High Courts18 Jan 2019Disposed Off
Abul Kasem Laskar Vs Mstt. Nurjahan Bibi & Ors.
Calcutta High Court · (2019) 01 CAL CK 0114
West Bengal Land Reforms Act, 1955 — Section 8Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 370 of 3,203
High Courts18 Jan 2019
Shefali Ghosh (Sarkar) Vs Mrinal Chandra Saha & Ors
Calcutta High Court · (2019) 01 CAL CK 0113
West Bengal Land Reforms Act, 1955 — Section 8Constitution Of India, 1950 — Article 227
High Courts18 Jan 2019
Narayani Devi Dhanania alias Agarwal & Ors Vs Sawar Dhanania & Ors.
Calcutta High Court · (2019) 01 CAL CK 0112
High Courts17 Jan 2019
Fairfax Industries Ltd Vs Commissioner Of Customs (Port) & Ors
Calcutta High Court · (2019) 01 CAL CK 0054
High Courts17 Jan 2019Disposed Off
Indian Pulp & Paper Private Limited & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0053
High Courts14 Jan 2019Dismissed
Navin Construction & Credit Pvt. Ltd Vs Union Of India & Anr.
Calcutta High Court · (2019) 01 CAL CK 0052
Income Tax Act, 1961 — Section 131, 133(6), 142(1), 142(3), 143(3), 144Constitution Of India, 1950 — Article 226
High Courts14 Jan 2019
In The Goods Of: Jyoti Prakash Bhattacharjee (Dec) Vs Pratha Sarathy Bhattacharjee
Calcutta High Court · (2019) 01 CAL CK 0051
High Courts14 Jan 2019
ITC Limited Vs Whole Leaf Tobacco Venture Pvt. Ltd. & Ors.
Calcutta High Court · (2019) 01 CAL CK 0050
High Courts14 Jan 2019Disposed Off
R. V. Rails Products Pvt. Ltd Vs Oriental Bank Of Commerce
Calcutta High Court · (2019) 01 CAL CK 0049
High Courts14 Jan 2019
Tata Capital Financial Services Limited Vs Tazmira Bibi & Anr
Calcutta High Court · (2019) 01 CAL CK 0048
Arbitration And Conciliation Act, 1996 — Section 9
High Courts14 Jan 2019
Tata Capital Financial Services Limited Vs Abed Ali & Anr
Calcutta High Court · (2019) 01 CAL CK 0047
Arbitration And Conciliation Act, 1996 — Section 9
High Courts11 Jan 2019Dismissed
Santosh Promoters Pvt. Ltd Vs State Bank of India, Overseas Branch & Ors.
Calcutta High Court · (2019) 01 CAL CK 0046
Indian Contract Act, 1972 — Section 74Constitution Of India, 1950 — Article 226
High Courts11 Jan 2019Disposed Off
Interlink Pvt Ltd Vs West Bengal Essential Commodities Supply Corporation Ltd
Calcutta High Court · (2019) 01 CAL CK 0045
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts11 Jan 2019Disposed Off
Gng Exports Vs Sinosteel India Private Limited
Calcutta High Court · (2019) 01 CAL CK 0044
Arbitration & Conciliation Act, 1996 — Section 34
High Courts10 Jan 2019
Subhasis Mondal Vs State of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0043
West Bengal Minorities Commission Act, 1996 — Section 2(c)Management Of Recognized NonGovernment Institutions (Aided And Unaided), 1969 — Rule 33Management Rules, 1969 — Section 6, 32, 32(c), 33
High Courts10 Jan 2019Disposed Off
Lakvir Singh Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0042
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Jan 2019
Engineers India Ltd Vs Haldia Petrochemicals Ltd
Calcutta High Court · (2019) 01 CAL CK 0041
Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 21 Rule 29
High Courts10 Jan 2019
Magma Fincorp Limited Vs Dinesh Uranv & Ors.
Calcutta High Court · (2019) 01 CAL CK 0040
Arbitration And Conciliation Act, 1996 — Section 9
High Courts10 Jan 2019
Magma Fincorp Limited Vs Prashanta Prasad Kar & Anr
Calcutta High Court · (2019) 01 CAL CK 0039
Arbitration And Conciliation Act, 1996 — Section 9
High Courts10 Jan 2019Dismissed
Jaya Kar Vs Union Of India, Service Through The G.M., South Eastern Railway
Calcutta High Court · (2019) 01 CAL CK 0038
Arbitration & Conciliation Act, 1996 — Section 11, 39