High Courts23 Jul 2025Disposed Of
Sweta Pathak Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0836
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 62 of 3,388
High Courts23 Jul 2025Dismissed
Nand Kishore Agarwal @ Munna Agarwal Vs Isha Singh
Calcutta High Court · (2025) 07 CAL CK 0835
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 151, Order 18 Rule 17Code Of Criminal Procedure, 1973 - Section 144(2)
High Courts23 Jul 2025Disposed Of
Ajit Kumar Modak Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0834
High Courts22 Jul 2025Dismissed
Seikh Samiran Bibi Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0833
High Courts21 Jul 2025Disposed Of
Mamata Roy & Ors Vs Cholamondalam MS General Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 07 CAL CK 0832
Motor Vehicles Act, 1988 - Section 166
High Courts21 Jul 2025Disposed Of
Swapan Kumar Baral @ Boral Vs Suman Saha & Ors
Calcutta High Court · (2025) 07 CAL CK 0831
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Order 39 Rule 7
High Courts18 Jul 2025Disposed Of
Atreyi Bhattacharya Vs Registrar Of Births And Death, Chandernagore Municipal Corporation & Ors
Calcutta High Court · (2025) 07 CAL CK 0830
Registration of Births and Deaths Act, 1969 - Section 15
High Courts18 Jul 2025Disposed Of
Kakoli Chatterjee Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0829
Code Of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 34, 120(B), 307, 323, 325, 326, 354
High Courts17 Jul 2025Disposed Of
Haridas Thakur Vs Gokul Sardar & Ors
Calcutta High Court · (2025) 07 CAL CK 0828
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Order 23 Rule 1(3)
High Courts17 Jul 2025Dismissed
National Insurance Company Limited Vs Rajni Dhaba & Ors
Calcutta High Court · (2025) 07 CAL CK 0827
Motor Vehicles Act, 1988 - Section 166
High Courts17 Jul 2025Disposed Of
ICICI Lombard General Insurance Company Limited Vs Kanchan Sou @ Kanchan Saha & Ors
Calcutta High Court · (2025) 07 CAL CK 0826
High Courts16 Jul 2025Disposed Of
Sahajamal Sk. & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0825
Code Of Criminal Procedure, 1973 - Section 400
High Courts16 Jul 2025Dismissed
Monoj Kumar Nandy and Ors Vs Satya Narayan De & Ors
Calcutta High Court · (2025) 07 CAL CK 0824
Registration Act, 1908 - Section 17(2)Code Of Civil Procedure, 1908 - Order 41 Rule 11
High Courts16 Jul 2025Dismissed
Dipak Maity & Anr Vs Sri Apurba Maity & Ors
Calcutta High Court · (2025) 07 CAL CK 0823
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Order 26 Rule 9, Order 26 Rule 10(2)
High Courts15 Jul 2025Disposed Of
Baren Das Vs Govinda Das & Anr
Calcutta High Court · (2025) 07 CAL CK 0822
West Bengal Premises Tenancy Act, 1997 - Section 6, 6(1)(d)Code Of Civil Procedure, 1908 - Section 151
High Courts15 Jul 2025Disposed Of
Salim Ansari & Anr Vs Kamarhati Municipality & Ors
Calcutta High Court · (2025) 07 CAL CK 0821
High Courts15 Jul 2025Disposed Of
Pahalampur Samabay Krishi Unnayan Samity Limited & Anr Vs Registrar Of Co-operative Societies & ors
Calcutta High Court · (2025) 07 CAL CK 0820
High Courts15 Jul 2025Disposed Of
Subrata Nag Vs Vijay Pal & Ors
Calcutta High Court · (2025) 07 CAL CK 0819
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173(4), 175(3)
High Courts14 Jul 2025Disposed Of
State Of West Bengal & Ors Vs Gourhari Maity & Ors
Calcutta High Court · (2025) 07 CAL CK 0818
High Courts14 Jul 2025Disposed Of
Samiran Das Vs Supriti Mahanti
Calcutta High Court · (2025) 07 CAL CK 0817