High Courts16 Jan 2018
SREI EQUIPMENT FINANCE LTD Vs FAKIR MOHAN KHATUA & ANR.
Calcutta High Court · (2018) 01 CAL CK 0148
Arbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Court
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 444 of 3,203
High Courts16 Jan 2018Disposed oFF
Masiur Rahaman Mallick @ Mullick & Ors. Vs Sk. Nurangagase & Ors.
Calcutta High Court · (2018) 01 CAL CK 0145
Code of Civil Procedure, 1908, Order 39Rule 7
High Courts16 Jan 2018
LAXMI NIWAS MITTAL Vs LINDSAY INTERNATIONAL PRIVATE LIMITED AND OTHERS
Calcutta High Court · (2018) 01 CAL CK 0139
Code of Civil Procedure, 1908, Order 1Rule 10, Order 7Rule 11, Order 7Rule 14 -Evidence Act, 1872,
High Courts16 Jan 2018Dismissed
Monoranjan Senapati Vs Chabi Karan & Anr.
Calcutta High Court · (2018) 01 CAL CK 0138
West Bengal Land Reforms Act, 1955, Section 8, Section 9 - Right of purchase by co-sharer or contiguous tenant - Munsif] to allow the application and apportion lands in certain cases
High Courts16 Jan 2018Disposed oFF
Jayanta Kumar Mullick Vs The Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 01 CAL CK 0136
High Courts16 Jan 2018
CHRISOMAR CORPORATION Vs OWNER & PARTIES INTERESTED IN VESSEL M.V. NIKOLAOS
Calcutta High Court · (2018) 01 CAL CK 0118
High Courts16 Jan 2018Dismissed
Pradyut Ghosh Vs Somnath Ghosh & Ors.
Calcutta High Court · (2018) 01 CAL CK 0114
Code of Civil Procedure, 1908, Order 7Rule 11
High Courts16 Jan 2018Disposed oFF
Sahirul Islam Khan & Ors Vs Israt Begum & Ors
Calcutta High Court · (2018) 01 CAL CK 0111
High Courts16 Jan 2018
Acharya Sarveshvarananda Avadhuta Vs NILL
Calcutta High Court · (2018) 01 CAL CK 0086
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bail
High Courts16 Jan 2018Disposed oFF
BARNAGORE JUTE FACTORY PLC. (IN LIQN) AND LAKSHMI SINGH & ANR. Vs O/L, HIGH COURT, CALCUTTA
Calcutta High Court · (2018) 01 CAL CK 0004
High Courts15 Jan 2018Dismissed
Smt Champa Mondal Vs Sri Subrata Chatterjee & Anr.
Calcutta High Court · (2018) 01 CAL CK 0173
High Courts15 Jan 2018
Soumitra Sengupta Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0149
West Bengal Municipal Act, 1993, Section 54(3) - Cadre of common municipal service, appointments, etc
High Courts15 Jan 2018
Hussain Ali & Ors Vs State of West Bengal & ors.
Calcutta High Court · (2018) 01 CAL CK 0122
High Courts15 Jan 2018Disposed oFF
Binod Chandra Jena Vs Indian Institute of Technology, Kharagpur & Ors
Calcutta High Court · (2018) 01 CAL CK 0119
High Courts15 Jan 2018Disposed oFF
M/S. RUBI STAR MARKETING PVT. LTD. (IN LIQN.) And ANR Vs THE O.L.,HIGH COURT, CALCUTTA
Calcutta High Court · (2018) 01 CAL CK 0056
High Courts15 Jan 2018Disposed oFF
Sm. Kamala Devi & Ors. Vs Tribeni Barters Private Ltd
Calcutta High Court · (2018) 01 CAL CK 0018
High Courts15 Jan 2018
MAGMA FINCORP LTD. Vs MANOJ KUMAR SINGH & ANR.
Calcutta High Court · (2018) 01 CAL CK 0011
Arbitration and Conciliation Act, 1996, Section 3, Section 9 - Receipt of written communications - Interim measures, etc., by Court
High Courts12 Jan 2018
SMARTSTONE PVT. LTD. & ANR. Vs EXPORT CREDIT GURANTEE CORPORATION OF INDIA LTD. & ORS.
Calcutta High Court · (2018) 01 CAL CK 0174
High Courts12 Jan 2018
SMT. LAXMI BHATTER Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 01 CAL CK 0171
High Courts12 Jan 2018Dismissed
Smt. Sabita Das alias Sabita Rani Das. Vs Saktipada Das & Ors.
Calcutta High Court · (2018) 01 CAL CK 0151
Limitation Act, 1963, Section 59