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High Courts16 Apr 1958

N. Vs N. NAGAPPA CHETTIAR AND OTHERS v. Income Tax OFFICER, PUDUKOTTAI.

Madras High Court · (1958) 34 ITR 583

Income Tax Act, 1961 — Section 35

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High Courts16 Apr 1958

In Re: C.N. Annadurai and Others

Madras High Court · AIR 1959 Mad 63 : (1959) CriLJ 204 : (1958) ILR (Mad) 865 : (1958) 71 LW 655 : (1958) 2 MLJ 363

Constitution of India, 1950 — Article 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 144Madras City Police Act, 1888 — Section 41

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High Courts16 Apr 1958Dismissed

N.V.N. Nagappa Chettiar and Others Vs Income Tax Officer, Pudukottai

Madras High Court · AIR 1959 Mad 205 : (1958) 2 MLJ 10

Income Tax Act, 1922 — Section 18(6), 18(8), 18(9), 18A, 28

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High Courts15 Apr 1958Dismissed

Doraiswami Udayar Vs Venkatachala Reddiar

Madras High Court · (1958) 04 MAD CK 0024

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High Courts15 Apr 1958

V. Somasundaram Vs Srimathi Nalini Somasundaram

Madras High Court · (1958) 2 MLJ 159

Court Fees Act, 1870 — Section 23, 7

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High Courts11 Apr 1958Allowed

Rangaswami Naidu Vs Angusami Naidu and Others

Madras High Court · AIR 1959 Mad 407 : (1958) ILR (Mad) 995 : (1958) 71 LW 546 : (1958) 2 MLJ 271

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 14

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High Courts11 Apr 1958

Sri Navaneethaswaraswami Devasthanam Vs P.Swaminatha Pillai

Madras High Court · AIR 1958 Mad 502 : (1958) ILR (Mad) 921 : (1958) 2 MLJ 281

Madras Estates Land Act, 1908 — Section 6(1), 8(5)

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High Courts10 Apr 1958

State of Madras (By Secretary, Home Department) Vs Ramaswaml (K.) and Others

Madras High Court · AIR 1958 Mad 585 : (1958) ILR (Mad) 964 : (1958) 2 LLJ 228 : (1958) 71 LW 604 : (1958) 2 MLJ 372

Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 10, 7

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High Courts10 Apr 1958Partly Allowed

National Traders, a Firm of Merchants in Partnership Vs Hindustan Soap Works, a Firm of Merchant

Madras High Court · AIR 1959 Mad 112 : (1958) 71 LW 757 : (1960) 2 MLJ 195

Sales of Goods Act, 1930 — Section 12, 15, 16, 16(2), 2

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High Courts08 Apr 1958

Salem Dharmapuri Union Motor Service (Private), Ltd. Vs Labour Court and Another

Madras High Court · (1958) 2 LLJ 594 : (1958) 2 MLJ 609

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High Courts08 Apr 1958

T. Krishnaveni Ammal by her husband and power of attorney agent T.Ramachandra Reddy Vs Madras State

Madras High Court · (1959) ILR (Mad) 1 : (1958) 71 LW 593 : (1958) 2 MLJ 421

Madras Estates Land Act, 1908 — Section 62

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