High Courts05 Jan 2018
Sri Partha Ghosh Vs Coal India Ltd. & Ors.
Calcutta High Court · (2018) 01 CAL CK 0069
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 447 of 3,203
High Courts05 Jan 2018
Jawed Shakil & Anr. Vs Sukumar Chakraborty & Ors.
Calcutta High Court · (2018) 01 CAL CK 0064
Constitution of India, Article 14, Article 21, Article 226, Article 19(1)(g) - Appointment of Commission to inquire into and report on the administration
High Courts05 Jan 2018
Shagufta Begum & Anr Vs The Kolkata Municipal Corporatiion & Ors.
Calcutta High Court · (2018) 01 CAL CK 0052
High Courts05 Jan 2018Disposed oFF
Annapurna Ghosh Vs Biplab Ghosh (Minor) and others
Calcutta High Court · (2018) 01 CAL CK 0047
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction
High Courts05 Jan 2018Disposed oFF
DAMODAR VALLEY CORPORATION Vs M/S. IRCON INTERNATIONAL LIMITED
Calcutta High Court · (2018) 01 CAL CK 0042
High Courts05 Jan 2018Disposed oFF
Debasis Patra Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0041
High Courts05 Jan 2018
Dr. Rita Chatterjee Vs Santanu Kumar Ghosh
Calcutta High Court · (2018) 01 CAL CK 0038
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17,
High Courts05 Jan 2018
Future General India Insurance Co. Ltd. Vs Soumita Roy & anr.
Calcutta High Court · (2018) 01 CAL CK 0034
Code of Civil Procedure, 1908, Section 146, Order 22Rule 3, Order 6Rule 17, Section 2(11) - Proceedings by or against representati
High Courts05 Jan 2018
Smt. Debala Rani Bera Vs Union of India & Ors.
Calcutta High Court · (2018) 01 CAL CK 0026
High Courts04 Jan 2018
THE BARANAGORE JUTE FACTORY PLC & Anr Vs THE OFFICIAL LIQUIDATOR & ORS.
Calcutta High Court · (2018) 01 CAL CK 0065
High Courts03 Jan 2018
Majidda Bibi alias Khatun & Anr. Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0093
High Courts03 Jan 2018
MARCO BLOWERS (INDIA) PVT LTD Vs SOUBHIK EXPORTS LTD.
Calcutta High Court · (2018) 01 CAL CK 0092
High Courts03 Jan 2018
Milon Biswas Vs State of West Bengal
Calcutta High Court · (2018) 01 CAL CK 0083
Code of Criminal Procedure, 1973, Section 389 - Suspension of sentence pending the appeal; release of appellant on bailIndian Penal Code, 1860, Section 489C - Posses
High Courts03 Jan 2018
R.A.V. DRAVYA PVT. LTD. Vs CONCAST STEEL & POWER LTD.
Calcutta High Court · (2018) 01 CAL CK 0082
Insolvency and Bankruptcy Code, 2016, Section 14, Section 15, Section 10, Section 9, Section 12
High Courts03 Jan 2018
SCOPE VINCOM INDUSTRIES PRIVATE LIMITED Vs SITARAM SULTANIA
Calcutta High Court · (2018) 01 CAL CK 0070
High Courts03 Jan 2018
Sri Tapan Kumar Saha Vs Union of India & Ors.
Calcutta High Court · (2018) 01 CAL CK 0068
Income Tax Act, 1961, Section 127, Section 127, Section 127, Section 127, Section 142(1), Section 142(1)
High Courts03 Jan 2018
TATA CAPITAL FINANCIAL SERVICES LTD Vs LALIT KUMAR JHA
Calcutta High Court · (2018) 01 CAL CK 0063
High Courts03 Jan 2018
The Simulbari Tea Company Private Limited Vs The Life Insurance Corporation of India
Calcutta High Court · (2018) 01 CAL CK 0061
Public Premises (Eviction of Unauthorized Occupants) Act, 1971, Section 4, Section 9, Section 7, Section 9(3) - Issue of notice to show cause against order of
High Courts03 Jan 2018
WEBSOL ENERGY SYSTEM LTD. Vs GEBAUER & GRILLER METALLWERK GESMBH
Calcutta High Court · (2018) 01 CAL CK 0060
High Courts03 Jan 2018
Ajoy Kumar Das Vs National Insurance Company Limited & Ors.
Calcutta High Court · (2018) 01 CAL CK 0054
Insurance Act, 1938, Section 114(1) - Power of Central Government to make rules