High Courts03 Apr 1956
P.S. Kuppuswami Vs The State of Madras
Madras High Court · (1956) 2 MLJ 352
Madras Civil Services Disciplinary Proceedings Tribunal Rules, 1948 — Rule 8
COURT ARCHIVE
Madras High Court judgments, 1956
438 judgments · page 15 of 22
High Courts03 Apr 1956
Kuppuswami (P.S.) Vs State of Madras
Madras High Court · (1956) 2 LLJ 165 : (1956) 69 LW 565
Constitution of India, 1950 — Article 226, 311Government of India Act, 1935 — Section 240, 277
High Courts02 Apr 1956Allowed
Ramaswami Iyer Vs A. Subbiar and Another
Madras High Court · AIR 1957 Mad 184
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts02 Apr 1956
Chandra (T.P.) Vs Commissioner for Workmen's Compensation and Another
Madras High Court · (1956) 2 LLJ 497 : (1956) 69 LW 779
Constitution of India, 1950 — Article 226
High Courts02 Apr 1956Allowed
M.A. Noor Mohamed and Co. Vs The State of Madras and Another
Madras High Court · AIR 1957 Mad 33 : (1955) 2 MLJ 374 : (1956) 7 STC 792
Constitution of India, 1950 — Article 226Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5Madras General Sales Tax Act, 1939 — Section 5, 6A
High Courts29 Mar 1956
Public Prosecutor Vs Kadamban Namboodiripad
Madras High Court · (1957) CriLJ 400
Tamil Nadu Preservation of Private Forests Act, 1949 — Section 3(1)
High Courts28 Mar 1956Dismissed
Govinda Padayachi Vs Kannammal
Madras High Court · AIR 1958 Mad 15
Civil Procedure Code, 1908 (CPC) — Section 47, 64
High Courts28 Mar 1956
M.A.M. Subbiah Ambalam Vs The Commissioner, Karaikudi Municipality and Another
Madras High Court · (1956) 2 MLJ 188
High Courts27 Mar 1956Allowed
P. Vaidyanatha Iyer Vs The State of Madras
Madras High Court · (1957) 8 STC 268
High Courts27 Mar 1956Allowed
Chennammal Vs Chennappa Goundar and others
Madras High Court · AIR 1956 Mad 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts26 Mar 1956Allowed
Sarvotama Kamath and Others Vs Abdulla Beary and Others
Madras High Court · AIR 1957 Mad 192
Limitation Act, 1908 — Article 134, 142, 144
High Courts26 Mar 1956
N. Swaminathan Vs Union of India (UOI)
Madras High Court · (1956) 69 LW 576 : (1956) 2 MLJ 217
High Courts23 Mar 1956Dismissed
Dhandapani Udayar Vs Angammal and Another
Madras High Court · (1956) 03 MAD CK 0052
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts23 Mar 1956Dismissed
K. Sivaramakrishnan Vs P. Arumugha Mudaliar, Inspector of Registration, Madras-1 and Another
Madras High Court · AIR 1957 Mad 17 : (1955) 2 MLJ 460
Constitution of India, 1950 — Article 226, 320, 320(3), 320(5)
High Courts22 Mar 1956Dismissed
In Re: State of Madras
Madras High Court · AIR 1957 Mad 663 : (1957) ILR (Mad) 61 : (1956) 7 STC 355
High Courts22 Mar 1956
D.D. Krishnaswami Iyengar and Another Vs A.C. Veeranna Chetty
Madras High Court · (1956) 69 LW 553 : (1956) 2 MLJ 4
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 87
High Courts22 Mar 1956
In Re: The State of Madras
Madras High Court · (1956) 69 LW 387 : (1956) 2 MLJ 222
High Courts21 Mar 1956
In Re: Moosa
Madras High Court · (1956) 1 MLJ 567
Penal Code, 1860 (IPC) — Section 379Tamil Nadu Children Act, 1920 — Section 28(b)
High Courts21 Mar 1956
In Re: Ibrahim
Madras High Court · (1956) 1 MLJ 568
Borstal Schools Act, 1925 — Section 6
High Courts20 Mar 1956
N.S. Sreenivasa Rao Vs G.M. Abdul Rahim Sahib
Madras High Court · AIR 1956 Mad 618 : (1957) ILR (Mad) 237 : (1956) 69 LW 572 : (1956) 2 MLJ 189
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13