High Courts03 Jan 2019Dismissed
Abdur Rofique Khan Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 372 of 3,203
High Courts03 Jan 2019Disposed Off
Boddepalli Venku Naidu Vs CESC Ltd. & Ors.
Calcutta High Court · (2019) 01 CAL CK 0015
High Courts03 Jan 2019Disposed Off
Suchitra Saha Vs Calcutta Electric Supply Corporation Limited & Ors
Calcutta High Court · (2019) 01 CAL CK 0014
High Courts03 Jan 2019Disposed Off
Mabud Saikh & Anr Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0013
High Courts03 Jan 2019Disposed Off
Santi Biswas & Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 01 CAL CK 0012
High Courts03 Jan 2019Allowed
Nirmal Kumar Jana @ Nirmal Jana Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(B), 42, 52A
High Courts03 Jan 2019Dismissed
Malina Roy Vs Gopal Sengupta And Others
Calcutta High Court · (2019) 01 CAL CK 0010
West Bengal Land Reforms Act, 1955 — Section 8, 8(1), 9Bengal Tenancy Act, 1885 — Section 26F(2)
High Courts03 Jan 2019Disposed Off
Shri Uttam Shil @ Uttam Seal & Ors Vs Lieutenant Governor & Ors
Calcutta High Court · (2019) 01 CAL CK 0009
Andaman And Nicobar Islands Home Guards Regulation, 1964 — Rule 4(1)
High Courts02 Jan 2019
Srei Equipment Finance Ltd Vs Jyothi Infra And Ors
Calcutta High Court · (2019) 01 CAL CK 0021
Arbitration And Conciliation Act, 1996 — Section 9
High Courts02 Jan 2019Disposed Off
Barnali Ghosh Vs State Of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0008
High Courts02 Jan 2019Disposed Off
Barna Ghosh Vs Syndicate Bank & Ors
Calcutta High Court · (2019) 01 CAL CK 0007
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts02 Jan 2019
Bajaj Allianz General Insurance Company Limited Vs Manju Singh Others
Calcutta High Court · (2019) 01 CAL CK 0006
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 166
High Courts02 Jan 2019Disposed Off
New India Assurance Co. Ltd Vs Akali Das & Ors
Calcutta High Court · (2019) 01 CAL CK 0005
Motor Vehicle Act, 1988 — Section 66, 66(1), 66(3), 149(2)
High Courts02 Jan 2019
Indrajit @ Tuna Majhi Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0004
Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 106
High Courts02 Jan 2019Dismissed
Jagai Maji Vs Kanai Maji & Ors
Calcutta High Court · (2019) 01 CAL CK 0003
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts02 Jan 2019Disposed Off
Gopi Kishan Jhunjhunwala & Anr Vs Kusum Agency
Calcutta High Court · (2019) 01 CAL CK 0002
Constitution Of India, 1950 — Article 227
High Courts02 Jan 2019Allowed
Zhantu Haldar @ Zantu Haldar Vs Malay Biswas & Ors
Calcutta High Court · (2019) 01 CAL CK 0001
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
High Courts21 Dec 2018
Paper Trade & Industry Pvt. Ltd Vs Asset Reconstruction Company (India) Limited
Calcutta High Court · (2018) 12 CAL CK 0146
Companies Act, 1956 — Section 433(e), 434Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 3Recovery Of Debts due to Banks And Financial Institutions Act, 1993 — Section 2(h), 19
High Courts21 Dec 2018
Tata Motors Finance Limited Vs Mohammed Taufique
Calcutta High Court · (2018) 12 CAL CK 0145
Evidence Act, 1872 — Section 114Arbitration And Conciliation Act, 1996 — Section 3
High Courts20 Dec 2018Dismissed
Swastika Mahapatra & Anr Vs Cygnus Investments & Finance Private Limited
Calcutta High Court · (2018) 12 CAL CK 0144
Arbitration And Conciliation Act, 1996 — Section 12