High Courts05 Aug 2025Allowed
Rafikul Alam and Anr Vs State of West Bengal and Anr
Calcutta High Court · (2025) 08 CAL CK 0615
Limitation Act, 1963 - Section 5Railway Property (Unlawful Possession) Act, 1966 @mdash; Section 3(a)
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 61 of 3,388
High Courts05 Aug 2025Dismissed
Asgar Ali & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0614
High Courts04 Aug 2025Disposed Of
Kanchana Mukhopadhyay Vs Ananda Mohan Roy
Calcutta High Court · (2025) 08 CAL CK 0618
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 372, 374
High Courts04 Aug 2025Dismissed
Saktipada Pradhan & Another Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0617
High Courts04 Aug 2025Disposed Of
Gautam Haldar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0616
High Courts02 Aug 2025Allowed
Soumita Realty and Infrastructure Pvt. Ltd Vs Atanu Mondal & Ors
Calcutta High Court · (2025) 08 CAL CK 0619
Constitution Of India, 1950 - Article 227Arbitration and Conciliation Act, 1996 - Section 34Commercial Courts Act, 2015 - Section 2, 2(1)
High Courts31 Jul 2025Disposed Of
Shah Istarul Haque Vs State Of West Bengal
Calcutta High Court · (2025) 07 CAL CK 0850
Code Of Criminal Procedure, 1973 - Section 313, 401, 482Indian Penal Code, 1860 - Section 279, 304(A)
High Courts31 Jul 2025Dismissed
Asima Das (Pan) & Ors Vs Abharani Bhattacharyaa & Ors
Calcutta High Court · (2025) 07 CAL CK 0849
Code Of Civil Procedure, 1908 - Section 10, 151, Order 6 Rule 17
High Courts29 Jul 2025Disposed Of
Manikanchan Roy Vs Union of India & Ors
Calcutta High Court · (2025) 07 CAL CK 0848
High Courts29 Jul 2025Dismissed
Motideep Builders Private Limited & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0847
High Courts28 Jul 2025Allowed
Ajit Kumar Dey Vs Sushanta Patra
Calcutta High Court · (2025) 07 CAL CK 0846
Constitution Of India, 1950 - Article 227
High Courts28 Jul 2025Disposed Of
West Bengal Handicraft Development Corporation Ltd. (MANJUSHA) & Anr Vs Sandipan Nag & Ors
Calcutta High Court · (2025) 07 CAL CK 0845
High Courts28 Jul 2025Dismissed
Rama Ruidas @ Roma Ruidas & Anr Vs Cholamandalam MS General Insurance Co. Ltd. & Anr
Calcutta High Court · (2025) 07 CAL CK 0844
High Courts28 Jul 2025Dismissed
Daikin Airconditioning India Pvt. Ltd Vs Union of India & Anr
Calcutta High Court · (2025) 07 CAL CK 0843
Constitution Of India, 1950 - Article 226
High Courts25 Jul 2025Disposed Of
Sri Sanat Kumar Mondal Vs West Bengal Transport Corporation Ltd. & Ors
Calcutta High Court · (2025) 07 CAL CK 0842
High Courts25 Jul 2025Dismissed
Chandra Mohan Khandewal Vs Purabi Mahata & Ors
Calcutta High Court · (2025) 07 CAL CK 0841
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 47, 151Transfer of Property Act, 1882 - Section 105, 111(d)
High Courts25 Jul 2025Disposed Of
Dona Das Vs Debayan Ghosh
Calcutta High Court · (2025) 07 CAL CK 0840
Code Of Criminal Procedure, 1973 - Section 125
High Courts24 Jul 2025Dismissed
Abdul Chhatter Biswas & Others Vs Cheyenuddin Mondal & Others
Calcutta High Court · (2025) 07 CAL CK 0839
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Order 21 Rule 32, Order 21 Rule 35
High Courts24 Jul 2025Disposed Of
Sk. Yakub Ali alias Sk. Yeakub Ali Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0838
Indian Penal Code, 1860 - Section 34, 307, 323, 324, 341, 506
High Courts24 Jul 2025Disposed Of
Soukat Ali Vs State of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0837