High Courts18 Aug 2025Disposed Of
Gargi Talukder Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0639
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 60 of 3,388
High Courts14 Aug 2025Disposed Of
Sanjoy Kumar Malik Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0643
High Courts14 Aug 2025Disposed Of
Court On Its Own Motion Vs Sampa Kabiraj
Calcutta High Court · (2025) 08 CAL CK 0642
Constitution Of India, 1950 - Article 14, 21Code Of Criminal Procedure, 1973 - Section 372
High Courts14 Aug 2025Dismissed
Rajasthan Transformers and Switchgears Vs North Bihar Power Distribution Co. Ltd. and another
Calcutta High Court · (2025) 08 CAL CK 0641
Code Of Civil Procedure, 1908 - Order 41 Rule 11, Order 39 Rule 4
High Courts14 Aug 2025Disposed Of
Mithu Rani Murmu Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0631
West Bengal Schools (Control of Expenditure) (Amendment) Act, 2016 - Section 3(4)
High Courts14 Aug 2025Disposed Of
Imrah Mollah Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0629
High Courts14 Aug 2025Disposed Of
Samir Bhowmik Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0628
High Courts13 Aug 2025Dismissed
Eastern Chemofarb Pvt. Ltd Vs Eastern Chemofarb Pvt. Ltd. Permanent Workers Union & Anr "
Calcutta High Court · (2025) 08 CAL CK 0635
Industrial Dispute Act, 1947 - Section 2(1), 10, 22, 25(O)
High Courts13 Aug 2025Dismissed
Md. Saddam @ Mohammad Saddam @ Saddam Mallick @ Abdul Mallick Vs Union of India & Anr
Calcutta High Court · (2025) 08 CAL CK 0633
Unlawful Activities (Prevention) Act, 1967 - Section 2(k), 15, 18, 46
High Courts13 Aug 2025Disposed Of
Binod Kumar Singh Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0632
Bharatiya Nagarik Suraksha Sanhita, 2023 &mash; Section 179Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103(1)Arms Act, 1959 - Section 25, 27
High Courts13 Aug 2025Dismissed
Rupa Banerjee & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0630
High Courts12 Aug 2025Allowed
Monorama Biswas @ Sarkar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0634
Constitution Of India, 1950 - Article 14, 21
High Courts11 Aug 2025Dismissed
Tushar Kanti Das Vs Union of India & Ors
Calcutta High Court · (2025) 08 CAL CK 0621
Constitution Of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002 - Section 13(4), 14, 17
High Courts11 Aug 2025Disposed Of
Debabrata Mandal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0620
High Courts08 Aug 2025Disposed Of
Chandra Sekhar Jaiswal Vs Assistant Director, Enforcement Directorate, Government of India
Calcutta High Court · (2025) 08 CAL CK 0622
High Courts07 Aug 2025Disposed Of
Santosh Sarkar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0626
High Courts07 Aug 2025Dismissed
Sayan Nandy Vs Union of India & Ors
Calcutta High Court · (2025) 08 CAL CK 0623
High Courts06 Aug 2025Allowed
Osman Sarkar and another Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0627
High Courts06 Aug 2025Disposed Of
Aparajita Mukherjee Vs Union of India & Ors
Calcutta High Court · (2025) 08 CAL CK 0625
Central Goods and Services Tax Act, 2017 - Section 73, 74
High Courts06 Aug 2025Disposed Of
Rekha Garai @ Rekha Rani Garai Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0624