High Courts24 Jan 2019
Amit Bhowmik Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0092
Constitution Of India, 1950 — Article 116
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 367 of 3,203
High Courts24 Jan 2019Allowed
Smt. Uma Mukherjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0091
Limitation Act, 1963 — Section 5, 14West Bengal Co-Operative Societies Act, 2006 — Section 75, 102(2), 102(3)Indian Stamp Act, 1899 — Section 33, 35, 38
High Courts24 Jan 2019
Sri Hirupada Saha & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0090
West Bengal Land Reforms Act, 1955 — Section 14T(3), 14V
High Courts24 Jan 2019Dismissed
P. K. Ghosh APPELLANT @Hash State And Other
Calcutta High Court · (2019) 01 CAL CK 0089
High Courts24 Jan 2019
Sekh Ayeb Nabi & Ors. Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0088
High Courts24 Jan 2019
Itc Limited Vs Jpmorgan Mutual Fund India Pvt. Ltd & Ors.
Calcutta High Court · (2019) 01 CAL CK 0087
High Courts24 Jan 2019
Vinod Kumar Aggarwal Vs Oscorp Industries Pvt. Ltd.
Calcutta High Court · (2019) 01 CAL CK 0086
High Courts22 Jan 2019Disposed Off
Umesh Prasad Sharma Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0085
Consumer Protection Act, 1986 — Section 15
High Courts22 Jan 2019Dismissed
Manoj Kumar Chakraborty @ Manoj Chakraborty Vs Damodar Puitandy
Calcutta High Court · (2019) 01 CAL CK 0084
Limitation Act, 1963 — Section 5, 14
High Courts22 Jan 2019Disposed Off
Shipra Bera Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0083
Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Jan 2019Disposed Off
Noor Alam Khan @ Guddu Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0082
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Identification Of The Prisoners Act, 1920 — Section 4, 5
High Courts22 Jan 2019Disposed Off
(Mousumi Roy (Ghosal) Vs Ratul Roy
Calcutta High Court · (2019) 01 CAL CK 0081
Code Of Criminal Procedure, 1973 — Section 125, 397
High Courts22 Jan 2019
Lachman Mondal Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0080
Evidence Act, 1872 — Section 32(1), 113BIndian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Jan 2019Dismissed
Abul Kalam Azad Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0079
Indian Penal Code, 1860 — Section 489B, 489CEvidence Act, 1872 — Section 114(g)Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Jan 2019Partly Allowed
Mehedi Hasan & Anr. Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0078
Indian Penal Code, 1860 — Section 120B, 489B, 489CCode Of Criminal Procedure, 1973 — Section 313
High Courts22 Jan 2019Disposed Off
Sri Somnath Pradhan & Ors.Vs Sri Goutam Bhowmick & Ors.
Calcutta High Court · (2019) 01 CAL CK 0077
Code Of Civil Procedure, 1908 — Order 18 Rule 17Constitution Of India, 1950 — Article 227
High Courts22 Jan 2019Disposed Off
Vandana Mimani And Others .Vs Sunil Jhawar And Others
Calcutta High Court · (2019) 01 CAL CK 0076
High Courts22 Jan 2019Allowed
Rajesh Poddar&Anr.Vs Nirmala Devi Daga&Ors.
Calcutta High Court · (2019) 01 CAL CK 0075
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 8 Rule 1Constitution Of India, 1950 — Article 227
High Courts22 Jan 2019Disposed Off
Naushad Ahmed And Another Vs Manoj Jaiswal And Another
Calcutta High Court · (2019) 01 CAL CK 0074
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts22 Jan 2019Disposed Off
Asma Parveen Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0073
Code Of Civil Procedure, 1908 — Section 151