High Courts11 Jan 2018Disposed oFF
Shyamali Patra Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0024
West Bengal Land Reforms Act, 1955, Section 51A(5) - Draft and final publication of the record-of-rights
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 446 of 3,203
High Courts11 Jan 2018Disposed oFF
Bimal Kumar Dutta Vs Alok Kumar Mukherjee
Calcutta High Court · (2018) 01 CAL CK 0003
Code of Civil Procedure, 1908, Order 8Rule 1
High Courts10 Jan 2018Disposed oFF
PUSHPRAJ BAJAJ Vs CONSULTANTS COMBINE PRIVATE LIMITED
Calcutta High Court · (2018) 01 CAL CK 0085
High Courts10 Jan 2018
R.V.RAILS PRODUCTS PVT. LTD. Vs ORIENTAL BANK OF COMMERCE
Calcutta High Court · (2018) 01 CAL CK 0084
High Courts10 Jan 2018
Ram Sankar Das Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0079
Code of Criminal Procedure, 1973, Section 164, Section 91A - Recording of confessions and statements
High Courts10 Jan 2018
Shri Anand Singh Yadav Vs The Andaman and Nicobar Administration and others
Calcutta High Court · (2018) 01 CAL CK 0075
Andaman and Nicobar Administration Advertisement Rules, 1986, Rule 19
High Courts10 Jan 2018Disposed oFF
M/S. AMBO EXPORTS INDUSTRIES LTD. Vs M/S. NARASU EXPORTS & ANR.
Calcutta High Court · (2018) 01 CAL CK 0048
Code of Civil Procedure, 1908, Order 41Rule 27
High Courts10 Jan 2018
SKG PULP & PAPER MILLS PVT. LTD. Vs MAXWEALTH PAPERS PVT. LTD.
Calcutta High Court · (2018) 01 CAL CK 0030
West Bengal Relief Undertakings (Special Provisions) Act, 1972, Section 3
High Courts10 Jan 2018Dismissed
M/S BHATKAWA TEA INDUSTRIES LTD. Vs THE COMMISSIONER OF INCOME TAX- XIV
Calcutta High Court · (2018) 01 CAL CK 0007
High Courts09 Jan 2018
Sadhan Kumar Mondal Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0076
High Courts09 Jan 2018
Sushil Kumar Rooj Vs The State of West Bengal & ors.
Calcutta High Court · (2018) 01 CAL CK 0067
High Courts09 Jan 2018
Yasmin Sultana Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0055
Code of Criminal Procedure, 1973, Section 164, Section 41A - Recording of confessions and statementsIndian Penal Code, 1860, Section 34,
High Courts09 Jan 2018
THE BARANAGORE JUTE FACTORY PLC & ANR. Vs THE OFFICIAL LIQUIDATOR & ORS.
Calcutta High Court · (2018) 01 CAL CK 0053
Companies Act, 1956, Section 466 - Power of Tribunal to stay winding up
High Courts09 Jan 2018Dismissed
Bireswar Basak & Ors. Vs Union of India & Ors.
Calcutta High Court · (2018) 01 CAL CK 0043
National Highways Act, 1956, Section 3D - Declaration of acquisition
High Courts08 Jan 2018
Kishan Kumr Singhania Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0109
High Courts08 Jan 2018
Raaj Bardhan Jayaswal Vs Registrar of Companies, West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0081
Companies Act, 2013, Section 164(2)(a)
High Courts08 Jan 2018Dismissed
Tapati Saha & Ors. Vs Sukumar Dutta & Anr.
Calcutta High Court · (2018) 01 CAL CK 0066
Code of Civil Procedure, 1908, Order 41Rule 11, Order 39Rule 7 -West Bengal Premises Tenancy Act, 1956, Section 17(1),
High Courts05 Jan 2018
KALYAN KUMAR MANNA Vs BHAGABATI DEVI MANNA & ORS.
Calcutta High Court · (2018) 01 CAL CK 0110
High Courts05 Jan 2018
MAGMA FINCORP LIMITED Vs RANJEET VIJJAY JADHAV & ANR.
Calcutta High Court · (2018) 01 CAL CK 0098
High Courts05 Jan 2018
Sabita Ghosh Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0077