High Courts07 Jul 2025Allowed
Siddheswar Bhandari Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0780
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 64 of 3,388
High Courts07 Jul 2025Allowed
Satish Choudhary & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0779
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Indian Penal Code, 1860 - Section 34, 120B, 405, 406, 415, 420, 463, 464, 467, 468, 469
High Courts07 Jul 2025Dismissed
Lopamudra Santra Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 07 CAL CK 0778
West Bengal School Service Commission Act, 1997 - Section 10C
High Courts07 Jul 2025Dismissed
Director of Technical Education and Training, Government of West Bengal Vs Nandalal Das & Ors
Calcutta High Court · (2025) 07 CAL CK 0777
High Courts07 Jul 2025Allowed
J. Uttam Mandal Vs Sri Tapan Mallick alias Tapan Kumar Mallick & Ors
Calcutta High Court · (2025) 07 CAL CK 0776
High Courts07 Jul 2025Allowed
Samar Sankar Mondal Vs National Investigating Agency
Calcutta High Court · (2025) 07 CAL CK 0775
Indian Penal Code, 1860 - Section 109, 120B, 201Explosive Substances Act, 1908 - Section 4, 6
High Courts04 Jul 2025Disposed Of
Vishal Jaiswal & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0791
Code of Criminal Procedure, 1973 - Section 161, 227Indian Penal Code, 1860 - Section 34, 307, 406, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts04 Jul 2025Disposed Of
Rajesh Yadav Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0790
High Courts04 Jul 2025Disposed Of
Pankaj Kumar Agarwal Vs M/s. Panchiram Nahata
Calcutta High Court · (2025) 07 CAL CK 0789
Code of Criminal Procedure, 1973 - Section 200, 482Indian Penal Code, 1860 - Section 120B, 406, 420Negotiable Instruments Act, 1881 - Section 138
High Courts04 Jul 2025Disposed Of
Jitendra Kumar Arya Vs M/s. Slekha Designer Private Limited
Calcutta High Court · (2025) 07 CAL CK 0788
Code of Criminal Procedure, 1973 - Section 200Indian Penal Code, 1860 - Section 120B, 406, 409, 420
High Courts04 Jul 2025Disposed Of
Ram Sharan Singh & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0787
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 225Code of Criminal Procedure, 1973 - Section 200, 202, 482Bharatiya Nyaya Sanhita, 2023 - Section 318(2), 318(4)
High Courts04 Jul 2025Disposed Of
Koushik Pal Vs Union Of India And Ors
Calcutta High Court · (2025) 07 CAL CK 0786
High Courts04 Jul 2025Dismissed
State Of West Bengal Vs Debi Prasanna Roy Chowdhury & Ors
Calcutta High Court · (2025) 07 CAL CK 0785
Indian Penal Code, 1860 - Section 120B, 408, 409
High Courts04 Jul 2025Dismissed
Sk. Mofizul Islam @ Saheb Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 07 CAL CK 0784
Code of Criminal Procedure, 1973 - Section 164, 164(5), 313Indian Penal Code, 1860 - Section 354AProtection of Children from Sexual offences Act 2013 - Section 7, 9(m), 10, 29
High Courts03 Jul 2025Dismissed
Mousumi Ghosh & Anr Vs State Of West Bengal And Others
Calcutta High Court · (2025) 07 CAL CK 0800
West Bengal Micro and Small Enterprises Facilitation Council Rules, 2006 - Rule 4(12)
High Courts03 Jul 2025Disposed Of
Soumi Halder Vs State Of West Bengal And Others
Calcutta High Court · (2025) 07 CAL CK 0799
High Courts03 Jul 2025Dismissed
M/s. Sukriti Pebbles Vs State Of West Bengal And Others
Calcutta High Court · (2025) 07 CAL CK 0798
General Clauses Act, 1897 - Section 6, 6(c)West Bengal Minor Minerals Concession Rules, 2016 - Rule 61, 62
High Courts03 Jul 2025Disposed Of
Sabita Bouri Vs M/S. Eastern Coalfields Limited & Ors
Calcutta High Court · (2025) 07 CAL CK 0797
High Courts03 Jul 2025Dismissed
Ripan Biswas Vs Union Of India And Ors
Calcutta High Court · (2025) 07 CAL CK 0796
Constitution of India, 1950 - Article 19(1)(g), 21, 226
High Courts03 Jul 2025Dismissed
Saiyed Soleman Azad Vs Union Of India And Ors
Calcutta High Court · (2025) 07 CAL CK 0795