High Courts22 Jan 2019
Magma Fincorp Limited Vs Dip Singh & Anr.
Calcutta High Court · (2019) 01 CAL CK 0072
Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 368 of 3,203
High Courts22 Jan 2019
Winsome International Ltd. Vs New India Assurance Co. Ltd.
Calcutta High Court · (2019) 01 CAL CK 0071
Arbitration And Conciliation Act, 1996 — Section 2(1)(c), 12, 12(1), 13, 13(2), 13(4), 13(5), 14, 16(2), 29A(4), 31(6), 34,
High Courts22 Jan 2019Disposed Off
Dibyendu Bose Vs South Eastern Railway & Ors.
Calcutta High Court · (2019) 01 CAL CK 0070
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(5), 31A(5)
High Courts22 Jan 2019Dismissed
Rajmul Hossain Vs Union Of India & Ors.
Calcutta High Court · (2019) 01 CAL CK 0069
High Courts22 Jan 2019Disposed Off
Tanmay Pramanik & Ors Vs Union Of India & Ors.
Calcutta High Court · (2019) 01 CAL CK 0068
High Courts22 Jan 2019Disposed Off
Ekramul Bari Vs State And Other
Calcutta High Court · (2019) 01 CAL CK 0067
High Courts22 Jan 2019Dismissed
Sri Gobinda Ghosh Vs Union Of India & Ors.
Calcutta High Court · (2019) 01 CAL CK 0066
Railway Protection Force Rules, 1987 — Rule 25, 148, 148(2) , 148.3(b), 149, 151, 152, 153, 212(2), 213.3, 217, 217.3, 219
High Courts22 Jan 2019Disposed Off
Dulal Chandra Manna Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0065
High Courts21 Jan 2019Disposed Off
Swami Vivekananda Multi-State Multi-Purpose Co-Operative Society Vs Central Registrar Of Co-Operative Societies & Ors
Calcutta High Court · (2019) 01 CAL CK 0162
High Courts21 Jan 2019Disposed Off
Arup Kumar Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0161
West Bengal Municipal Act, 1993 — Section 218
High Courts21 Jan 2019Dismissed
Debashis Nandy Vs Union Of India & Ors
Calcutta High Court · (2019) 01 CAL CK 0160
High Courts21 Jan 2019Dismissed
Aditya Kumar Ghosh & Ors. Vs Anurupa Chattopadhyay & Ors.
Calcutta High Court · (2019) 01 CAL CK 0133
Limitation Act, 1963 — Section 5, 7(5)Code Of Civil Procedure, 1908 — Order 9 Rule 4, Order 41, Rule 3(a)
High Courts21 Jan 2019Disposed Off
Deb Kumar Mondal Vs Gour Hari Mondal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0132
Code Of Civil Procedure, 1908 — Section 24Constitution Of India, 1950 — Article 227
High Courts21 Jan 2019Disposed Off
Kamal Kumari Devi Model School Represented By Its Principal Apurba Sundar Das Vs Wbsedcl & Ors.
Calcutta High Court · (2019) 01 CAL CK 0131
Works Of Licensees Rules, 2006 — Rule 3
High Courts21 Jan 2019Disposed Off
Yasmeen Sengupta Vs Indo Wagon Engineering Ltd. & Anr
Calcutta High Court · (2019) 01 CAL CK 0130
Companies Act, 1956 — Section 466
High Courts21 Jan 2019Dismissed
Karan Sai Vs State
Calcutta High Court · (2019) 01 CAL CK 0129
Indian Penal Code, 1860 — Section 149, 302, 504Code Of Criminal Procedure, 1973 — Section 162, 164, 193, 313, 428Evidence Act, 1872 — Section 27
High Courts21 Jan 2019Disposed Off
Dipak Kumar Ghosh & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0064
Constitution Of India, 1950 — Article 226
High Courts21 Jan 2019Allowed
Tapan Ghosh Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0063
High Courts21 Jan 2019Disposed Off
In The Matter Of: Msa (India) Ltd. & Anr Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0062
Payment Of Wages Act, 1936 — Section 15(3)
High Courts21 Jan 2019
M/s. Silpi Engineering Works Vs Union Of India & Ors.
Calcutta High Court · (2019) 01 CAL CK 0061
Central Goods And Services Tax Act, 2017 — Section 173, 174Finance Act 1994 — Section 72AService Tax Rules, 1994 — Rule 5A, 5(2)