COURT ARCHIVE

Calcutta High Court judgments

67,757 judgments · page 67 of 3,388

High Courts15 May 2025Dismissed

EC Wheels India Private Limited Vs Shriram General Insurance Company Limited

Calcutta High Court · (2025) 05 CAL CK 0833

Arbitration and Conciliation Act, 1996 - Section 7(1), 11, 11(6), 11(6A), 16, 21Motor Vehicles Act 1988 - Section 185Limitation Act, 1963 - Section 14

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High Courts14 May 2025Allowed

Srijan Realty Pvt. LTd. & Ors Vs John Augustine & Anr

Calcutta High Court · (2025) 05 CAL CK 0832

Code of Civil Procedure, 1908 - Section 16, 17, 18, 19, 20, 24, Order 7 Rule 10Indian Church Act, 1927 - Section 6(1)Specific Relief Act, 1963 - Section 22, 26, 31 Arbitration and Conciliation Act, 1996 - Section 9

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High Courts14 May 2025Dismissed

Neeraj Bajoria Vs Pawan Kumar Todi And Anr

Calcutta High Court · (2025) 05 CAL CK 0831

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High Courts14 May 2025Disposed Of

Commissioner Of Service Tax Kolkata Vs M/s Emta Coal Limited

Calcutta High Court · (2025) 05 CAL CK 0829

Central Excise Act, 1944 - Section 35GFinance Act, 1994 - Section 65(105)(zzzza), 67

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High Courts14 May 2025Allowed

Viiv Healthcare Company And Anr Vs Dy Controller Of Patents And Designs And Ors

Calcutta High Court · (2025) 05 CAL CK 0828

Indian Patents Act, 1970 - Section 7(1A), 117A

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High Courts13 May 2025Allowed

M/s Monotona Marketing (P) Ltd Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2025) 05 CAL CK 0827

Kolkata Municipal Corporation Act, 1980 - Section 2(60), 181, 225K, 299, 425, 425A, 425K

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High Courts07 May 2025Dismissed

Commissioner Of Service Tax Kolkata Presently Known As Commissioner Of Cgst And Cx Kolkata South Co Vs M/S Electro Steel Casting Ltd

Calcutta High Court · (2025) 05 CAL CK 0826

Central Excise Act, 1944 - Section 35GFinance Act, 1994 - Section 72A, 73(1), 73(2)Cenvat Credit Rules, 2004 - Rule 14

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High Courts07 May 2025Disposed Of

Dascon Sourav Commercial Private Limited Vs CLE Private Limited

Calcutta High Court · (2025) 05 CAL CK 0825

Code of Civil Procedure, 1908 - Order 7 Rule 11(f), Order 9 Rule 13Arbitration and Conciliation Act, 1996 - Section 8Commercial Courts Act, 2015 - Section 12A

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High Courts06 May 2025Allowed

Principal Commissioner Of Income Tax 9 Kolkata Vs P L Goenka Huf

Calcutta High Court · (2025) 05 CAL CK 0824

Income Tax Act, 1961 - Section 10(38), 143(1), 143(2), 143(3), 144B, 147, 260A

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High Courts06 May 2025Disposed Of

Sanjay Somany Vs Union Of India & Ors

Calcutta High Court · (2025) 05 CAL CK 0823

Income Tax Act, 1961 - Section 196, 197, 197(17), 203, 263, 264, 264(3)

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High Courts06 May 2025Dismissed

Sambrita Ganguly Vs Kolkata Municipal Corporation And Ors

Calcutta High Court · (2025) 05 CAL CK 0822

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High Courts05 May 2025Dismissed

Adwealth Stock Broking Private Limited Vs Union Of India And Ors

Calcutta High Court · (2025) 05 CAL CK 0821

Income Tax Act, 1961 - Section 68, 115BBE, 132, 143(2), 143(3), 147, 148, 148A(b), 148A(d), 154, 156, 263

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High Courts02 May 2025Allowed

In The Goods Of : Subhas Chandra Chakraborty (Dec) Vs

Calcutta High Court · (2025) 05 CAL CK 0820

Indian Succession Act, 1925 - Section 63Evidence Act, 1872 - Section 68, 69

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High Courts02 May 2025Disposed Of

Srei Infrastructure Finance Limited And Anr Vs Kolkata Municipal Corporation And Ors

Calcutta High Court · (2025) 05 CAL CK 0819

Kolkata Municipal Corporation Act, 1980 - Section 174, 180(2)(ii), 182AInsolvency and Bankruptcy Code, 2016 - Section 29A, 30, 30(1), 30(2), 30(3)(a), 30(3)(b), 30(3)(c), 30(3)(d), 30(3)(e), 30(3)(f), 30(4), 30(5), 30(6), 31, 31(1), 31(2), 31(3), 32A, 238

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High Courts02 May 2025Dismissed

Perfecto Electricals and Ors Vs Rail Vikas Nigam Limited (RVNL) and Ors

Calcutta High Court · (2025) 05 CAL CK 0818

Code of Civil Procedure, 1908 - Order 7 Rule 11Arbitration and Conciliation Act, 1996 - Section 9Commercial Courts Act, 2015 - Section 12A, 12A(1), 12A(2)

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High Courts02 May 2025Dismissed

UBS Switzerland AG Vs Softel Overseas Private Limited & Ors

Calcutta High Court · (2025) 05 CAL CK 0817

Code of Civil Procedure, 1908 - Section 26, Order 7 Rule 11, Order 7 Rule 11(d), Order 11 Rules 1, Order 11 Rules 2, Order 11 Rules 3, Order 11 Rules 4, Order 11 Rules 5, Order 11 Rules 6Indian Penal Code, 1860 - Section 120B, 409, 419, 420, 467, 471Commercial Courts Act, 2015 - Section 12A

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High Courts01 May 2025Dismissed

R.C Estate Private Limited & Ors Vs Sashi Devi Agarwal

Calcutta High Court · (2025) 05 CAL CK 0816

Code of Civil Procedure, 1908 - Order 3 Rule 2, Order 3 Rule 3, Order 9 Rule 13, Order 30 Rule 4Limitation Act, 1963 - Section 5Indian Partnership Act, 1932 - Section 26, 27

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High Courts30 Apr 2025Allowed

UPL Ltd Vs Controller Of Patents Designs And Trademark

Calcutta High Court · (2025) 04 CAL CK 0936

Patents Act 1970 - Section 2(1)(j), 3, 3(d), 3(e), 3(h), 15

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High Courts30 Apr 2025Allowed

ITC Limited Vs Controller Of Patents, Designs & Trademark

Calcutta High Court · (2025) 04 CAL CK 0935

Constitution of India, 1950 - Article 14, 47Patents Act, 1970 - Section 3, 3(b), 3(d), 15, 34(2)(a)(iii), 83(d), 83(e), 117A

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High Courts29 Apr 2025Disposed Of

Sri Ranjit Nahata Vs Serve & Volley Outdoor Advertising Pvt. Ltd

Calcutta High Court · (2025) 04 CAL CK 0934

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