High Courts03 Jan 2018Disposed oFF
Tushar Kanti Haldar & Anr. Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0051
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 448 of 3,203
High Courts03 Jan 2018
YASHVI TREXIM PVT. LTD. & ORS. Vs KOLKATA MUNICIPAL CORPORATION & ORS.
Calcutta High Court · (2018) 01 CAL CK 0049
High Courts03 Jan 2018Disposed oFF
ARVIND TIWARI Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 01 CAL CK 0046
High Courts03 Jan 2018Disposed oFF
Debashish Mukherjee @ Zen Acharya Vs Dr. Sanjib Mukherjee & Ors.
Calcutta High Court · (2018) 01 CAL CK 0040
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007, Section 23
High Courts03 Jan 2018Allowed
M/S. DEECON INDIA PVT. LTD. Vs UNION OF INDIA
Calcutta High Court · (2018) 01 CAL CK 0039
Arbitration and Conciliation Act, 1996, Section 34, Section 31(7) - Application for setting aside arbitral award - Form and contents of arbitral award
High Courts03 Jan 2018
Facebook. Inc Vs The State of West Bengal & Anr.
Calcutta High Court · (2018) 01 CAL CK 0035
Code of Criminal Procedure, 1973, Section 91, Section 144, Section 154, Section 155(1) - Summons to produce document or other thing - Power to issue or
High Courts03 Jan 2018Disposed oFF
GYAN BHARATI VIDYAPITH & ORS. Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 01 CAL CK 0033
High Courts03 Jan 2018
Sisir Kumar Haldar Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0032
Constitution of India, Article 226 - Power of High Courts to Issue certain writsWest Bengal Land Reforms Act, 1955, Section 51(c) - Revision or preparation of the recor
High Courts03 Jan 2018
Hilal Ahmad Mallick Vs The State of West Bengal
Calcutta High Court · (2018) 01 CAL CK 0031
Indian Penal Code, 1860, Section 120B, Section 489 - Punishment of criminal conspiracy - Tampering with property mark with intent to cause injury
High Courts03 Jan 2018
SREI EQUIPMENT FINANCE LIMITED Vs PRANABANDHU SITHA & ORS.
Calcutta High Court · (2018) 01 CAL CK 0028
High Courts03 Jan 2018Disposed oFF
FILER MANAFACTURING INDUSTRIES PVT. LTD. Vs A.T.O.[I] LTD.
Calcutta High Court · (2018) 01 CAL CK 0006
High Courts02 Jan 2018
LABANYA SINGHA ROY Vs SRI SRI ISHWAR SHRIDHAR JEW THAKUR & ORS.
Calcutta High Court · (2018) 01 CAL CK 0102
High Courts02 Jan 2018
Lakshman Sahana Vs Gopal Chakaraborty and others
Calcutta High Court · (2018) 01 CAL CK 0099
West Bengal Land Reforms Act, 1955, Section 8 - Right of purchase by co-sharer or contiguous tenant
High Courts02 Jan 2018
Anwar Ali Khan & Ors. Vs Msstt. Farida Begam & Ors.
Calcutta High Court · (2018) 01 CAL CK 0097
High Courts02 Jan 2018
Raju Nath Vs Rabindra Nath Nath (since deceased)
Calcutta High Court · (2018) 01 CAL CK 0080
High Courts02 Jan 2018
REGENCY WELFARE ASSOCIATION AND ANR. Vs RAJUL JAIN & ORS.
Calcutta High Court · (2018) 01 CAL CK 0078
High Courts02 Jan 2018
Sri Paltu Guria alias Paltu Kumar Guria Vs Sri Pravanshu Guria & Ors.
Calcutta High Court · (2018) 01 CAL CK 0073
High Courts02 Jan 2018
Rajendra Kumar Agarwal Vs The Sales Tax Officer, Salkia Charge & ors.
Calcutta High Court · (2018) 01 CAL CK 0072
Central Sales Tax Act, 1956, Section 9(2), Section 8(1)(b) - Levy and collection of tax and penalties - Rates of tax on sales in the course of inter-State trade or commerce
High Courts02 Jan 2018
Ranjit Dutta Vs Jatindra Mohan Sen.
Calcutta High Court · (2018) 01 CAL CK 0071
Code of Civil Procedure, 1908, Order 6Rule 17, Order 41Rule 27
High Courts02 Jan 2018Disposed oFF
Unknown Friends Club. Vs Smt. Amiya Bala Sarkar & Ors.
Calcutta High Court · (2018) 01 CAL CK 0050
Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of Court