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Calcutta High Court judgments

67,757 judgments · page 65 of 3,388

High Courts02 Jul 2025Disposed Of

Srikanta Baskey Vs State Of West Bengal

Calcutta High Court · (2025) 07 CAL CK 0763

Code of Criminal Procedure, 1973 - Section 161, 164, 313, 374(2)Indian Penal Code, 1860 - Section 302Evidence Act, 1872 - Section 27
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High Courts02 Jul 2025Dismissed

Khaitan Consultants Ltd Vs Daimanti Devi & Anr

Calcutta High Court · (2025) 07 CAL CK 0759

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 7 Rule 11West Bengal Premises Tenancy Act, 1997 - Section 2(g), 6, 6(1), 6(4), 7, 7(1), 7(2), 7(3), 17, 18, 19
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High Courts02 Jul 2025Allowed

Partha Pratim Roy Vs Romi Arora

Calcutta High Court · (2025) 07 CAL CK 0757

Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6E, Order 8 Rule 6F, Order 8 Rule 6GLimitation Act, 1963 - Article 59, 113Limitation Act, 1963 - Section 3(2)(b)
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High Courts01 Jul 2025Dismissed

Celica Developers (P) Limited Vs M/S. Wadhwana

Calcutta High Court · (2025) 07 CAL CK 0772

Code of Civil Procedure, 1908 - Section 10, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(3), Order 2 Rule 3,Order 23 Rule 1(4), Order 23 Rule 1(4)(b), Order 29 Rule 1Kolkata Municipal Corporation Act, 1980 - Section 231Transfer of Property Act, 1882 - Section 105, 106
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High Courts01 Jul 2025Disposed Of

Hasin Jahan Vs State Of West Bengal & Anr

Calcutta High Court · (2025) 07 CAL CK 0771

Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 34, 307, 325, 328, 354, 376, 498AProtection of Women from Domestic Violence Act., 2005 - Section 12, 20, 20(2), 23, 29
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High Courts01 Jul 2025Allowed

Vargab Mallik & Ors Vs State Of West Bengal & Anr

Calcutta High Court · (2025) 07 CAL CK 0770

Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 34, 323, 406, 498AProtection of Women from Domestic Violence Act., 2005 - Section 12, 18, 19, 20, 21, 22
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