High Courts14 Jul 2025Dismissed
Mohuya Goswami Vs Partha Sarathi Ganguly
Calcutta High Court · (2025) 07 CAL CK 0816
Contract Act, 1872 - Section 16, 16(3)Code Of Civil Procedure, 1908 - Order 41 Rule 11
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Calcutta High Court judgments
67,757 judgments · page 63 of 3,388
High Courts11 Jul 2025Disposed Of
Charbani De Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0815
High Courts11 Jul 2025Dismissed
Sunil Kishin Punwani @.0PELLANT @Hash Sushanta Mitra And Ors
Calcutta High Court · (2025) 07 CAL CK 0814
High Courts11 Jul 2025Disposed Of
Tarakeswar Dolai Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0813
High Courts11 Jul 2025Allowed
Anil Vaishnav Vs State Of West Bengal
Calcutta High Court · (2025) 07 CAL CK 0812
Code Of Criminal Procedure, 1973 - Section 164, 317, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 363, 365
High Courts10 Jul 2025Allowed
Ratri Seal Vs Commissioner Of Police, Detective Department, Government Of West Bengal and others
Calcutta High Court · (2025) 07 CAL CK 0811
Code Of Civil Procedure, 1908 - Section 80, Order 7 Rule 11(d)Evidence Act, 1872 - Section 107, 108
High Courts10 Jul 2025Dismissed
Kamal Dalui Vs Nirmal Kumnar Dalui and others
Calcutta High Court · (2025) 07 CAL CK 0810
High Courts10 Jul 2025Disposed Of
Soumen Kumar Bera Vs State Of West Bengal & another
Calcutta High Court · (2025) 07 CAL CK 0809
Indian Penal Code, 1860 - Section 323, 498(A), 506
High Courts10 Jul 2025Disposed Of
Subrato Roy Vs All India Indian Bank SC/ST Employees Welfare Council and others
Calcutta High Court · (2025) 07 CAL CK 0808
High Courts09 Jul 2025Disposed Of
Kajal Karmakar (Ganguly) Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0807
High Courts09 Jul 2025Disposed Of
Srijit Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0806
High Courts09 Jul 2025Dismissed
State Of West Bengal & Ors Vs Eastern Paper Mills Limited & Ors
Calcutta High Court · (2025) 07 CAL CK 0805
Constitution of India, 1950 - Article 12, 14, 226, 300ASick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1)
High Courts08 Jul 2025Dismissed
Sk. Badsa Alam Vs Mst. Asra Khatun & Anr
Calcutta High Court · (2025) 07 CAL CK 0804
High Courts08 Jul 2025Allowed
Shiba Prasad Chowdhury @ Sibaprasad Chowdhury & Ors Vs Biswanath Bag & Ors
Calcutta High Court · (2025) 07 CAL CK 0803
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17Limitation Act, 1963 - Article 58, 59
High Courts08 Jul 2025Disposed Of
M/S BESCO Limited Vs M/s Hindcon Chemicals Pvt. Ltd
Calcutta High Court · (2025) 07 CAL CK 0802
Code of Civil Procedure, 1908 - Section 105, Order 41 Rules 22, Order 41 Rules 33Arbitration and Conciliation Act, 1996 - Section 10, 10(1), 20, 23, 24, 25, 31(5), 34, 34(1) 34(3), 37, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77,78, 79, 80, 80(a), 81Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 18, 18(2), 18(3), 19, 24
High Courts08 Jul 2025Disposed Of
Md. Sabir Mondal Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0801
Code of Criminal Procedure, 1973 - Section 167(2), 173, 173(2), 190Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 36(A), 36A(4), 37, 52A, 52(A)(4)
High Courts08 Jul 2025Disposed Of
Sanjay Bagdi Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0774
High Courts07 Jul 2025Allowed
Deblina Ghosh Dastidar Vs Souvik Ghosh Dastidar
Calcutta High Court · (2025) 07 CAL CK 0783
High Courts07 Jul 2025Dismissed
Sumit Kumar Kundu (Madhabi Kundu since deceased) & Ors Vs Subhra Kundu & Ors
Calcutta High Court · (2025) 07 CAL CK 0782
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 7 Rule 11(d)Indian Succession Act, 1925 - Section 63, 64, 65, 66, 67, 68, 228, 232Limitation Act, 1963 - Article 137
High Courts07 Jul 2025Disposed Of
Dr. Santanu Sen Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0781